Deputy Commissioner of Income-Tax, Bangalore vs. M/S.Panchajanya Vidya Peeta Welfare Trust, Bangalore
In the result, all the appeals of the revenue are dismissed
ITA 1790/BANG/2016[2013-14]Status: DisposedITAT Bangalore29 Nov 2017AY 2013-14
Bench: Shri Arun Kumar Garodiaand Shri Laliet Kumar
For Appellant: Shri A. Shankar, AdvocateFor Respondent: Smt. Susan D. George, CIT (DR)
Section 11Section 11(1)(a)Section 70
…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBERAND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos. 1785 to 1790/Bang/2016 Assessment Years :2008-09 to 2013-14 M/s. Panchajanya Vidya Peetha Welfare Trust, The Deputy Commissioner of 19th Main, 1st ‘N’ Block, Income Tax, West of Chord Road, Vs. Central Circle – 1(3), Rajaji Nagar, Bangalore. Bangalore – 560 010. PAN: AAATP 1325M APPELLANT RESPONDENT C.O. Nos. 52 to 57/Bang/2017 (in ITA Nos. 1785 to 1790/Bang/2016) Assessment Years : 2008-09 to 2013-14 M/s. Panchajanya Vidya Peetha Welfare Trust, 19th Main,…