J.K. Industries Ltd. v. Union of India

T.G. RANGANATH,BANGALORE vs. DCIT, BANGALORE

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2008-09

…ITA Nos.1457, 1466, 1467/Bang/2012 & T.G. Ranganath, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2008-09 T.G. Ranganath “Om Sairam” No.523, 3rd Main, 2nd Phase, BSK III Stage ACIT Vs. Bangalore 560 085 Circle-4(1) Bangalore PAN NO : AABPR9993R ASSESSEE RESPONDENT Assessment Year: 2009-10 T.G. Ranganath ACIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDENT Assessment Year: 2010-11 T.G. Ranganath DCIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDEN…

T.G. RANGANATH,BANGALORE vs. ACIT, BANGALORE

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2008-09

…ITA Nos.1457, 1466, 1467/Bang/2012 & T.G. Ranganath, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2008-09 T.G. Ranganath “Om Sairam” No.523, 3rd Main, 2nd Phase, BSK III Stage ACIT Vs. Bangalore 560 085 Circle-4(1) Bangalore PAN NO : AABPR9993R ASSESSEE RESPONDENT Assessment Year: 2009-10 T.G. Ranganath ACIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDENT Assessment Year: 2010-11 T.G. Ranganath DCIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDEN…

ACIT, BANGALORE vs. SRI. T.G. RANGANATH, BANGALORE

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2008-09

…ITA Nos.1457, 1466, 1467/Bang/2012 & T.G. Ranganath, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2008-09 T.G. Ranganath “Om Sairam” No.523, 3rd Main, 2nd Phase, BSK III Stage ACIT Vs. Bangalore 560 085 Circle-4(1) Bangalore PAN NO : AABPR9993R ASSESSEE RESPONDENT Assessment Year: 2009-10 T.G. Ranganath ACIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDENT Assessment Year: 2010-11 T.G. Ranganath DCIT Bangalore 560 085 Vs. Circle-4(1) Bangalore APPELLANT RESPONDEN…

M/S. G. R. DEVELOPERS,BANGALORE vs. ACIT, BANGALORE

In the result, the appeal of the assessee is dismissed

Bench: Shri A.K Garodiashri Laliet Kumarg.R Developers, 142-143, 1St Floor, Gr Plaza, D.V.G Road, Basavanagudi, Bangalore-. . Appellant Pan No.Aaefg3522F. Vs. The Asst. Commissioner Of Income-Tax, Circle-3(1), Bangalore. . Respondent * Appellant By : Shri K.R Pradeep, C.A Assessee By : Shri M.K Biju, Jcit Date Of Hearing : 02-02-2017 Date Of Pronouncement : 03-03-2017

…IN THE INCOME TAX APPELLATE TRIBUNAL, BANGALORE BENCH, ‘C’, BANGALORE BEFORE SHRI A.K GARODIA, ACCOUNTANT MEMBER SHRI LALIET KUMAR, JUDICIAL MEMBER G.R Developers, 142-143, 1st Floor, GR Plaza, D.V.G Road, Basavanagudi, Bangalore-. . Appellant PAN No.AAEFG3522F. Vs. The Asst. Commissioner of Income-tax, Circle-3(1), Bangalore. . Respondent * Appellant by : Shri K.R Pradeep, C.A Assessee by : Shri M.K Biju, JCIT Date of Hearing : 02-02-2017 Date of Pronouncement : 03-03-2017 O R D E R PER LALIET KUMAR, JUDICIAL MEMBER This appeal by the assessee is directed against the order passed by the Commissioner of Inco…

M/S NEW MANGALORE PORT TRUST,MANGALORE vs. ACIT, MANGALORE

In the result, the appeal of the assessee is partly allowed

Bench: Shri Vijay Pal Rao & Shri Jason P Boazm/S.New Mangalore Port Trust, Panambur, Mangalore. … Appellant Pan:Aaaln0057A Vs. Asst. Commissioner Of Income-Tax, Circle 1(1), Mangalore. … Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI JASON P BOAZ, ACCOUNTANT MEMBER M/s.New Mangalore Port Trust, Panambur, Mangalore. … Appellant PAN:AAALN0057A Vs. Asst. Commissioner of Income-tax, Circle 1(1), Mangalore. … Respondent Appellant by: Shri V.Srinivasan, CA. Respondent by: Smt.Chandana Ramachandran, CIT(DR) Date of hearing : 23/09/2015. Date of pronouncement: 06/11/2015. O R D E R Per VIJAY PAL RAO, JM : This appeal by the assessee is directed against the order dated 5/02/2012 of the CIT(A), Mysore, for the assessment year 2009-10. 2. T…