ITO v. Arum Kumar Kapoor140 TTJ 249 (Asr.),G.Koteswara Rao vs. DCIT

67 Taxmann.com 159Income Tax Appellate Tribunal2016#10981 most cited
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third party informationjdasection 158bcsection 69blive linkinterest u/s 234bsection 260ainterest u/s 234aon-moneysection 132(1)section 149documents seized

Judgments citing ITO v. Arum Kumar Kapoor140 TTJ 249 (Asr.),G.Koteswara Rao vs. DCIT

ASHA SHARMA,JAIPUR vs. ITO, WARD-2(3), JAIPUR

ITA 22/JPR/2021[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

SHRI SURESH KUMAR CHAWLA,JAIPUR vs. ITO, WARD -6(3), JAIPUR

ITA 8/JPR/2020[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

SHRI BHAGWATI PRASAD SHARMA,DAUSA vs. INCOME TAX OFFICER, WARD, DAUSA

ITA 27/JPR/2019[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

SMT. SAROJ DHAKA,JAIPUR vs. ITO, WARD-6(3), JAIPUR

ITA 1345/JPR/2019[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

SHRI KAILASH CHAND GEHLOT,JAIPUR vs. ITO, WARD-5(3) JAIPUR

ITA 1279/JPR/2019[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

SHRI SHRINIVAS TRIPATHI,AJMER vs. INCOME TAX OFFICER, AJMER

ITA 471/JPR/2018[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

SHRI ARVIND KUMAR SENGWA,AJMER vs. INCOME TAX OFFICER, WARD-2-1, AJMER

ITA 1123/JPR/2018[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

MICRO FOCUS SOFTWARE INDIA PVT LTD,BENGALURU vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU

In the result, M/s.Microland Ltd

ITA 2778/BANG/2017[2013-14]Status: DisposedITAT Bangalore06 Dec 2019AY 2013-14

Bench: Shrib.R.Baskaran & Shri Pavan Kumar Gadaleit(Tp)A No.2778/Bang/2017 (Assessment Year: 2013-14) M/S.Micro Focus Software India Pvt. Ltd. (Form Erly Known As Novell Software Development (India) Pvt.Ltd.) ‘Bagmane Tech Park’, D Block, ‘Laurel’ 65/2, C V Raman Nagar, Byrasandra, Bengaluru-560093. … Appellant Pan:Aaacn 6992 K Vs. Asst. Commissioner Of Income-Tax, Circle 4(1)(2), Bengaluru. … Respondent Appellant By : Smt.Tanmayee Rajkumar, Advocate. Respondent By : Shri Pradeep Kumar, Cit(Dr) Date Of Hearing: 18/11/2019 Date Of Pronouncement: 06/12/2019 O R D E R Per Pavan Kumar Gadale, Jm : The Assessee Has Filed Appeal Against The Order Of Assessment Passed U/S 143(3) R.W.S.144C(13) Of The Income- Tax Act,1961 ['The Act' For Short] Dated 27/10/2017 Passed In Pursuance To The Directions Of The Dispute Resolution Panel(Drp) Dated 18/09/2017. It(Tp)A No.2778/Bang/2017 Page 2 Of 20 2. The Assessee Has Raised The Following Grounds Of Appeal:

For Appellant: Smt.Tanmayee Rajkumar, AdvocateFor Respondent: Shri Pradeep Kumar, CIT(DR)
Section 143(3)Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BENGALURU BEFORE SHRIB.R.BASKARAN, ACCOUNTANT MEMBER and SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER IT(TP)A No.2778/Bang/2017 (Assessment year: 2013-14) M/s.Micro Focus Software India Pvt. Ltd. (form erly known as Novell Software Development (India) Pvt.Ltd.) ‘Bagmane Tech Park’, D Block, ‘LAUREL’ 65/2, C V Raman Nagar, Byrasandra, Bengaluru-560093. … Appellant PAN:AAACN 6992 K Vs. Asst. Commissioner of Income-tax, Circle 4(1)(2), Bengaluru. … Respondent Appellant by : Smt.Tanmayee Rajkumar, Advocate. Respondent by : Shri Pradeep Kumar, CIT(DR) Date of hearing: 18/11/…

TAVANT TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs. DCIT, BANGALORE

In the result, the appeals of assessee are partly allowed

ITA 1592/BANG/2012[2008-09]Status: DisposedITAT Bangalore31 May 2017AY 2008-09

Bench: Shri Arun Kumar Garodia & Shri Vijay Pal Rao

For Appellant: Shri Gurunathan, AdvocateFor Respondent: Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru
Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ A ” BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. Nos.292/Bang/2014 & 1592/Bang/2012 (Assessment Years : 2007-08 & 2008-09) M/s. Tavant Technologies Vs. Dy. Commissioner of Income India Pvt. Ltd., Tax, No.12, CSRIE-II, Circle 12(4), Bangalore. Guava Garden, 5th Block, Koaramangala, Bangalore-560 095 PAN AABCT 3261E Appellant Respondent. Appellant By : Shri Gurunathan, Advocate. Respondent By : Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru. Date of Hearing : 02.03.2017. Date of Pronouncement : 31.05…

CGI INFORMATION SYSTEMS AND MANAGEMENT,BANGALORE vs. DCIT, BANGALORE

In the result, the appeal of the assessee is partly allowed

ITA 1227/BANG/2012[2008-09]Status: DisposedITAT Bangalore30 Sept 2016AY 2008-09

Bench: Shri A. K. Garodia & Smt Asha Vijayaraghavan

For Appellant: Shri T. Suryanarayana. AdvocateFor Respondent: Ms. Neera Malhotra, CIT
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘B’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER ITA No.1227(Bang) 2012 (Assessment year : 2008-09) M/s CGI information Systems and Management Consultants Pvt. Ltd., Electronics City Tower-2, No.95 and 95/2, Electronic City, Phase-I (West) Bangalore -560 100 Pan No.AAACI1994C Appellant Vs The Deputy Commissioner of Income Tax, Circle-11(2), Bangalore Respondent Assessee by : Shri T. Suryanarayana. Advocate Revenue by : Ms. Neera Malhotra, CIT Date of hearing : 09-08-2016 Date of pronouncement: : -0…