ITO v. B.A. Research India (P.) Ltd.

70 Taxmann.com 325Reported decision2016#25529 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing ITO v. B.A. Research India (P.) Ltd.

Cadila Healthcare Ltd., Ahmedabad vs. DCIT, (Intl.Taxa)-1, Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 711/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad09 Sept 2022AY 2013-14
For Appellant: Shri Mukesh Patel, A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 250

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2013-14 Cadila Healthcare Ltd., DCIT (Intl.Taxn.)-1, 8th Floor, Zydus Tower, Ahmedabad Satellite Cross Road, Vs (Respondent) Satellite, Ahmedabad-380015 PAN: AAACC6253G (Appellant) Assessment Year 2013-14 ACIT (Intl.Taxn.)-1, Cadila Healthcare Ahmedabad Ltd., 8th Floor, Zydus (Appellant) Vs Tower, Satellite Cross Road, Satellite, Ahmedabad-380015 PAN: AAACC6253G (Respondent) Assessee by: Shri Mukesh Patel, A.R. & Shri Jigar Patel, A.R. Revenue…

ACIT, (Int. Taxa)-1, Ahmedabad vs. Cadila Healthcare Ltd., Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 1140/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad09 Sept 2022AY 2013-14
For Appellant: Shri Mukesh Patel, A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 250

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2013-14 Cadila Healthcare Ltd., DCIT (Intl.Taxn.)-1, 8th Floor, Zydus Tower, Ahmedabad Satellite Cross Road, Vs (Respondent) Satellite, Ahmedabad-380015 PAN: AAACC6253G (Appellant) Assessment Year 2013-14 ACIT (Intl.Taxn.)-1, Cadila Healthcare Ahmedabad Ltd., 8th Floor, Zydus (Appellant) Vs Tower, Satellite Cross Road, Satellite, Ahmedabad-380015 PAN: AAACC6253G (Respondent) Assessee by: Shri Mukesh Patel, A.R. & Shri Jigar Patel, A.R. Revenue…

Lambda Therapeutic Research Ltd., Ahmedabad vs. The Income Tax Officer (Int. Taxn.)-1, Ahmedabad

In the result, the appeal of the assessee is allowed

ITA 3197/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad07 Sept 2022AY 2012-13
For Appellant: Shri Tushar Hemani, Sr. A.R. &For Respondent: None
Section 195Section 201Section 201(1)Section 9

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2012-13 Lambda Therapeutic ITO (International Research Ltd., Plot No. Taxation)-1, 38, Nr. Gujarat High Vs Ahmedabad Court, S.G. Highway, (Respondent) Gota, Ahmedabad PAN: AAACL4089R (Appellant) Assessee by: Shri Tushar Hemani, Sr. A.R. & Shri Parimalsinh. B. Parmar. A.R. Revenue by: None Date of hearing : 23-06-2022 Date of pronouncement : 07-09-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- This is an appeal filed by the as…

ITO v. B.A. Research India (P.) Ltd. (70 Taxmann.com 325) — Cited in 3 Judgments | BharatTax