ITO v. Satyanarayan Ramswaroop Agarawal

50 Taxmann.com 111Reported decision2014#15924 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2023.

Issues it is cited on

section 80ib(10)within four yearssection 80ibsection 132(4a)section 292csection 30childsection 80ireasoned ordersection 292loose paperssection 29

Judgments citing ITO v. Satyanarayan Ramswaroop Agarawal

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 37/IND/2022[2017-18]Status: DisposedITAT Indore31 Jan 2023AY 2017-18

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 36/IND/2022[2014-15]Status: DisposedITAT Indore31 Jan 2023AY 2014-15

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 35/IND/2022[2013-14]Status: DisposedITAT Indore31 Jan 2023AY 2013-14

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 34/IND/2022[2012-13]Status: DisposedITAT Indore31 Jan 2023AY 2012-13

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

M/S. D.K. Construction, Bhopal vs. The ACIT, 2(1), Bhopal

Appeal is allowed

ITA 24/IND/2022[2017-18]Status: DisposedITAT Indore31 Jan 2023AY 2017-18

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

Deputy Commissioner of Income-Tax vs. Shri Sudhir K. Bothara, Pune

In the result, appeal of the Revenue is dismissed

ITA 1317/PUN/2016[2012-13]Status: DisposedITAT Pune11 Apr 2018AY 2012-13

Bench: Shri D.Karunakara Rao, Am & Shri Vikas Awasthy, Jm आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं. / Ita No.1317/Pun/2016 अपील िनधा"रण िनधा"रण वष" िनधा"रण िनधा"रण वष" वष" / Assessment Year : 2012-13 वष"

For Appellant: Shri Mukesh Jha, JCITFor Respondent: Shri Rajeev Thakkar
Section 143(3)Section 80I

…पुणे "यायपीठ "यायपीठ "यायपीठ “बी "यायपीठ पुणे म"म"म"म" आयकर आयकर अपीलीय आयकर आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण, पुणे अिधकरण पुणे पुणे बी बी” पुणे बी पुणे पुणे IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE "ी "ी डी "ी "ी डी. क"णाकरा क"णाकरा क"णाकरा राव क"णाकरा लेखा सद"य सद"य सद"य सद"य डी डी राव राव , लेखा राव लेखा लेखा एवं "ी "ी "ी िवकास "ी िवकास अव"थी अव"थी अव"थी, "याियक अव"थी "याियक "याियक सद"य "याियक सद"य सद"य केकेकेके सम" सद"य सम" सम" सम" एवं एवं एवं िवकास िवकास BEFORE SHRI D.KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं. / ITA No.1317/PUN/20…

ITO v. Satyanarayan Ramswaroop Agarawal (50 Taxmann.com 111) — Cited in 6 Judgments | BharatTax