ITO v. Vinod Chadha

73 Taxmann.com 118High Court#21330 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 142(1)Section 133(6)Section 143(2)Section 144Section 148Section 250(4)Section 44ABSection 46A

Judgments citing ITO v. Vinod Chadha

Income Tax Officer, Kolhapur vs. Sunil Adgonda Patil, Kolhapur

ITA 1086/PUN/2024[2015-16]Status: DisposedITAT Pune27 May 2025AY 2015-16

Bench: SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

For Appellant: Shri Pramod S. ShingteFor Respondent: Shri Arvind Desai
Section 148Section 46A(3)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1086/PUN/2024 िनधा"रण वष" / Assessment Year : 2015-16 ITO, Kolhapur. Vs. Sunil Adgonda Patil, Haroli, Shirol, Kolhapur- 416102. PAN : BHPPP9851D Appellant Respondent Revenue by : Shri Arvind Desai Assessee by : Shri Pramod S. Shingte Date of hearing : 26.03.2025 Date of pronouncement : 27.05.2025 आदेश / ORDER PER VINAY BHAMORE, JM: This appeal filed by the Revenue is directed against the order dated 19.03.2024 passed by Ld. CIT(A)/NFAC for the assess…

Income Tax Officer Ward-1, Panvel, Panvel Dist. Raigad vs. Shaileshkumar Dineshbhai Patel, Tal. Mhasala

In the result, the appeal filed by the Revenue is allowed for statistical purposes

ITA 1353/PUN/2024[2017-18]Status: DisposedITAT Pune29 Jan 2025AY 2017-18

Bench: Shri R. K. Panda & Ms. Astha Chandraassessment Year : 2017-18

For Appellant: Shri Subodh RatnaparkhiFor Respondent: Shri Arvind Desai, Addl CIT-DR
Section 133(6)Section 142(1)Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER Assessment year : 2017-18 ITO, Ward-1, Panvel Shaileshkumar Dineshbhai Patel Vs. Bazar Peth, Tal. Mhasala, Dist. Raigad – 402105 PAN: AGQPP5051Q (Appellant) (Respondent) Assessee by : Shri Subodh Ratnaparkhi Department by : Shri Arvind Desai, Addl CIT-DR Date of hearing : 28-01-2025 Date of pronouncement : 29-01-2025 O R D E R PER R. K. PANDA, VP : This appeal filed by the Revenue is directed against the order dated 19.03.2024 of the Ld. CIT(A) / NFAC, Delhi relating to ass…

Kalaneedhi Jewellers LLP, Patiala vs. DCIT-CC, Patiala

In the result, appeals of both the assesses are allowed

ITA 311/CHANDI/2021[2017-18]Status: DisposedITAT Chandigarh25 Mar 2022AY 2017-18
For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Smt. Priyanka Dhar, Sr. DR
Section 143(3)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी सुधांशु "ीवा"तव, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI. SUDHANSHU SRIVASTAVA, JM आयकर अपील सं./ ITA No. 310/Chd/2021 "नधा"रण वष" / Assessment Year : 2017-18 Smt Charu Aggarwal बनाम The DCIT H.No. 123-C, Model Town Central Circle Patiala-147001- Punjab Patiala-147001, Punjab "थायी लेखा सं./PAN NO: AAKPA9875F अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राज"व क" ओर से/ Revenue by : Smt. Priyanka…

Ssmt. Charu Aggarwal, Patiala vs. DCIT-CC, Patiala

In the result, appeals of both the assesses are allowed

ITA 310/CHANDI/2021[2017-18]Status: DisposedITAT Chandigarh25 Mar 2022AY 2017-18
For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Smt. Priyanka Dhar, Sr. DR
Section 143(3)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी सुधांशु "ीवा"तव, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI. SUDHANSHU SRIVASTAVA, JM आयकर अपील सं./ ITA No. 310/Chd/2021 "नधा"रण वष" / Assessment Year : 2017-18 Smt Charu Aggarwal बनाम The DCIT H.No. 123-C, Model Town Central Circle Patiala-147001- Punjab Patiala-147001, Punjab "थायी लेखा सं./PAN NO: AAKPA9875F अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राज"व क" ओर से/ Revenue by : Smt. Priyanka…