ITO Ward 2(1) v. Bhansali Trading Corporation

69 Taxmann.com 60Income Tax Appellate Tribunal2016#25498 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2024.

Sections most often in play

Section 132(4)Section 143(3)Section 147 Section 158BFA Section 250 Section 271(1)(c)

Judgments citing ITO Ward 2(1) v. Bhansali Trading Corporation

Shripal Bhawarlal Jain, Mumbai vs. DCIT, Mumbai

In the result, appeal of the assessee bearing ITA No

ITA 3757/MUM/2024[2009-2010]Status: DisposedITAT Mumbai11 Sept 2024AY 2009-2010

Bench: Shri Anikesh Banerjee () & Miss. Padmavathy S. () Shripal Bhawarlal Jain Vs Dcit, Mumbai, Flat No.4, 2Nd Floor, Surya Apartments Kautilya Bhavan, Mumbai-400 051 Vp Road,Andheri West, Mumbai-400 058 Pan: Adkpj1987G Appellant Respondent

Section 132(4)Section 143(3)Section 147Section 158BSection 250Section 271Section 271(1)(c)

…1 ITA No.3757 /Mum/2024 Shripal Bhawarlal Jain IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) AND MISS. PADMAVATHY S. (ACCOUNTANT MEMBER) Shripal Bhawarlal Jain vs DCIT, Mumbai, Flat No.4, 2nd Floor, Surya Apartments Kautilya Bhavan, Mumbai-400 051 VP Road,Andheri West, Mumbai-400 058 PAN: ADKPJ1987G APPELLANT RESPONDENT Assessee represented by Shri A.L. Sharma Department represented by ShriSwapnil Savant (JCIT) Date of hearing 09/09/2024 Date of pronouncement 11/09/2024 ORDER PER ANIKESH BANERJEE (JM): The instant appeal filed by the assessee is d…

Hemal Maganlal Shah, Mumbai vs. CIT (A) NFAC, Delhi

In the result, appeal filed by the assessee is dismissed

ITA 285/MUM/2022[2010-11]Status: DisposedITAT Mumbai10 Aug 2022AY 2010-11

Bench: Shri Aby T Varkey & Shri Gagan Goyalhemal Maganlal Shah 84, 4Th Floor, Pankaj-B, Lbs Road, Ghatkopar (W), Mumbai-400086. Pan: Amfps8271G ...... Appellant Vs. The Commissioner Of Income Tax (Appeals), National Faceless Appeal Centre (Nfac), Mumbai. ..... Respondent Appellant By : Sh. H.M. Shah Respondent By : Sh. Prasoon Kabra Date Of Hearing : 17/05/2022 Date Of Pronouncement : 10/08/2022 Order Per Gagan Goyal, A.M:

For Appellant: Sh. H.M. ShahFor Respondent: Sh. Prasoon Kabra

Section 143(3)Section 148Section 250Section 271(1)Section 274Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Hemal Maganlal Shah 84, 4th Floor, Pankaj-B, LBS Road, Ghatkopar (W), Mumbai-400086. PAN: AMFPS8271G ...... Appellant Vs. The Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Mumbai. ..... Respondent Appellant by : Sh. H.M. Shah Respondent by : Sh. Prasoon Kabra Date of hearing : 17/05/2022 Date of pronouncement : 10/08/2022 ORDER PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the order of National Faceless Appeal Ce…

M/S Sher Mohammed & Co, Mumbai vs. ACIT Ward-26(3), Mumbai

ITA 5986/MUM/2019[2009-10]Status: DisposedITAT Mumbai21 May 2021AY 2009-10

Bench: Shri Vikas Awasthy & Shri M. Balaganeshआअसं. 5986/मुं/2019 (िन.व.2009-10) M/S. Sher Mohammed & Co., Flat No. 23, 6A, Taxi Men Colony, Lbs Marg, Kurla (West), Mumbai-400070. Pan: Aasfs7479M ...... अपीलाथ- /Appellant बनाम Vs. Acit- Ward (26(3), C-11, 5Th Floor, R.No. 501, Pratyakshakar Bhavan, Bkc, Bandra (E), Mumbai-400051. ..... .ितवाद0/Respondent

For Appellant: NoneFor Respondent: Ms. Bharti Singh

Section 271(1)(c)

…आयकर अपीलीय अिधकरण मुंबई पीठ “एच” , मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI "ी "वकास अव"थी, "याियक सद"य एंव "ी एम बालागनेश, लेखा सद"य के सम$ BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER आअसं. 5986/मुं/2019 (िन.व.2009-10) M/s. Sher Mohammed & Co., Flat No. 23, 6A, Taxi Men Colony, LBS Marg, Kurla (West), Mumbai-400070. PAN: AASFS7479M ...... अपीलाथ- /Appellant बनाम Vs. ACIT- Ward (26(3), C-11, 5th Floor, R.No. 501, Pratyakshakar Bhavan, BKC, Bandra (E), Mumbai-400051. ..... .ितवाद0/Respondent अपीलाथ- 1ारा/ Appellant by : None .ितवाद0 1ारा/Respo…