ITO v. Smt. Umadevi Shankarappa Thimmaiah

49 Taxmann.com 496Income Tax Appellate Tribunal#21092 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2023.

Judgments citing ITO v. Smt. Umadevi Shankarappa Thimmaiah

ACIT, CENTRAL CIRCLE- 28, NEW DELHI vs. SOLITAIRE WORLD PVT. LTD., NEW DELHI

In the result, appeal of the Revenue is dismissed

ITA 9627/DEL/2019[2011-12]Status: DisposedITAT Delhi09 Jun 2023AY 2011-12

Bench: Shri Narendra Kumar Billaiya & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No.9627/Del/2019 िनधा"रणवष"/Assessment Year:2011-12 बनाम Acit Solitaire World Pvt. Ltd. Central Circle-28, Vs. 2678/1, Diamond Mall New Delhi. Gurudwara Road, Karol Bagh, New Delhi. Pan No. Aaocs1369R अपीलाथ" Appellant ""यथ"/Respondent

Section 143(1)Section 148Section 68

…I.T.A. No. 9627/Del/2019 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G” NEW DELHI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No.9627/Del/2019 िनधा"रणवष"/Assessment Year:2011-12 बनाम ACIT Solitaire World Pvt. Ltd. Central Circle-28, Vs. 2678/1, Diamond Mall New Delhi. Gurudwara Road, Karol Bagh, New Delhi. PAN No. AAOCS1369R अपीलाथ" Appellant ""यथ"/Respondent Revenue by Shri H.K. Choudhary, CIT-DR Assessee by Shri Hiren Mehta, CA सुनवाईक"तारीख/ Date of hearing: 13.04.2023 09.06.2023 उ"ोषणाक"तारीख/Pronouncement on आदेश /O R D E R PE…

INCOME TAX OFFICER, WARD-2(2), HYDERABAD vs. GENESIS CROP SCIENCES (INDIA) PRIVATE LIMITED , HYDERABAD

In the result, appeal of the Revenue is dismissed

ITA 240/HYD/2019[2012-13]Status: DisposedITAT Hyderabad03 May 2021AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri A. Mohan Alankamonya.Y. 2012-13 Income Tax Officer, Vs. Genesis Crop Sciences Ward-2(2), (India) Pvt Limited, Hyderabad. Hyderabad. Pan: Aaccg 7207 N (Appellant) (Respondent) Assessee By: Sri K.A. Sai Prasad Revenue By: Sri Sunil Kumar Pandey Date Of Hearing: 17/02/2021 Date Of Pronouncement: 03/05/2021 Order Per A. Mohan Alankamony, Am.:

For Appellant: Sri K.A. Sai PrasadFor Respondent: Sri Sunil Kumar Pandey
Section 143(3)Section 68

…1 IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI A. MOHAN ALANKAMONY, ACCOUNTANT MEMBER A.Y. 2012-13 Income Tax Officer, Vs. Genesis Crop Sciences Ward-2(2), (India) Pvt Limited, Hyderabad. Hyderabad. PAN: AACCG 7207 N (Appellant) (Respondent) Assessee by: Sri K.A. Sai Prasad Revenue by: Sri Sunil Kumar Pandey Date of hearing: 17/02/2021 Date of pronouncement: 03/05/2021 ORDER PER A. MOHAN ALANKAMONY, AM.: This appeal is filed by the Revenue against the order of the Ld. CIT(A)-9, Hyderabad in appeal No. 10021/CIT(A)-9/Hyd/2017-18, dated…

DCIT, CIRCLE- 62(1), NEW DELHI vs. L&T SUCG JV CC27, NEW DELHI

In the result, appeal of the Department is dismissed

ITA 4457/DEL/2018[2014-15]Status: DisposedITAT Delhi10 Jul 2019AY 2014-15

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

For Appellant: Shri Saurabh Goel, C.As And Shri Nirbhay MehtaFor Respondent: Shri J.K. Mishra, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D”: DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.4351/Del./2018 Assessment Year 2014-2015 L & T SUCG JV JV CC 27 The Addl. CIT, S-268, LGF, Greater Range-62, Kailash-I, New Delhi. vs., PIN 110 048. Delhi. PAN AAAAL6623M (Appellant) (Respondent) ITA.No.4457/Del./2018 Assessment Year 2014-2015 The DCIT, Circle – 62 (1), L & T SUCG JV JV CC 27 Room No.2202, 22nd Floor, 61, 11th & 14th Floor, IFCI Civic Centre, Minto Road, vs., Tower, Nehru Place, New Delhi – 110 002. New Delhi - 110 019. PAN AAAAL6623M (Appellant)…

L&T SUCG JV CC27,NEW DELHI vs. ADDL.CIT, RANGE-62, NEW DELHI

In the result, appeal of the Department is dismissed

ITA 4351/DEL/2018[2014-15]Status: DisposedITAT Delhi10 Jul 2019AY 2014-15

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

For Appellant: Shri Saurabh Goel, C.As And Shri Nirbhay MehtaFor Respondent: Shri J.K. Mishra, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D”: DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.4351/Del./2018 Assessment Year 2014-2015 L & T SUCG JV JV CC 27 The Addl. CIT, S-268, LGF, Greater Range-62, Kailash-I, New Delhi. vs., PIN 110 048. Delhi. PAN AAAAL6623M (Appellant) (Respondent) ITA.No.4457/Del./2018 Assessment Year 2014-2015 The DCIT, Circle – 62 (1), L & T SUCG JV JV CC 27 Room No.2202, 22nd Floor, 61, 11th & 14th Floor, IFCI Civic Centre, Minto Road, vs., Tower, Nehru Place, New Delhi – 110 002. New Delhi - 110 019. PAN AAAAL6623M (Appellant)…

ITO v. Smt. Umadevi Shankarappa Thimmaiah (49 Taxmann.com 496) — Cited in 4 Judgments | BharatTax