ITO v. G. B. Morrison Travels (P.) Limited

99 TTJ 8Income Tax Appellate Tribunal#25989 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.

Judgments citing ITO v. G. B. Morrison Travels (P.) Limited

Idea Cellular Ltd., Noida vs. Addl. CIT (TDS), New Delhi

Appeals of the assessee are allowed

ITA 3368/DEL/2015[2005-06]Status: DisposedITAT Delhi10 Jul 2019AY 2005-06

Bench: Shri N. K. Billaiya & Ms Suchitra Kamble

Section 194HSection 271CSection 273BSection 275

…1 3366, 3367, 3368/Del/2015 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI N. K. BILLAIYA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A. No. 3366/DEL/2015 (A.Y. 2003-04) I.T.A. No. 3367/DEL/2015 (A.Y. 2004-05) I.T.A. No. 3368/DEL/2015 (A.Y. 2005-06) Vodafone Idea Limited Vs ACIT (Formerly known as Idea TDS Range-50, New Delhi Cellular Limited) 4th Floor, Laxmi Nagar Distt. A-19, Mohan Co-operative Centre, New Delhi-110092 Industrial Estate, Mathura Road, New Delhi - 110044 AAACB2100P (APPELLANT) (RESPONDENT) Appellant by Sh. Ronak Doshi, CA Respondent by…

Idea Cellular Ltd., Noida vs. Addl. CIT (TDS), New Delhi

Appeals of the assessee are allowed

ITA 3367/DEL/2015[2004-05]Status: DisposedITAT Delhi10 Jul 2019AY 2004-05

Bench: Shri N. K. Billaiya & Ms Suchitra Kamble

Section 194HSection 271CSection 273BSection 275

…1 3366, 3367, 3368/Del/2015 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI N. K. BILLAIYA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A. No. 3366/DEL/2015 (A.Y. 2003-04) I.T.A. No. 3367/DEL/2015 (A.Y. 2004-05) I.T.A. No. 3368/DEL/2015 (A.Y. 2005-06) Vodafone Idea Limited Vs ACIT (Formerly known as Idea TDS Range-50, New Delhi Cellular Limited) 4th Floor, Laxmi Nagar Distt. A-19, Mohan Co-operative Centre, New Delhi-110092 Industrial Estate, Mathura Road, New Delhi - 110044 AAACB2100P (APPELLANT) (RESPONDENT) Appellant by Sh. Ronak Doshi, CA Respondent by…

Idea Cellular Ltd., Noida vs. Addl. CIT, New Delhi

Appeals of the assessee are allowed

ITA 3366/DEL/2015[2003-04]Status: DisposedITAT Delhi10 Jul 2019AY 2003-04

Bench: Shri N. K. Billaiya & Ms Suchitra Kamble

Section 194HSection 271CSection 273BSection 275

…1 3366, 3367, 3368/Del/2015 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI N. K. BILLAIYA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A. No. 3366/DEL/2015 (A.Y. 2003-04) I.T.A. No. 3367/DEL/2015 (A.Y. 2004-05) I.T.A. No. 3368/DEL/2015 (A.Y. 2005-06) Vodafone Idea Limited Vs ACIT (Formerly known as Idea TDS Range-50, New Delhi Cellular Limited) 4th Floor, Laxmi Nagar Distt. A-19, Mohan Co-operative Centre, New Delhi-110092 Industrial Estate, Mathura Road, New Delhi - 110044 AAACB2100P (APPELLANT) (RESPONDENT) Appellant by Sh. Ronak Doshi, CA Respondent by…

ITO v. G. B. Morrison Travels (P.) Limited (99 TTJ 8) — Cited in 3 Judgments | BharatTax