ITO (IT) TDS-2 v. Tata Steel Ltd.

163 Taxmann.com 345Income Tax Appellate Tribunal2024#19402 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2025 to 2026.

Issues it is cited on

Judgments citing ITO (IT) TDS-2 v. Tata Steel Ltd.

ITO (IT) TDS-2 v. Tata Steel Ltd. (163 Taxmann.com 345) — Cited in 4 Judgments | BharatTax