ITO- New Delhi v. Canyon Financial Services Ltd.

90 Taxmann.com 169Supreme Court of India2018#6735 most cited

What is ITO- New Delhi v. Canyon Financial Services Ltd. authority for?

Proceedings initiated without providing the assessee with an opportunity to be heard are void and bad-in-law, violating the principle of natural justice.

17

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Also referred to as

ITO v. Canyon Financial Services Ltd. · 90 Taxmann.com 169 · SC · principle of natural justice · void proceedings · bad-in-law · opportunity to be heard · statutory compliance

Judgments citing ITO- New Delhi v. Canyon Financial Services Ltd.

Assistant Commissioner of Income Tax Circle - 2(3), Bangaluru vs. Shri T.H Suresh Babu, Bellary

In the result, the appeal by the revenue is dismissed

ITA 1890/BANG/2018[2010-11]Status: DisposedITAT Bangalore06 Apr 2022AY 2010-11

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2010-11

For Appellant: Shri Priyadarshi Mishra, Addl. CIT(DR)(ITAT), BengaluruFor Respondent: Shri Sivaprasad Reddy, ITP
Section 133A(5)Section 139(1)Section 143(2)Section 153Section 153ASection 153A(1)Section 153CSection 153C(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2010-11 The Assistant Commissioner of Vs. Shri T H Suresh Babu, Income-Tax, Laxmi Narasimha Nilaya, Central Circle-2(3), Near Railway Quarters, Bangalore. Bamboo Bazaar, Siraguppa Road, Bellary. PAN: BNYPS 1706D APPELLANT RESPONDENT Appellant by : Shri Priyadarshi Mishra, Addl. CIT(DR)(ITAT), Bengaluru. Respondent by : Shri Sivaprasad Reddy, ITP Date of hearing : 04.03.2022 Date of Pronouncement : 06.04.2022 O R D E R Per Chandra Poojari, Accountant…

Smt. Muktaben Nishantbhai Patel, Ankleshwar vs. Income Tax Officer Ward -2(2), Bharuch

In the result, appeal of the assessee is allowed for statistical purposes

ITA 7/SRT/2019[2014-15]Status: DisposedITAT Surat06 Feb 2020AY 2014-15

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Suryakant Sakariya, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 167/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Valjibhai B Vaghasiya, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 166/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Pragnesh A. Sakaria, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 165/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Pravin L. Kalathiya, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 164/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Raghavbhai K. Bhingradiya, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 163/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Kantibhai N. Nakarani, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 162/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Nirmalbhai B Dhanani, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 161/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Dilipbhai B. Goyani, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 160/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Jatin K Mehta, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 159/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Bipinbhai N. Sakariya, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 158/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Mavjibhai Chhaganbhai Gorasiya, Surat vs. DCIT, Central Cicle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 157/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Bhavesh D Hapani, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 156/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Alpeshbhai Govindbhai Sakariya, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 155/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Bharatbhai Mohanbhai Savani, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 154/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

M/S Magic Auto (P) Ltd., New Delhi vs. ACIT, New Delhi

ITA 3102/DEL/2013[2009-10]Status: DisposedITAT Delhi10 Dec 2018AY 2009-10

Bench: Shri Bhavnesh Saini, J.M. & Shri L.P. Sahu, A.M.

For Appellant: Ms. Ananya KapoorFor Respondent: Ms. Paramita M. Biswas
Section 131Section 132Section 132(4)Section 133ASection 139(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “E” : DELHI BEFORE SHRI BHAVNESH SAINI, J.M. AND SHRI L.P. SAHU, A.M. ITA.No.3102/Del./2013 Assessment Year 2009-2010 Magic Auto (P) Ltd., The ACIT, A-25/34, Connaught Place, Central Circle-3, vs. New Delhi – 110 001. Jhandewalan, PAN AAACM4873C New Delhi – 110 055 (Appellant) (Respondent) Shri Salil Kapoor, Ms. Soumya Singh, For Assessee : Ms. Ananya Kapoor, Advocates For Revenue : Ms. Paramita M. Biswas, CIT-DR Date of Hearing : 05.11.2018 Date of Pronouncement : 10.12.2018 ORDER PER BHAVNESH SAINI, J.M. This appeal by Assessee has been directed against the…

ITO- New Delhi v. Canyon Financial Services Ltd. (90 Taxmann.com 169) — Cited in 17 Judgments | BharatTax