Interra Information Technologies India P. Ltd. v. DCIT

27 Taxmann.com 1Reported decision2012#13897 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2020.

Judgments citing Interra Information Technologies India P. Ltd. v. DCIT

M/S Fiserv India Pvt. Ltd., New Delhi vs. ACIT, New Delhi

In the result, the appeal filed by the assessee in ITA No

ITA 333/DEL/2017[2012-13]Status: DisposedITAT Delhi28 Sept 2020AY 2012-13

Bench: Shri N.K. Billaiya & Shri Kuldip Singh[Assessment Year: 2012-13]

For Appellant: Shri Sachit Jolly. AdvFor Respondent: Shri Sukesh Kumar Jain, CIT-DR

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘I-1’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI KULDIP SINGH, JUDICIAL MEMBER [Assessment Year: 2012-13] M/s Fiserv India Pvt Ltd Vs The A.C.I.T Regus Elegance, Level - 2 Circle - 9(1) Elegance Jasola Distt Centre New Delhi. Old Mathura Road, New Delhi. PAN : AACCR 0787 L [Appellant] [Respondent] Date of Hearing : 22.09.2020 Date of Pronouncement : 28.09.2020 Assessee by : Shri Sachit Jolly. Adv Revenue by : Shri Sukesh Kumar Jain, CIT-DR ORDER PER N.K. BILLAIYA, ACCOUNTANT MEMBER, With this appeal,…

M/S. Fiserv India Pvt. Ltd., New Delhi vs. ACIT, New Delhi

In the result, the appeal filed by the assessee is allowed partly for statistical purposes

ITA 700/DEL/2016[2011-12]Status: DisposedITAT Delhi31 Aug 2020AY 2011-12

Bench: Shri Amit Shukla & Shri O.P. Kant

Section 10ASection 92D

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘I-1’, NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA No.700/Del./2016 Assessment Year: 2011-12 M/s. Fiserv India Pvt. Ltd., Vs. ACIT, Regus Elegance, Level-2, Circle-9(1), Elegance Jasola District C.R. Building, I.P. Estate, Centre, Old Mathura Road, New Delhi New Delhi PAN :AACCR0787L (Appellant) (Respondent) Appellant by Shri Sachit Jolly, Adv. Shri Aayush Nagpal, Adv. Respondent by Shri Surenderpal, CIT(DR) Date of hearing 23.07.2020 Date of pronouncement 31.08.2020 ORDER PER O.P. KANT, AM: This appeal by th…

Evalueserve.Com Pvt. Ltd., Gurgaon vs. ACIT, New Delhi

ITA 1466/DEL/2015[2010-11]Status: DisposedITAT Delhi03 Aug 2018AY 2010-11

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 143(3)Section 144CSection 92C

…DELHI BENCH: ‘I-1’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No. 6310/DEL/2012 (A.Y 2008-09) Evalueserve.Com Pvt. Ltd. Vs ACIT 701, Guru Apartments, Circle-8(2) Sector-14, Rohini New Delhi New Delhi AAACE8014F (APPELLANT) (RESPONDENT) AND I.T.A .No. 1466/DEL/2015 (A.Y 2010-11) Evalueserve.Com Pvt. Ltd. Vs ACIT 2nd Floor, Tower-A, Circle-8(2) Unitech World-Cyber Park, Jharsa, New Delhi Sector-39 Gurgaon AAACE8014F (RESPONDENT) (APPELLANT) Appellant by Ms. Ananya Kapoor, Adv Sh. Salil Kapoor, Adv Respondent by Sh. Kumar Pranav, Sr. DR Date of Heari…

Evalueserve.Com Pvt. Ltd., New Delhi vs. ITO, New Delhi

ITA 6310/DEL/2012[2008-09]Status: DisposedITAT Delhi03 Aug 2018AY 2008-09

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 143(3)Section 144CSection 92C

M/S. Teradata India Private Limited, Gurgaon vs. DCIT, Gurgaon

In the result ground No. 6 of the appeal of the assessee is allowed with above direction

ITA 1833/DEL/2014[2009-10]Status: DisposedITAT Delhi11 May 2017AY 2009-10

Bench: Shri I. C. Sudhir & Shri Prashant Maharishiteradata India Pvt. Ltd, Vs. Dcit, Unit No. 304, 3Rd Floor, Tower- Circle-Ii, 4A, Gurgaon Gurgaon Pan: Aacct6715A (Appellant) (Respondent)

For Appellant: Shri Percy PardiwalaFor Respondent: Shri Neeraj Kumar

Section 10ASection 143(3)(ii)Section 92C

…Teradata India Private Limited V DCIT ITA No 1833/Del/2014 AY 2009-10 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-1”: NEW DELHI BEFORE SHRI I. C. SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Teradata India Pvt. Ltd, Vs. DCIT, Unit No. 304, 3rd Floor, Tower- Circle-II, 4A, Gurgaon Gurgaon PAN: AACCT6715A (Appellant) (Respondent) Assessee by : Shri Percy Pardiwala, Senior Advocate Shri Bharat Jonarthnan, Advocate Revenue by: Shri Neeraj Kumar, Senior Departmental representative Date of Hearing 08/03/2017 Date of pronouncement 11/05/2017 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This i…

Mount Kellett Capital Management India P.Ltd, Mumbai vs. DCIT 3(2)(1), Mumbai

ITA 887/MUM/2015[2010-11]Status: DisposedITAT Mumbai11 Nov 2016AY 2010-11

For Appellant: Shri Arvind SondeFor Respondent: ShriN.K. Chand -CIT

Section 143(3)Section 254(1)

…आयकर अपीलीय अिधकरण खंडपीठ Income-tax Appellate Tribunal -“K”Bench Mumbai आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, , , , मुंबई आयकर अपीलीय अिधकरण मुंबई मुंबई “ “ “ “ केकेकेके” ” ” ” खंडपीठ मुंबई खंडपीठ खंडपीठ सव"ी सव"ी सव"ी राजे"" सव"ी राजे"" राजे"",लेखा राजे"" लेखा लेखा सद"य लेखा सद"य सद"य एवं सद"य एवं एवं, , , , शि"जीत डे एवं शि"जीत डे शि"जीत डे, "याियक शि"जीत डे "याियक "याियक सद"य "याियक सद"य सद"य सद"य Before S/Shri Rajendra,Accountant Member and Saktijit Dey,Judicial Member आयकर अपील आयकर अपील संसंसंसं/ ITA No.887/Mum/2015 : िनधा"रण िनधा"रण वष" वष"/Assessment Year-2010-11 आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष"…

ITO 10(3)(4), Mumbai vs. Keystone Solution P. Ltd, Mumbai

In the result, appeal stands partly allowed for statistical purpose

ITA 4508/MUM/2011[2005-06]Status: DisposedITAT Mumbai19 Oct 2016AY 2005-06

Bench: Shri Saktijit Dey & Shri Ramit Kochar

For Appellant: Shri M. MuzaliFor Respondent: Shri N.K. Chand

Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA no.4508/Mum./2011 (Assessment Year : 2005–06) Income Tax Officer Ward–10(3)(4) Aayakar Bhawan ……………. Appellant 101, M.K. Road, Mumbai v/s M/s. Keystone Solution P. Ltd. Block no.48, DEF Godrej Industries Complex Pirojshshnagar Gate no.4 ……………. Respondent Eastern Express Highway Vikhroli (E), Mumbai 400 079 PAN – AACCS7667Q Revenue by : Shri N.K. Chand Assessee by : Shri M. Muzali Date of Hearing – 21.07.2016 Date of Order – 19.10.2016 O R D E R PER SAKTIJIT DEY, J.M.…