ITO v. Trident Exports

37 Taxmann.com 135High Court2013#14101 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 358,232 Indian tax judgments — from 2022 to 2022.

Judgments citing ITO v. Trident Exports

Sharda Educational Trust, Greater Noida vs. ITO (TDS), International Taxation, Noida

In the result, ITA.No.3377/Del

ITA 3383/DEL/2018[2017-18]Status: DisposedITAT Delhi05 May 2022AY 2017-18

Bench: Shri R.K. Panda & Shri Anubhav Sharma

For Appellant: Shri Gaurav Gupta, ARFor Respondent: Smt. Anupma Anand, CIT-DR
Section 12ASection 133ASection 195Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA.No.3377, 3378, 3379, 3380, 3381, 3382 & 3383/Del./2018 Assessment Years 2011-12 to 2017-18 M/s. Sharda Educational The Income Tax Officer, Trust, Plot No.32-34, Sharda University, (TDS), International Knowledge Park-III, vs. Greater Noida. Taxation, Noida. Uttar Pradesh. PAN AAATS5294C (Appellant) (Respondent) For Assessee : Shri Gaurav Gupta, AR For Revenue : Smt. Anupma Anand, CIT-DR Date of Hearing : 22.03.2022 Date of Pronouncement : 05.05.2022 ORDER PER…

Sharda Educational Trust, Greater Noida vs. ITO (TDS), International Taxation, Noida

In the result, ITA.No.3377/Del

ITA 3382/DEL/2018[2016-17]Status: DisposedITAT Delhi05 May 2022AY 2016-17

Bench: Shri R.K. Panda & Shri Anubhav Sharma

For Appellant: Shri Gaurav Gupta, ARFor Respondent: Smt. Anupma Anand, CIT-DR
Section 12ASection 133ASection 195Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA.No.3377, 3378, 3379, 3380, 3381, 3382 & 3383/Del./2018 Assessment Years 2011-12 to 2017-18 M/s. Sharda Educational The Income Tax Officer, Trust, Plot No.32-34, Sharda University, (TDS), International Knowledge Park-III, vs. Greater Noida. Taxation, Noida. Uttar Pradesh. PAN AAATS5294C (Appellant) (Respondent) For Assessee : Shri Gaurav Gupta, AR For Revenue : Smt. Anupma Anand, CIT-DR Date of Hearing : 22.03.2022 Date of Pronouncement : 05.05.2022 ORDER PER…

Sharda Educational Trust, Greater Noida vs. ITO (TDS), International Taxation, Noida

In the result, ITA.No.3377/Del

ITA 3381/DEL/2018[2015-16]Status: DisposedITAT Delhi05 May 2022AY 2015-16

Bench: Shri R.K. Panda & Shri Anubhav Sharma

For Appellant: Shri Gaurav Gupta, ARFor Respondent: Smt. Anupma Anand, CIT-DR
Section 12ASection 133ASection 195Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA.No.3377, 3378, 3379, 3380, 3381, 3382 & 3383/Del./2018 Assessment Years 2011-12 to 2017-18 M/s. Sharda Educational The Income Tax Officer, Trust, Plot No.32-34, Sharda University, (TDS), International Knowledge Park-III, vs. Greater Noida. Taxation, Noida. Uttar Pradesh. PAN AAATS5294C (Appellant) (Respondent) For Assessee : Shri Gaurav Gupta, AR For Revenue : Smt. Anupma Anand, CIT-DR Date of Hearing : 22.03.2022 Date of Pronouncement : 05.05.2022 ORDER PER…

Sharda Educational Trust, Greater Noida vs. ITO (TDS), International Taxation, Noida

In the result, ITA.No.3377/Del

ITA 3380/DEL/2018[2014-15]Status: DisposedITAT Delhi05 May 2022AY 2014-15

Bench: Shri R.K. Panda & Shri Anubhav Sharma

For Appellant: Shri Gaurav Gupta, ARFor Respondent: Smt. Anupma Anand, CIT-DR
Section 12ASection 133ASection 195Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA.No.3377, 3378, 3379, 3380, 3381, 3382 & 3383/Del./2018 Assessment Years 2011-12 to 2017-18 M/s. Sharda Educational The Income Tax Officer, Trust, Plot No.32-34, Sharda University, (TDS), International Knowledge Park-III, vs. Greater Noida. Taxation, Noida. Uttar Pradesh. PAN AAATS5294C (Appellant) (Respondent) For Assessee : Shri Gaurav Gupta, AR For Revenue : Smt. Anupma Anand, CIT-DR Date of Hearing : 22.03.2022 Date of Pronouncement : 05.05.2022 ORDER PER…

Sharda Educational Trust, Greater Noida vs. ITO (TDS), International Taxation, Noida

In the result, ITA.No.3377/Del

ITA 3379/DEL/2018[2013-14]Status: DisposedITAT Delhi05 May 2022AY 2013-14

Bench: Shri R.K. Panda & Shri Anubhav Sharma

For Appellant: Shri Gaurav Gupta, ARFor Respondent: Smt. Anupma Anand, CIT-DR
Section 12ASection 133ASection 195Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA.No.3377, 3378, 3379, 3380, 3381, 3382 & 3383/Del./2018 Assessment Years 2011-12 to 2017-18 M/s. Sharda Educational The Income Tax Officer, Trust, Plot No.32-34, Sharda University, (TDS), International Knowledge Park-III, vs. Greater Noida. Taxation, Noida. Uttar Pradesh. PAN AAATS5294C (Appellant) (Respondent) For Assessee : Shri Gaurav Gupta, AR For Revenue : Smt. Anupma Anand, CIT-DR Date of Hearing : 22.03.2022 Date of Pronouncement : 05.05.2022 ORDER PER…

Sharda Educational Trust, Greater Noida vs. ITO (TDS), International Taxation, Noida

In the result, ITA.No.3377/Del

ITA 3378/DEL/2018[2012-13]Status: DisposedITAT Delhi05 May 2022AY 2012-13

Bench: Shri R.K. Panda & Shri Anubhav Sharma

For Appellant: Shri Gaurav Gupta, ARFor Respondent: Smt. Anupma Anand, CIT-DR
Section 12ASection 133ASection 195Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA.No.3377, 3378, 3379, 3380, 3381, 3382 & 3383/Del./2018 Assessment Years 2011-12 to 2017-18 M/s. Sharda Educational The Income Tax Officer, Trust, Plot No.32-34, Sharda University, (TDS), International Knowledge Park-III, vs. Greater Noida. Taxation, Noida. Uttar Pradesh. PAN AAATS5294C (Appellant) (Respondent) For Assessee : Shri Gaurav Gupta, AR For Revenue : Smt. Anupma Anand, CIT-DR Date of Hearing : 22.03.2022 Date of Pronouncement : 05.05.2022 ORDER PER…

Sharda Educational Trust, Greater Noida vs. ITO (TDS), International Taxation, Noida

In the result, ITA.No.3377/Del

ITA 3377/DEL/2018[2011-12]Status: DisposedITAT Delhi05 May 2022AY 2011-12

Bench: Shri R.K. Panda & Shri Anubhav Sharma

For Appellant: Shri Gaurav Gupta, ARFor Respondent: Smt. Anupma Anand, CIT-DR
Section 12ASection 133ASection 195Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA.No.3377, 3378, 3379, 3380, 3381, 3382 & 3383/Del./2018 Assessment Years 2011-12 to 2017-18 M/s. Sharda Educational The Income Tax Officer, Trust, Plot No.32-34, Sharda University, (TDS), International Knowledge Park-III, vs. Greater Noida. Taxation, Noida. Uttar Pradesh. PAN AAATS5294C (Appellant) (Respondent) For Assessee : Shri Gaurav Gupta, AR For Revenue : Smt. Anupma Anand, CIT-DR Date of Hearing : 22.03.2022 Date of Pronouncement : 05.05.2022 ORDER PER…

ITO v. Trident Exports (37 Taxmann.com 135) — Cited in 7 Judgments | BharatTax