ITO v. Singh Radio Co. (India) (P.) Ltd.

59 Taxmann 367High Court1991#18093 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2021.

Judgments citing ITO v. Singh Radio Co. (India) (P.) Ltd.

Om Sweets P.Ltd, New Delhi vs. DCIT, Circle-19(1)&2, New Delhi

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 378/DEL/2018[2014-15]Status: DisposedITAT Delhi28 Sept 2021AY 2014-15

Bench: Shri O.P. Kant & Shri K. Narasimha Chary

For Appellant: Sh. Bharti Sharma, AdvocateFor Respondent: Sh. Vipul Kashyap, Sr. DR
Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’ NEW DLEHI BEFORE SHRI O.P. KANT, ACCOUNTANT MEMBER AND SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER ITA No. 4139/Del/2017 & 378/Del/2018 Assessment Year: 2013-14 & 2014-15 M/s. Om Sweets Pvt. Ltd., vs. DCIT, Circle 19(1) & 2, GL-23, Shaheed Bhagat Singh Marg, New Delhi. Jail Road, Hari Nagar, New Delhi. PAN : AAACO5022H (Appellant) (Respondent) Assessee by : Sh. Bharti Sharma, Advocate Revenue by : Sh. Vipul Kashyap, Sr. DR Date of hearing: 11/08/2021 Date of order : 28/09/2021 ORDER PER K. NARASIMHA CHARY, J.M. Aggrieved by the orders dated 28.04.2017 an…

Om Sweet (P) Ltd., New Delhi vs. DCIT, Circle- 19(1) & (2), New Delhi

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 4139/DEL/2017[2013-14]Status: DisposedITAT Delhi28 Sept 2021AY 2013-14

Bench: Shri O.P. Kant & Shri K. Narasimha Chary

For Appellant: Sh. Bharti Sharma, AdvocateFor Respondent: Sh. Vipul Kashyap, Sr. DR
Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’ NEW DLEHI BEFORE SHRI O.P. KANT, ACCOUNTANT MEMBER AND SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER ITA No. 4139/Del/2017 & 378/Del/2018 Assessment Year: 2013-14 & 2014-15 M/s. Om Sweets Pvt. Ltd., vs. DCIT, Circle 19(1) & 2, GL-23, Shaheed Bhagat Singh Marg, New Delhi. Jail Road, Hari Nagar, New Delhi. PAN : AAACO5022H (Appellant) (Respondent) Assessee by : Sh. Bharti Sharma, Advocate Revenue by : Sh. Vipul Kashyap, Sr. DR Date of hearing: 11/08/2021 Date of order : 28/09/2021 ORDER PER K. NARASIMHA CHARY, J.M. Aggrieved by the orders dated 28.04.2017 an…

Indus Steels and Alloys Limited, Bangalore vs. The Deputy Commissioner of Income Tax Circle-3(1)(1), Bangalore

In the result, both the appeals filed by the assessee are allowed for statistical purposes

ITA 2383/BANG/2018[2015-16]Status: DisposedITAT Bangalore20 Sept 2019AY 2015-16

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri Vikas Suryavamshi, Addl. CIT (DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 2382 & 2383/Bang/2018 Assessment Years : 2014-15 & 2015-16 M/s. Indus Steels and Alloys Ltd., The Deputy No. 163/B, 2nd Floor, Commissioner of Kanakapura Road, Vs. Income Tax, Basavanagudi, Circle – 3 (1) (1), Bangalore – 560 004. Bangalore. PAN: AAACI4098M APPELLANT RESPONDENT Assessee by : Smt. Suman Lunkar, CA Revenue by : Shri Vikas Suryavamshi, Addl. CIT (DR) Date of hearing : 30.07.2019 Date of Pronouncement : 20.09.2019 O R D E R Per Shri A.K…

Indus Steels and Alloys Limited, Bangalore vs. The Deputy Commissioner of Income Tax Circle-3(1)(1), Bangalore

In the result, both the appeals filed by the assessee are allowed for statistical purposes

ITA 2382/BANG/2018[2014-15]Status: DisposedITAT Bangalore20 Sept 2019AY 2014-15

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri Vikas Suryavamshi, Addl. CIT (DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 2382 & 2383/Bang/2018 Assessment Years : 2014-15 & 2015-16 M/s. Indus Steels and Alloys Ltd., The Deputy No. 163/B, 2nd Floor, Commissioner of Kanakapura Road, Vs. Income Tax, Basavanagudi, Circle – 3 (1) (1), Bangalore – 560 004. Bangalore. PAN: AAACI4098M APPELLANT RESPONDENT Assessee by : Smt. Suman Lunkar, CA Revenue by : Shri Vikas Suryavamshi, Addl. CIT (DR) Date of hearing : 30.07.2019 Date of Pronouncement : 20.09.2019 O R D E R Per Shri A.K…

Vastupal Bearing Races Ltd., Ahmedabad vs. ITO, Ward-4(1)(4), Ahmedabad

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 1785/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad18 Apr 2019AY 2012-13

Bench: Final Appeal.

For Appellant: Shri Hem Chhajed, A.RFor Respondent: Shri O.P. Pathak, Sr.DR
Section 37(1)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’SMC’’ BENCH, AHMEDABAD BEFORE, SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1785/AHD/2017 "नधा"रण वष"/Asstt. Year: 2012-2013 Vastupal Bearing Races Ltd., I.T.O, 504, Sarap Building, Vs. Ward-4(1)(4), Opp. Navjivan Press, Ahmedabad. Ashram Road, Ahmedabad. PAN: AAACV9341R (Applicant) (Respondent) Assessee by : Shri Hem Chhajed, A.R Revenue by : Shri O.P. Pathak, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 28/03/2019 घोषणा क" तार"ख /Date of Pronouncement: 18/04/2019 आदेश/O R D E R PER WASEE…

ITO v. Singh Radio Co. (India) (P.) Ltd. (59 Taxmann 367) — Cited in 5 Judgments | BharatTax