ITO v Nextlkinx India Pvt Ltd. v. TS-722-ITAT- 2012(Bang)-TP, Nomura Fin Services (India) (P.) Ltd. v ACIT

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Judgments citing ITO v Nextlkinx India Pvt Ltd. v. TS-722-ITAT- 2012(Bang)-TP, Nomura Fin Services (India) (P.) Ltd. v ACIT

THE PR COMMISSIONER OF INCOME TAX vs. M/S ACUSIS SOFTWARE INDIA PVT. LTD.

ITA/444/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 10ASection 260

…1/13 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON’BLE DR.JUSTICE VINEET KOTHARI AND THE HON’BLE MRS.JUSTICE S.SUJATHA I.T.A. No.444/2017 BETWEEN : 1. THE PR. COMMISSIONER OF INCOME TAX 5TH FLOOR, BMTC BUILDING, 80 FEET ROAD, KORMANGALA, BENGALURU - 560 095 2. THE INCOME -TAX OFFICER WARD-11(1), PRESENT ADDRESS, WARD-1 (1) (1), 2ND FLOOR, BMTC BUILDING, 80 FEET ROAD, KORMANGALA, BENGALURU - 560 095 ... APPELLANTS (BY SRI.ARAVIND K V, ADV.) AND: M/S.ACUSIS SOFTWARE INDIA PVT. LTD. NO.17/2, DOLLARS CHAMBERS,…

ACUSIS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs. ITO, BANGALORE

In the result, the appeal filed by the assessee in IT(TP)A No

ITA 442/BANG/2011[2004-05]Status: DisposedITAT Bangalore04 Nov 2016AY 2004-05

Bench: Shri Sunil Kumar Yadav & Shri Inturi Rama Rao

For Appellant: Shri. Chavali Narayana, CAFor Respondent: Shri. D. Sudhakar Rao, CIT-DR

Section 143(2)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE ` BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.442/Bang/2011 (Assessment year: 2004-05) Assessee’s Appeal M/s. Acusis Software India Pvt. Ltd., Vs. The Income Tax Officer, No. 17/2, Dollars Chambers, Ward-11(1), Bangalore. Lalbagh Road, Bangalore – 560 027. PAN : AADCA2415P Appellant Respondent Revenue’s Appeal IT(TP)A No.444/Bang/2011 (Assessment year: 2004-05) The Income Tax Officer, Vs. M/s. Acusis Software India Pvt. Ltd., Ward-11(1), Bangalore. Bangalore – 560 027. PAN : AADCA2415P Appel…

DCIT, BANGALORE vs. M/S TELELOGIC INDIA PRIVATE LIMITED, BANGALORE

In the result, the revenue’s appeal is partly allowed

ITA 30/BANG/2012[2005-06]Status: DisposedITAT Bangalore16 Mar 2016AY 2005-06

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri Padamchand Khincha, CAFor Respondent: Shri G.R. Reddy, CIT(DR)

Section 143(3)Section 250Section 92CSection 92C(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.22/Bang/2012 (Assessment year: 2005-06) M/s.Telelogic India Pvt., Ltd. C/o IBM India Pvt. LTd. III Floor, Subramanya Arcade, 12, Bannerghatta Road, Bangalore-5600029. … Appellant PAN: AABCT 3727 D Vs. Asst. Commissioner of Income-tax, Circle 12(4), Bangalore. … Respondent AND IT(TP)A No.30/Bang/2012 (Assessment year: 2005-06 (By the revenue) **** Assessee by : Shri Padamchand Khincha, CA. Revenue by : Shri G.R. Reddy, CIT(DR). Date of hearing : 08/03/2…