ITO v. Sahkari Ganna Vikas Samiti

139 Taxmann.com 195Reported decision2022#22483 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 250Section 271BSection 44ABSection 80PSection 14(F)Section 80P(1)Section 80P(2)(i)(a)(iii)Section 14

Issues it is cited on

penalty under section 271bsection 80p(1)section 18section 271bsection 44absection 80p(2)section 44section 80psection 271income from other sourcessection 27section 80

Judgments citing ITO v. Sahkari Ganna Vikas Samiti

Income Tax Officer, Gonda vs. M/S. Cane Development Council, Balrampur

In the result, all the appeals of the Revenue in ITA Nos

ITA 34/LKW/2021[2013-14]Status: DisposedITAT Lucknow28 Apr 2025AY 2013-14

Bench: SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

For Appellant: Sh. Jagat Narayan Shukla, AdvocateFor Respondent: Sh. Sunil Kumar Rajwanshi, Addl CIT (DR)
Section 14Section 250Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’BENCH, LUCKNOW BEFORE SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y.2014-15 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Balrampur PAN:AAALC0029P (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Balrampur PAN:AAALC0029P (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Manikapur, Gonda PAN:AAATC6432A (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs…

Income Tax Officer, Gonda vs. M/S. Cane Development Council, Balrampur

In the result, all the appeals of the Revenue in ITA Nos

ITA 247/LKW/2020[2014-15]Status: DisposedITAT Lucknow28 Apr 2025AY 2014-15

Bench: SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

For Appellant: Sh. Jagat Narayan Shukla, AdvocateFor Respondent: Sh. Sunil Kumar Rajwanshi, Addl CIT (DR)
Section 14Section 250Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’BENCH, LUCKNOW BEFORE SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y.2014-15 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Balrampur PAN:AAALC0029P (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Balrampur PAN:AAALC0029P (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Manikapur, Gonda PAN:AAATC6432A (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs…

Income Tax Officer, Gonda vs. M/S Cooperative Cane Development Union Ltd, Balrampur

In the result, all the appeals of the Revenue in ITA Nos

ITA 243/LKW/2020[2014-2015]Status: DisposedITAT Lucknow28 Apr 2025AY 2014-2015

Bench: SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

For Appellant: Sh. Jagat Narayan Shukla, AdvocateFor Respondent: Sh. Sunil Kumar Rajwanshi, Addl CIT (DR)
Section 14Section 250Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’BENCH, LUCKNOW BEFORE SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y.2014-15 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Balrampur PAN:AAALC0029P (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Balrampur PAN:AAALC0029P (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs. M/s Cooperative Cane Development Union Ltd., Manikapur, Gonda PAN:AAATC6432A (Appellant) (Respondent) A.Y.2017-18 Income Tax Officer, Gonda vs…

ITO v. Sahkari Ganna Vikas Samiti (139 Taxmann.com 195) — Cited in 3 Judgments | BharatTax