ITO v. Sunquest Information Systems (India) (P.) Ltd.

61 Taxmann.com 81Income Tax Appellate Tribunal2015#16017 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2021.

Judgments citing ITO v. Sunquest Information Systems (India) (P.) Ltd.

The Joint Commissioner of Income Tax Special Range-3, Bangalore vs. M/S Huawei Technologies India Pvt Ltd, Bangalore

In the result, both the appeals by the assessee and revenue are partly allowed

ITA 370/BANG/2019[2014-15]Status: DisposedITAT Bangalore22 Jul 2021AY 2014-15

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Mr. Aliasger Rampurawala, AdvocateFor Respondent: Mr. Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru

Section 133(6)Section 234BSection 92D

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA No.339/Bang/2019 & Assessment year : 2014-15 M/s. Huawei Technologies India Vs. The Assistant Commissioner Private Ltd., SYNO 37, 46, 45/3, 45/4, of Income Tax, ETC, KNO 1540, Divyashree Park, Near Special Range 3, EPIP Industrial Area, Bangalore. Kundalahalli Village, Bangalore – 560 037. PAN: AAACH 8599L APPELLANT RESPONDENT & IT(TP)A No.370/Bang/2019 Assessment year : 2014-15 The Joint Commissioner Vs. M/s. Huawei Technologies of Income Tax, India Private Lt…

M/S Huawei Technologies India Private Limited, Bangalore vs. Assistant Commissioner of Income Tax Circle-3(1)(2), Bangalore

In the result, both the appeals by the assessee and revenue are partly allowed

ITA 339/BANG/2019[2014-15]Status: DisposedITAT Bangalore22 Jul 2021AY 2014-15

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Mr. Aliasger Rampurawala, AdvocateFor Respondent: Mr. Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru

Section 133(6)Section 234BSection 92D

DCIT vs. M/S Emc Data Storage Systems (India) Pvt. Ltd., Bangalore

In the result, appeal of the Revenue is partly allowed and the cross objection of the assessee is partly allowed

ITA 875/BANG/2013[2005-06]Status: DisposedITAT Bangalore14 Jan 2019AY 2005-06

Bench: Shri. A. K. Garodia & Shri. Laliet Kumar

For Appellant: Shri. Suryanarayana J. AdvocateFor Respondent: Shri. C. H. Sundar Rao, CIT - DR

Section 10A

…IT(TP)A.875/Bang/2013 & CO.175/Bang/2018 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU BENCH 'A', BENGALURU BEFORE SHRI. A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER I.T(TP)A No.875/Bang/2013 (Assessment Year : 2005-06) Deputy Commissioner of Income-tax, Circle -11(3), Bengaluru .. Appellant v. M/s. EMC Software and Services (India) P. Ltd, (Formerly known as EMC Data Storage Systems India P. Ltd) Bagmane World Technology Center SEZ Mahadevapura, Doddanekundi village, K. R. Puram Hobli, Bengaluru 560 048 .. Respondent PAN : AABCE0989Q Cross objection No.175/Bang/2018 (I…

M/S Sunquest Information Systems (India) Prvate Limited, Bangalore vs. DCIT, Bangalore

In the result, the appeal by the assessee is partly allowed

ITA 552/BANG/2015[2010-11]Status: DisposedITAT Bangalore21 Dec 2018AY 2010-11

Bench: Shri N.V Vasudevanshri Jason P Boazit(Tp)A No.552/Bang/2015

For Respondent: Shri C.H Sundar Rao, CIT

Section 143(3)Section 40Section 92

…IN THE INCOME TAX APPELLATE TRIBUNAL, BANGALORE BENCH “A” BEFORE SHRI N.V VASUDEVAN, VICE PRESIDENT SHRI JASON P BOAZ, ACCOUNTANT MEMBER IT(TP)A No.552/Bang/2015 Assessment year : 2010-11 M/s Sunquest Information Vs. The Dy. Commissioner Systems (India) Pvt. Ltd., of Income-tax, 3rd Floor, Indraprastha Circle-6(1)(1), Equinox, No.23, Bengaluru. 100 Ft. Inner Ring Road, Ejipura, Bengaluru. PAN – AAEC S 2754 E APPLICANT RESPONDENT Applicant by : Shri Sharath Rao, C.A Respondent by : Shri C.H Sundar Rao, CIT Date of hearing : 28.11.2018 Date of : 21.12.2018 Pronouncement O R D E R PER SHRI N.V.VASUDEVAN, JU…

Tavant Technologies India Private Limited, Bangalore vs. DCIT, Bangalore

In the result, the appeals of assessee are partly allowed

ITA 1592/BANG/2012[2008-09]Status: DisposedITAT Bangalore31 May 2017AY 2008-09

Bench: Shri Arun Kumar Garodia & Shri Vijay Pal Rao

For Appellant: Shri Gurunathan, AdvocateFor Respondent: Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ A ” BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. Nos.292/Bang/2014 & 1592/Bang/2012 (Assessment Years : 2007-08 & 2008-09) M/s. Tavant Technologies Vs. Dy. Commissioner of Income India Pvt. Ltd., Tax, No.12, CSRIE-II, Circle 12(4), Bangalore. Guava Garden, 5th Block, Koaramangala, Bangalore-560 095 PAN AABCT 3261E Appellant Respondent. Appellant By : Shri Gurunathan, Advocate. Respondent By : Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru. Date of Hearing : 02.03.2017. Date of Pronouncement : 31.05…

ITO 10(3)(4), Mumbai vs. Keystone Solution P. Ltd, Mumbai

In the result, appeal stands partly allowed for statistical purpose

ITA 4508/MUM/2011[2005-06]Status: DisposedITAT Mumbai19 Oct 2016AY 2005-06

Bench: Shri Saktijit Dey & Shri Ramit Kochar

For Appellant: Shri M. MuzaliFor Respondent: Shri N.K. Chand

Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA no.4508/Mum./2011 (Assessment Year : 2005–06) Income Tax Officer Ward–10(3)(4) Aayakar Bhawan ……………. Appellant 101, M.K. Road, Mumbai v/s M/s. Keystone Solution P. Ltd. Block no.48, DEF Godrej Industries Complex Pirojshshnagar Gate no.4 ……………. Respondent Eastern Express Highway Vikhroli (E), Mumbai 400 079 PAN – AACCS7667Q Revenue by : Shri N.K. Chand Assessee by : Shri M. Muzali Date of Hearing – 21.07.2016 Date of Order – 19.10.2016 O R D E R PER SAKTIJIT DEY, J.M.…