ITO v. Gope M. Rochlani

49 Taxmann.com 46Income Tax Appellate Tribunal2014#25125 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2019 to 2022.

Judgments citing ITO v. Gope M. Rochlani

The DCIT, Central Circle-2, Vadodara vs. Shri Amitkumar Ramniklal Tilva, Baroda

In the result the appeal filed by the Revenue is dismissed

ITA 1409/AHD/2019[2016-17]Status: DisposedITAT Ahmedabad20 Apr 2022AY 2016-17

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकर अपील सं./Ita No. 1073/Ahd/2019 िनधा"रण वष"/Asstt. Year: 2015-2016 Shri Amit Ramniklal Tilva, J.C.I.T., 401, Kishan Heights, Vs. Circle-21, Near Deco World, Baroda. Opp. Akota Stadium, Baroda. Pan: Adnpt9775H & आयकर अपील सं./Ita No. 1409/Ahd/2019 िनधा"रण वष"/Asstt. Year: 2016-2017 D.C.I.T., Shri Amit Ramniklal Tilva, Circle-2, Vs. 401, Kishan Heights, Baroda. Near Deco World, Opp. Akota Stadium, Baroda. Pan: Adnpt9775H

For Appellant: Ms Urvashi Shodhan, A.RFor Respondent: Shri Purushottam Kumar, Sr.D.R
Section 132Section 139(1)Section 139(4)Section 143(3)Section 153ASection 271(1)Section 271(1)(C)Section 271(1)(c)

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER, And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1073/AHD/2019 िनधा"रण वष"/Asstt. Year: 2015-2016 Shri Amit Ramniklal Tilva, J.C.I.T., 401, Kishan Heights, Vs. Circle-21, Near Deco World, Baroda. Opp. Akota Stadium, Baroda. PAN: ADNPT9775H And आयकर अपील सं./ITA No. 1409/AHD/2019 िनधा"रण वष"/Asstt. Year: 2016-2017 D.C.I.T., Shri Amit Ramniklal Tilva, Circle-2, Vs. 401, Kishan Heights, Baroda. Near Deco World, Op…

Shri Amit Ramniklal Tilva, Baroda vs. The Jt.CIT, Central Circle-2, Vadodara

In the result the appeal filed by the Revenue is dismissed

ITA 1073/AHD/2019[2015-16]Status: DisposedITAT Ahmedabad20 Apr 2022AY 2015-16

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकर अपील सं./Ita No. 1073/Ahd/2019 िनधा"रण वष"/Asstt. Year: 2015-2016 Shri Amit Ramniklal Tilva, J.C.I.T., 401, Kishan Heights, Vs. Circle-21, Near Deco World, Baroda. Opp. Akota Stadium, Baroda. Pan: Adnpt9775H & आयकर अपील सं./Ita No. 1409/Ahd/2019 िनधा"रण वष"/Asstt. Year: 2016-2017 D.C.I.T., Shri Amit Ramniklal Tilva, Circle-2, Vs. 401, Kishan Heights, Baroda. Near Deco World, Opp. Akota Stadium, Baroda. Pan: Adnpt9775H

For Appellant: Ms Urvashi Shodhan, A.RFor Respondent: Shri Purushottam Kumar, Sr.D.R
Section 132Section 139(1)Section 139(4)Section 143(3)Section 153ASection 271(1)Section 271(1)(C)Section 271(1)(c)

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER, And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1073/AHD/2019 िनधा"रण वष"/Asstt. Year: 2015-2016 Shri Amit Ramniklal Tilva, J.C.I.T., 401, Kishan Heights, Vs. Circle-21, Near Deco World, Baroda. Opp. Akota Stadium, Baroda. PAN: ADNPT9775H And आयकर अपील सं./ITA No. 1409/AHD/2019 िनधा"रण वष"/Asstt. Year: 2016-2017 D.C.I.T., Shri Amit Ramniklal Tilva, Circle-2, Vs. 401, Kishan Heights, Baroda. Near Deco World, Op…

Deputy Commissioner of Income Tax, Jaipur vs. Shri Kamal Sethia, Jaipur

In the result, both the appeals filed by the Revenue are dismissed

ITA 1498/JPR/2018[2014-15]Status: DisposedITAT Jaipur07 Jun 2019AY 2014-15
For Appellant: Shri Anil Goyal (CA)For Respondent: Shri B. K. Gupta (CIT) fu/kZkfjrh dh vksj ls@
Section 132(1)Section 132(4)Section 139(1)Section 139(5)Section 143(3)Section 153ASection 271(1)(c)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES ’B’ JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 1498/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2014-15 cuke Deputy Commissioner of Income Sh. Kamal Sethia Vs. tax, Central Circle-1, Jaipur 801, Western Height, S-21, Shyam Nagar, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFEPS7265Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 1499/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2014-1…

ITO v. Gope M. Rochlani (49 Taxmann.com 46) — Cited in 3 Judgments | BharatTax