Ishikawajima Harinia Heavy Industries Ltd. v. DIT, Mumbai

3 SCC 481Supreme Court of India2007#2712 most cited
43

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2011 to 2025.

Issues it is cited on

installation pesection 100section 44bbsection 44bcopyrighted articlesection 5(2)section 9(1)(vi)business connectionsection 9(1)(vii)computer softwarepermanent establishmentsection 260

Judgments citing Ishikawajima Harinia Heavy Industries Ltd. v. DIT, Mumbai

Dte of Income Tax vs. Nokia Network Oy

ITA - 505 / 2007HC Delhi07 Sept 2012

…ITA 512/2007 & connected cases Page 1 of 42 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment Reserved on:27.8.2012. Judgment Delivered on: 07.9.2012 + ITA 512 OF 2007, ITA 1137 OF 2006 ITA 1138 OF 2006, ITA 503 OF 2007 ITA 505 OF 2007, ITA 506 OF 2007 ITA 359 OF 2005, ITA 1324 OF 2007 ITA 30 OF 2008 (1) ITA 512 OF 2007 DIRECTOR OF INCOME TAX ..... APPELLANT Through:…

Director of Income Tax vs. M/S Nokia Networks Oy

ITA/512/2007HC Delhi07 Sept 2012

…ITA 512/2007 & connected cases Page 1 of 42 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment Reserved on:27.8.2012. Judgment Delivered on: 07.9.2012 + ITA 512 OF 2007, ITA 1137 OF 2006 ITA 1138 OF 2006, ITA 503 OF 2007 ITA 505 OF 2007, ITA 506 OF 2007 ITA 359 OF 2005, ITA 1324 OF 2007 ITA 30 OF 2008 (1) ITA 512 OF 2007 DIRECTOR OF INCOME TAX ..... APPELLANT Through:…

Commissioner of Income Tax vs. Agricultural Market Committee

ITTA/227/2011HC Telangana27 Jun 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN