Jagjit Singh v. Income-tax Officer

149 Taxmann.com 48Reported decision2023#22647 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 13 Section 142(1)Section 143(3)Section 1963 Section 250 Section 44AD Section 68 Section 69A

Issues it is cited on

income-tax officer unexplained money unexplained cash credit section 69a section 69 section 68 appeal before the tribunal previous year transfer opportunity of being heard section 250 person

Judgments citing Jagjit Singh v. Income-tax Officer

Ms. Allied Trade Links, Guwahati vs. ACIT Cir-2, Guwahati

In the result the appeal is allowed for statistical purposes

ITA 150/GTY/2023[2017-18]Status: DisposedITAT Guwahati11 Jun 2025AY 2017-18

Bench: Shri Manomohan Das & Shri Rakesh Mishra

Section 143(3)Section 250Section 69A

…आयकर अपीलीय अधिकरण गुवाहाटी पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH AT KOLKATA [वर्ुअल कोटु] [Virtual Court] श्री मनमोहन दास, न्याधयक सदस्य एवं श्री राकेश धमश्रा, लेखा सदस्य के समक्ष Before SHRI MANOMOHAN DAS, JUDICIAL MEMBER & SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 150/GTY/2023 Assessment Year: 2017-18 M/s. Allied Trade Links ACIT, Cir-2, Guwahati Vs. (Appellant) (Respondent) PAN: AAIFM1831B Appearances: Assessee represented by : J. P. Gupta, FCA. Department represented by : Kausik Ray, JCIT Date of concluding the hearing : 09 April, 2024 Date of pronouncing the order : 11…

The W.B State Co-Op Agri and Rural Development Bank Limited, Kolkata vs. ACIT, Cir-32/ Kolkata., Kolkata

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1321/KOL/2023[2017-18]Status: DisposedITAT Kolkata02 Sept 2024AY 2017-18

Bench: Shri Sanjay Garg & Shri Rakesh Mishraassessment Year: 2017-18 The W.B. State Co-Op. Agri & Assistant Commissioner Of Rural Development Bank Ltd. Income-Tax, Circle-32, Vs 25D, Shakespeare Sarani, Kolkata. Kolkata-700017. (Pan: Aaajt0468K) (Appellant) (Respondent)

For Appellant: Shri Palas Chattopadhya, ARFor Respondent: Shri Sailen Samadder, Addl. CIT, Sr. DR

Section 115BSection 143(3)Section 250Section 68Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH KOLKATA BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SHRI RAKESH MISHRA, ACCOUNTANT MEMBER Assessment Year: 2017-18 The W.B. State Co-op. Agri & Assistant Commissioner of Rural Development Bank Ltd. Income-tax, Circle-32, Vs 25D, Shakespeare Sarani, Kolkata. Kolkata-700017. (PAN: AAAJT0468K) (Appellant) (Respondent) Present for: Appellant by : Shri Palas Chattopadhya, AR Respondent by : Shri Sailen Samadder, Addl. CIT, Sr. DR Date of Hearing : 05.06.2024 Date of Pronouncement : 02.09.2024 O R D E R PER RAKESH MISHRA, ACCOUNTANT MEMBER: This appeal filed by the asses…

Prem Prasad, Malda vs. ITO, Ward-3(2), Malda

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 12/KOL/2024[2017-18]Status: DisposedITAT Kolkata23 Jul 2024AY 2017-18

Bench: Shri Sanjay Garg & Shri Rakesh Mishraassessment Year: 2017-18

For Appellant: Shri Miraj D. Shah, ARFor Respondent: Shri P. P. Barman, Addl. CIT, Sr. DR

Section 143Section 143(3)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH KOLKATA BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SHRI RAKESH MISHRA, ACCOUNTANT MEMBER Assessment Year: 2017-18 Prem Prasad Income Tax Officer, Ward-3(2), Tulshihatta, PS. Harischan- Malda Vs. drapur, Malda, West Bengal – 732140. (PAN: APNPP7328E) (Appellant) (Respondent) Present for: Appellant by : Shri Miraj D. Shah, AR Respondent by : Shri P. P. Barman, Addl. CIT, Sr. DR Date of Hearing : 01.05.2024 Date of Pronouncement : 23.07.2024 O R D E R PER RAKESH MISHRA, ACCOUNTANT MEMBER: This appeal filed by the assessee is against the order of the Ld. Commissioner…