ITO v. Smart Sensors & Transducers Ltd.

104 Taxmann.com 129Reported decision2019#21874 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 331,145 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 143(1)Section 154Section 250Section 32(1)(i)Section 41(2)Section 43(6)(c)(i)Section 50Section 70

Judgments citing ITO v. Smart Sensors & Transducers Ltd.

Sabeena Silk Mills, Mumbai vs. Income Tax Officer 31(1)(1), Mumbai

In the result, the appeal of the assessee bearing ITA No

ITA 1508/MUM/2025[2021-22]Status: DisposedITAT Mumbai14 Aug 2025AY 2021-22

Bench: Shri Narndra Kumar Billaiya & Shri Anikesh Banerjeesabeena Silk Mills Vs Income-Tax Officer 31(1)(1), Apurva Industrial Estate, Mumbai, Majwana Road, Marol Kautilya Bhavan, Bkc, Bandra, Mumbai-400 059 Mumbai-400 051 Pan: Aabfs3210R Appellant Respondent

For Appellant: Shri H.N. MotiwalaFor Respondent: Shri Leyaqat Ali Aafaqui (SR.DR.)
Section 143(1)Section 154Section 250Section 50

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI NARNDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER Sabeena Silk Mills vs Income-tax Officer 31(1)(1), Apurva Industrial Estate, Mumbai, Majwana Road, Marol Kautilya Bhavan, BKC, Bandra, Mumbai-400 059 Mumbai-400 051 PAN: AABFS3210R APPELLANT RESPONDENT Assessee by : Shri H.N. Motiwala Respondent by : Shri Leyaqat Ali Aafaqui (SR.DR.) Date of hearing : 01/08/2025 Date of pronouncement : 13/08/2025 O R D E R Per Anikesh Banerjee (JM): The instant appeal of the assesse was filed against the order of the…

Robert Mclean Consultants Pvt. Ltd., Mumbai vs. DCIT-CC-1(2), Mumbai

In the result, the appeal of the assessee is partly allowed

ITA 5007/MUM/2018[2011-12]Status: DisposedITAT Mumbai24 Nov 2022AY 2011-12

Bench: Shri Vikas Awasthy & Shri Amarjit Singhrobert Mclean Vs. Dy. Commissioner Of Consultants Pvt. Ltd. Income Tax, Central 9, Rowdon Street, Circle-1(2) Udyanchal Building, Flat 9Th Floor, Pratistha No. 20, 5Th Floor, Bhavan, New Marine Kolkata – 700 017 Lines, Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./ Pan/Gir No: Aabcr5764N Appellant .. Respondent

For Appellant: NoneFor Respondent: Mahita Nair
Section 143(3)Section 147Section 148Section 50

…ITA No.5007/Mum/2018 A.Y. 2011-12 1 Robert Mclean Consultants Pvt. Ltd. Vs. Dy.CIT,CC-1(2) IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Robert Mclean Vs. Dy. Commissioner of Consultants Pvt. Ltd. Income Tax, Central 9, Rowdon Street, Circle-1(2) Udyanchal Building, Flat 9th Floor, Pratistha No. 20, 5th Floor, Bhavan, New Marine Kolkata – 700 017 Lines, Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AABCR5764N Appellant .. Respondent Appellant by : None Respondent by : Mahita Nair Date of Hearing 27.10.2022…

Bulls & Bears Finance Ltd, Mumbai vs. ITO RG 3(1)(2), Mumbai

In the result, the appeal of assessee is partly allowed

ITA 1598/MUM/2017[2011-12]Status: DisposedITAT Mumbai19 Jul 2019AY 2011-12

Bench: Shri Mahavir Singh & Shri Rajesh Kumarassessment Year : 2011-12 M/S. Bulls & Bears Finance Ltd., Vs. Office No.B-2, Marine Chambers, Ito, Range –3(1)(2), 43, New Marine Lines, Mumbai Opp: Sndt College, Churchgate, Mumbai [Pan : Aaacb5047K] (Appellant) (Respondent)

For Appellant: Shri K. GopalFor Respondent: Shri Suman Kumar, DR
Section 143(3)Section 32(2)Section 50Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year : 2011-12 M/s. Bulls & Bears Finance Ltd., Vs. Office No.B-2, Marine Chambers, ITO, Range –3(1)(2), 43, New Marine Lines, Mumbai Opp: SNDT College, Churchgate, Mumbai [PAN : AAACB5047K] (Appellant) (Respondent) Appellant By : Shri K. Gopal Ms. Neha Paranjpe, ARs Respondent By : Shri Suman Kumar, DR Date of Hearing : 09-07-2019 Date of Pronouncement : 19-07-2019 O R D E R PER MAHAVIR SINGH, J.M: This appeal filed by the assessee is directed against t…