(iv) Russian Technology Centre (P.) Ltd. v. Dy. CIT

37 Taxmann.com 400Reported decision2013#20645 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 139Section 144C(13)Section 144C(5)Section 147Section 148Section 148ASection 5(2)Section 68

Judgments citing (iv) Russian Technology Centre (P.) Ltd. v. Dy. CIT

Anil Dhansukhlal, Rajkot vs. Income Tax Officer (Int. Taxation) Gandhidham, Gandhidham

In the result, the appeal of the assessee is allowed

ITA 68/RJT/2024[A Y 2018-19]Status: DisposedITAT Rajkot10 Jan 2025

Bench: Dr. Arjun Lal Sainiand Shri Dinesh Mohan Sinhaआयकर अपील सं/.Ita No.68/Rjt/2024 "नधा"रणवष"/ Assessment Year: (2018-19) Anil Dhansukhlal Income Tax Officer बनाम Vakhat Niwas 10, Divan Para (Int.Txn), Gandhidham, Vs. Rajkot -360 001 Amruta Estate Building, Jheelwas, Sadar, Rajkot- 360 001 Pan/Gir No.Ajypd6405F "थायीलेखासं /. जीआइआरसं /. (अपीलाथ"/Appellant) .. (""यथ"/Respondent) "नधा"रतीक"ओरसे/Assessee By : Shri Bharat Kumar, Ar राज"वक"ओरसे/Revenue By : Shri Abhimanyu Singh Yadav, Sr-Dr

For Appellant: Shri Bharat Kumar, ARFor Respondent: Shri Abhimanyu Singh Yadav, Sr-DR
Section 139Section 144CSection 144C(5)Section 147Section 148Section 148ASection 69

…ITA No.68/Rjt/2024 (AY-18-19) Anil Dhansukhlal 1 आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकर अपील सं/.ITA No.68/RJT/2024 "नधा"रणवष"/ Assessment Year: (2018-19) Anil Dhansukhlal Income Tax Officer बनाम Vakhat Niwas 10, Divan Para (Int.Txn), Gandhidham, Vs. Rajkot -360 001 Amruta Estate Building, Jheelwas, Sadar, Rajkot- 360 001 PAN/GIR No.AJYPD6405F "थायीलेखासं /. जीआइआरसं /. (अपीलाथ"/Appellant) .. (""यथ"/Respondent) "नधा"रतीक"ओरसे/Assessee by : Shri Bharat Kumar, A…

Shri Kalyan Buildmart Pvt. Ltd, Jaipur vs. Principal Commissioner of Income Tax-2, Jaipur

ITA 126/JPR/2022[2017-18]Status: DisposedITAT Jaipur16 Sept 2022AY 2017-18

Bench: The Date Of Hearing.”

For Appellant: Sh. Rajeev Sogani (CA) &For Respondent: Sh. Prathviraj Meena (CIT)
Section 143(2)Section 143(3)Section 263Section 6(3)(ii)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 126/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2017-18 cuke Shri Kalyan Buildmart Pvt. Ltd. Principal Commissioner of Vs. D-44, Subhash Marg C- Scheme, Income Tax-2, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAKCS 1090B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Rajeev Sogani (CA) &…

Alok Gupta, New Delhi vs. DCIT, Circle-1(3)(1) (Internaqtional Taxation), New Delhi

In the result, both the appeals filed by the assessees are allowed and the Stay applications filed by the assessee are dismissed

ITA 4338/DEL/2019[2010-11]Status: DisposedITAT Delhi09 Nov 2021AY 2010-11

Bench: Shri R.K. Panda & Ms Suchitra Kamble

For Appellant: Shri Prabhat Kumar, CAFor Respondent: Shri E.V. Bhaskar, Sr. DR
Section 147Section 148Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : D : NEW DELHI (Through Virtual Hearing) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos.4338 & 4339/Del/2019 Assessment Years: 2010-11 & 2011-12 Stay Application Nos.312 & 313/Del/2020 (ITA Nos.4338 & 4339/Del/2019) Assessment Years: 2010-11 & 2011-12 Alok Gupta, Vs DCIT, C-31, Chirag Enclave, Circle 1(3)(1), Ikoyi Crescent, International Taxation, New Delhi. New Delhi. PAN: APWPG6624H (Appellant) (Respondent) Assessee by : Shri Prabhat Kumar, CA Revenue by : Shri E.V. Bhaskar, Sr. DR Date of Hearing : 12.08.2021 Date o…

DCIT Cir 3(3)(2), Mumbai vs. Tulip Hotels P.Ltd, Mumbai

In the result, appeal of the Revenue is dismissed

ITA 5151/MUM/2015[2011-12]Status: DisposedITAT Mumbai14 Mar 2018AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Sandeep Gosain, Jm Dcit Cir 3(3)(2) Vs. M/S. Tulip Hotels Pvt.Ltd., R.No.609, 6Th Floor Chandermukhi Building Aayakar Bhavan (Basement), Behind The M.K.Road, Oberoi Nariman Point Mumbai – 400 020 Mumbai – 400 021 Pan/Gir No. Aaact9446Q Appellant) .. Respondent)

Section 10Section 143Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “E”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI SANDEEP GOSAIN, JM DCIT CIR 3(3)(2) Vs. M/s. Tulip Hotels Pvt.Ltd., R.No.609, 6th Floor Chandermukhi Building Aayakar Bhavan (Basement), Behind the M.K.Road, Oberoi Nariman Point Mumbai – 400 020 Mumbai – 400 021 PAN/GIR No. AAACT9446Q Appellant) .. Respondent) Assessee by Shri Ram Tiwari Revenue by Shri Vijay Mehta Date of Hearing 05/01/2018 Date of Pronouncement 14/03/2018 आदेश / O R D E R PER SANDEEP GOSAIN (J.M): This is an appeal filed by the revenue against the order of CIT(A) - 8, Mumbai dated 25/08/2015 for A.Y…