ITO v. Finian Estates Developers (P) Ltd.

Pr. Commissioner of Income Tax-6 vs. Mohak Real Estate Pvt. Ltd

The appeals are dismissed

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…/ S'-' I * IN THE HIGH COURT OF DELHI AT NEW DELHI 17. + ITA 928/2015 PR. COMMISSIONER OF INCOME TAX-6 Appellant Through: Mr Rahul Chaudhary, Senior Standing Counsel with Mr Ruchir Bhatia, Junior Standing Counsel. versus MOHAK REAL ESTATE PVT. LTD. Respondent AND + ITA 930/2015 PR. COMMISSIONER OF INCOME TAX-6 Appellant Through: Mr Rahul Chaudhary, Senior Standing Counsel with Mr Ruchir Bhatia, Junior Standing Counsel. versus MOHAK REAL ESTATE PVT. LTD. Respondent CORAM: JUSTICE S.MURALIDHAR JUSTICE VIBHU BAKHRU ORDER % 08.12.2015 CM No.29951/2015 in ITA No.930/2015 1. Allowed, subject to all just except…

Pr. Commissioner of Income Tax-6 vs. Mohak Real Estate Pvt. Ltd

The appeals are dismissed

…ITA 928/2015 Page 1 of 3 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 17. + ITA 928/2015 PR. COMMISSIONER OF INCOME TAX-6 ..... Appellant Through: Mr Rahul Chaudhary, Senior Standing Counsel with Mr Ruchir Bhatia, Junior Standing Counsel. versus MOHAK REAL ESTATE PVT. LTD. ..... Respondent AND 19. + ITA 930/2015 PR. COMMISSIONER OF INCOME TAX-6 ..... Appellant Through: Mr Rahul Chaudhary, Senior Sta…

Pr. CIT-7 vs. Penthea Builders and Developers Pvt Ltd

The appeals are dismissed

Bench: The Itat - One Appeal Was By Zebian Real Estate Pvt. Ltd. ('Zrepl') (In Respect Of Which The Appeal Has Been Filed By The Revenue In This Court) & The Other By Zanobi Builders & Constructions Pvt. Ltd. ('Zbcpl'). As Noticed By This Court In Its Order Dated 20^ October 2015, No Appeal Has Been Filed By The Revenue As Regards The Order Of The It At In The Case Of Zbcpl. In Fact In The Present Appeal By The Revenue I.E.

…$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 1. + ITA 257/2015 COMMISSIONER OF INCOME TAX-VI ..... Appellant Through: Mr. Rohit Madan, Senior Standing counsel, versus ZEBIAN REAL ESTATE PVT.LTD. Respondent Through: Ms. Kavita Jha and Ms. Mehak Gupta, Advocates. AND ^ ITA 270/2015 PR. CIT-7 Appellant Through: Mr. N. P. Sahni, Senior Standing counsel. versus PENTHEA BUILDERS AND DEVELOPERS PVT. LTD. Respondent Through: Ms. Kavita Jha and Ms. Mehak Gupta, Advocates. CORAM: JUSTICE S. MURALIDHAR JUSTICE VIBHU BAKHRU ORDER % 05.11.2015 1. Both these appeals arise in the background of similar facts and are ITA…

Commissioner of Income Tax-VI vs. Zebian Real Estate Pvt.Ltd

The appeals are dismissed

Bench: The Itat - One Appeal Was By Zebian Real Estate Pvt. Ltd. („Zrepl‟) (In Respect Of Which The Appeal Has Been Filed By The Revenue In This Court) & The Other By Zanobi Builders & Constructions Pvt. Ltd. („Zbcpl‟). As Noticed By This Court In Its Order Dated 20Th October 2015, No Appeal Has Been Filed By The Revenue As Regards The Order Of The

…ITA Nos. 257 of 2015 & 270 of 2015 Page 1 of 10 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 1. + ITA 257/2015 COMMISSIONER OF INCOME TAX-VI ..... Appellant Through: Mr. Rohit Madan, Senior Standing counsel. versus ZEBIAN REAL ESTATE PVT.LTD. ..... Respondent Through: Ms. Kavita Jha and Ms. Mehak Gupta, Advocates. AND 2. + ITA 270/2015 PR. CIT-7 ..... Appellant Through: Mr. N. P. Sahni, Senior Standing counsel. versus PENTHEA BUILDERS AND DEV…