ITO v. Durlabhbhai Kanubhai Rajpara

114 Taxmann.com 481High Court2020#14710 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2024.

Judgments citing ITO v. Durlabhbhai Kanubhai Rajpara

Sh. Virbhadra Singh Through L/H Smt. Pratibha Singh, Shimla vs. DCIT, Circle, Shimla

In the result, the appeal is allowed

ITA 148/CHANDI/2023[2009-10]Status: DisposedITAT Chandigarh25 Sept 2024AY 2009-10

Bench: Shri A.D. Jain & Shri Krinwant Sahayआयकर अपील सं./ Ita No. 148/Chd/2023 "नधा"रण वष" / Assessment Year : 2009-10 Virbhadra Singh, Vs. The Dcit, Circle Through Legal Heir बनाम Shimla Smt. Pratibha Singh Of Late Shri Virbhadra Singh, Holly Lodge, Jakhoo, Shimla-171001 "थायी लेखा सं./Pan No: Alrps 6513N अपीलाथ"/ Appellant ""यथ"/ Repsondent ( Physical Hering ) "नधा"रती क" ओर से/Assessee By : Shri Sudhir Sehgal, Advocate राज"व क" ओर से/ Revenue By : Dr. Ranjit Kaur, Addl. Cit, Sr.Dr सुनवाई क" तार"ख/Date Of Hearing : 24.09.2024 उदघोषणा क" तार"ख/Date Of Pronouncement : 25.09.2024 आदेश/Order Per Krinwant Sahay, A.M.:

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Dr. Ranjit Kaur, Addl. CIT, Sr.DR

Section 148Section 151(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCH, ‘B’, CHANDIGARH BEFORE SHRI A.D. JAIN, VICE PRESIDENT & SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 148/CHD/2023 "नधा"रण वष" / Assessment Year : 2009-10 Virbhadra Singh, Vs. The DCIT, Circle Through Legal Heir बनाम Shimla Smt. Pratibha Singh of Late Shri Virbhadra Singh, Holly Lodge, Jakhoo, Shimla-171001 "थायी लेखा सं./PAN No: ALRPS 6513N अपीलाथ"/ APPELLANT ""यथ"/ REPSONDENT ( PHYSICAL HERING ) "नधा"रती क" ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राज"व क" ओर से/ Revenue by : Dr. Ranjit Kaur…

Trishul Buildtech Infrastruture (P) Ltd., Bangalore vs. JCIT, Bangalore

ITA 1367/BANG/2013[2007-08]Status: DisposedITAT Bangalore26 Oct 2023AY 2007-08

Bench: Shri Chandra Poojari & Ms. Madhumita Roy

For Appellant: Shri A. Shankar, Senior CounselFor Respondent: Dr. G. Manoj Kumar, D.R

Section 132Section 153ASection 153CSection 292Section 69C

…ITA Nos.1362, 1363 & 1367/Bang/2013 Trishul Buildtech Infrastructure Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.1362, 1363 & 1367/Bang/2013 Assessment Years: 2004-05, 2005-06 & 2007-08 Trishul Buildtech Infrastructure Pvt. Ltd. No.9 Ali Askar Road JCIT (OSD) Off. Cunningham Road Vs. Central Range Bangalore 560 052 Bangalore PAN NO : AADCT3672P APPELLANT RESPONDENT Appellant by : Shri A. Shankar, Senior Counsel Respondent by : Dr. G. Manoj Kumar, D.R. Date of Hearing : 21.09.2…

Trishul Buildtech Infrastructure (P) Ltd., Bangalore vs. JCIT, Bangalore

ITA 1363/BANG/2013[2005-06]Status: DisposedITAT Bangalore26 Oct 2023AY 2005-06

Bench: Shri Chandra Poojari & Ms. Madhumita Roy

For Appellant: Shri A. Shankar, Senior CounselFor Respondent: Dr. G. Manoj Kumar, D.R

Section 132Section 153ASection 153CSection 292Section 69C

Trishul Buildtech Infrastructure (P) Ltd., Bangalore vs. JCIT, Bangalore

ITA 1362/BANG/2013[2004-05]Status: DisposedITAT Bangalore26 Oct 2023AY 2004-05

Bench: Shri Chandra Poojari & Ms. Madhumita Roy

For Appellant: Shri A. Shankar, Senior CounselFor Respondent: Dr. G. Manoj Kumar, D.R

Section 132Section 153ASection 153CSection 292Section 69C

…ITA Nos.1362, 1363 & 1367/Bang/2013 Trishul Buildtech Infrastructure Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.1362, 1363 & 1367/Bang/2013 Assessment Years: 2004-05, 2005-06 & 2007-08 Trishul Buildtech Infrastructure Pvt. Ltd. No.9 Ali Askar Road ACIT Off. Cunningham Road Vs. Central Circle-1(2) Bangalore 560 052 Bengaluru PAN NO : AADCT3672P APPELLANT RESPONDENT Appellant by : Shri A. Shankar, Senior Counsel Respondent by : Dr. G. Manoj Kumar, D.R. Date of Hearing : 21.09.2…

Shri Shambhu Dayal, Kotputli vs. Income Tax Officer, Ward-1, Behror

In the result, appeal of the assessee is allowed

ITA 1526/JPR/2018[2010-11]Status: DisposedITAT Jaipur27 Aug 2020AY 2010-11

For Appellant: NoneFor Respondent: Ms. Chanchal Meena (ACIT)

Section 144Section 147Section 148

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 1526/JP/2018 fu/kZkj.k o"kZ@Assessment Year :2010-11 cuke Sh. Shambhu Dayal, Ravi Dutt, The ITO Vs. Gori Shankar Rajesh Rohit L/h Late Ward- 1, Sh. Jhabar Mal, VPO Purushottam Behror Pura, Via Narehada, Kotputli LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ADIPK4839L vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : None jktLo dh v…

Smt. Lalita Rawat, 40, Rawat Palace, Near Murli Manohar Mandie, Bas Padanpura, Jaipur vs. ITO Ward-5(5), Jaipur, Ward-5(5)

In the result, appeal of the assessee is allowed

ITA 671/JPR/2019[2009-10]Status: DisposedITAT Jaipur26 Aug 2020AY 2009-10

Bench: Issuing The Notice. 2. That The Authorities Below Have Failed To Appreciate The Fact Of Re-Assessment Notice & Consequential Re-Assessment

For Appellant: Sh. Ashish SharmaFor Respondent: Ms. Chanchal Meena (ACIT)

Section 144Section 147Section 148

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 671/JP/2019 fu/kZkj.k o"kZ@Assessment Year :2009-10 cuke Smt. Lalita Rawat, The ITO Vs. L/H W/o Lt. Sh. Gopal Lal Rawat, Ward 5(5), 40, Rawat Palace, Near Murli Jaipur Manohar Mandie, Bas Badanpura, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACSPR4790A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Ashish Sharma jkt…