Jabil Circuit India Private Limited v. ACIT

Fullerton Financial Holdings Pte. Ltd., Singapore vs. The Assistant Commissioner of Income-Tax - (International Taxation), Circle 2(3)(1) - Mumbai, Mumbai

Bench: Smt. Beena Pillai () & Smt. Renu Jauhri ()

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER) AND SMT. RENU JAUHRI (ACCOUNTANT MEMBER) I.T.A. No. 1137/Mum/2025 Assessment Year: 2022-23 Fullerton Financial Vs. The Assistant Holdings Pte. Ltd. Commissioner of 18-06 UIC Building, 5 Income- Shenton Way, tax(International Singapore-68808 Taxation) Circle PAN:AADCF7364A 2(3)(1)-Mumbai KautilyaBhavan C-41 to C-43, G Block BandraKurla Complex, Bandra (East) Mumbai-400051 (Appellant) (Respondent) Appellant by ShriPorus Kaka, Divesh Chawla, Manish Kanth Respondent by Shri Satya Pal Kumar, CIT D.R. Date of Hearing…

Michael Page International Recruitment Private Limited, Mumbai vs. Deputy Commissioner of Income Tax 14(2)(2), Mumbai

The appeal of the assessee is allowed

Bench: Shri Vikas Awasthy, Jm & Ms Padmavathy S, Am

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & MS PADMAVATHY S, AM I.T.A. No. 1190/Mum/2019 (Assessment Year: 2013-14) Michael Page International DCIT 14(2)(2) Room No. 461, 4th Floor, Recruitment Pvt. Ltd. 5th Floor, 2nd North Avenue, Maker Aayakar Bhavan, M.K. Road, Vs. Maxity, Bandra Kurla Complex, Churchgate, Mumbai-400020. Bandra (East), Mumbai-400051. PAN : AAGCM8425N Appellant) : Respondent) : Sh. Dhanesh Bafna / Sh. Pratik Appellant/Assessee by Shah, Sh. Amol Mahajan & Ms. Tejal Saraf, AR Revenue/Respondent by : Ms. A. Alankrutha, Sr. DR Date of Hearing : 14.12.20…

Hsbc Asset Management (India) P.Ltd, Mumbai vs. Asst CIT 1(1), Mumbai

In the result, the appeal by the assessee is allowed

Bench: Shri M. Balaganesh & Shri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER IT(TP)A no.5830/Mum./2013 (Assessment Year : 2008–09) Dy. Commissioner of Income Tax ……………. Appellant Circle–1(1), Mumbai v/s M/s. HSBC Asset Management (I) Pvt. Ltd. …………….Respondent 315, Dr. D.N. Road, Fort, Mumbai 400 001 PAN – AABCH0007N IT(TP)A no.5835/Mum./2013 (Assessment Year : 2008–09) M/s. HSBC Asset Management (I) Pvt. Ltd. 3rd Floor, Mercantile Bank Chamber ……………. Appellant 16, Veer Nariman Road, Fort Mumbai 400 001 PAN – AABCH0007N v/s Asstt. Commission…

DCIT 1(1), Mumbai vs. Hsbc Asset Management (I) P. Ltd, Mumbai

In the result, the appeal by the assessee is allowed

Bench: Shri M. Balaganesh & Shri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER IT(TP)A no.5830/Mum./2013 (Assessment Year : 2008–09) Dy. Commissioner of Income Tax ……………. Appellant Circle–1(1), Mumbai v/s M/s. HSBC Asset Management (I) Pvt. Ltd. …………….Respondent 315, Dr. D.N. Road, Fort, Mumbai 400 001 PAN – AABCH0007N IT(TP)A no.5835/Mum./2013 (Assessment Year : 2008–09) M/s. HSBC Asset Management (I) Pvt. Ltd. 3rd Floor, Mercantile Bank Chamber ……………. Appellant 16, Veer Nariman Road, Fort Mumbai 400 001 PAN – AABCH0007N v/s Asstt. Commission…