ITO v. Smt. Jayaben K. Ghelani

79 Taxmann.com 249Reported decision2017#25646 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2022 to 2023.

Judgments citing ITO v. Smt. Jayaben K. Ghelani

ACIT, Circle-2, Bikaner vs. Naresh Kumar Jindal, Pilibanga

In the result, appeal of the revenue is dismissed and cross

ITA 20/JODH/2019[2013-14]Status: DisposedITAT Jodhpur31 Jul 2023AY 2013-14

Bench: Moving Towards The Facts Of The Case We Would Like To Mention That The Revenue Has Assailed The Appeal In Ita No.

Section 127Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR VIRTUAL HEARING BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM The Asst. Commissioner of Vs Sh. Naresh Kumar Income Tax, Jindal, Circle-02, Bikaner Prop. M/s Jindal and Company, Pilibanga (Appellant) (Respondent) PAN NO. ADHPK 8715 C CO No. 06/Jodh/2019 (Arising out of ITA No. 20/Jodh/2019) (ASSESSMENT YEAR- 2013-14) Sh. Naresh Kumar Jindal, Vs The Asst. Prop. M/s Jindal and Commissioner of Company, Pilibanga Income Tax, Circle-02, Bikaner (Appellant) (Respondent) PAN NO. ADHPK 8715 C Assessee By Sh. Rajendra Jain, Adv. Rev…

Late Shri Mohan Raj Chhajed (Through Legal Jeor Shantilal Chhajed), Mumbai vs. ITO, Ward-2, Pali

In the result, the appeal of the assessee is partly allowed

ITA 193/JODH/2019[2012-13]Status: DisposedITAT Mumbai27 Jul 2022AY 2012-13

Bench: Shri Om Prakash Kant () & Shri Sandeep Singh Karhail () Assessment Year: 2012-13 Late Shri Mohan Raj Chhajed Income Tax Officer, Ward-2, (Through Legal Heir Shantilal Pali Rajasthan-306-401. Chhajed), Vs. 601, Shilpa Apartments, C.D. Barfiwala Marg, Juhu Lane, Andheri (W), Mumbai-400058. Pan No. Aaipc 6614 N Appellant Respondent

For Appellant: Mr. Piyush Chhajed &For Respondent: Mr. Ajeya Kumar Ojha, Sr. DR

Section 144Section 145(3)Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SANDEEP SINGH KARHAIL (JUDICIAL MEMBER) Assessment Year: 2012-13 Late Shri Mohan Raj Chhajed Income Tax Officer, Ward-2, (Through Legal heir Shantilal Pali Rajasthan-306-401. Chhajed), Vs. 601, Shilpa Apartments, C.D. Barfiwala Marg, Juhu Lane, Andheri (W), Mumbai-400058. PAN No. AAIPC 6614 N Appellant Respondent Assessee by : Mr. Piyush Chhajed & Mr. Sumit Mantri, ARs Revenue by : Mr. Ajeya Kumar Ojha, Sr. DR Date of Hearing : 29/06/2022 Date of pronouncement : 27/07/2022 ORDER PER OM PRAKAS…

Neptune Polymers Pvt.Ltd., Ahmedabad vs. The ITO, Ward-3(1)(1), Ahmedabad

In the result, Ground Number 5 of the assessee’s appeal is dismissed

ITA 249/AHD/2019[2015-16]Status: DisposedITAT Ahmedabad30 May 2022AY 2015-16

For Appellant: Shri S.N. Divatia, A.RFor Respondent: Shri R.R. Makwana, Sr. D.R

Section 250

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2015-16 Neptune Polymers Pvt. The ITO, Ltd. 529/10/1 Old Daliya Ward-3(1)(1), Building Opp. Town Hall, Vs Ambawadi, Ellis Bridge, Ahmedabad Ahmedabad Ltd. PAN: AAACN9080A (Respondent) (Appellant) Assessee by: Shri S.N. Divatia, A.R. Revenue by: Shri R.R. Makwana, Sr. D.R. Date of hearing : 16-03-2022 Date of pronouncement : 30-05-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- This is an appeal f…