Universal Trading Company Limited, Kolkata vs. DCIT, Circle 5(1), Kolkata
In the result, the appeal filed by the assessee is partly allowed for statistical purposes
ITA 223/KOL/2025[2012-13]Status: DisposedITAT Kolkata12 Aug 2025AY 2012-13
Bench: Shri Pradip Kumar Choubey & Shri Rakesh Mishra
Section 115Section 115JSection 154Section 237Section 244ASection 250
…आयकर अपीलीय अधिकरण कोलकाता 'डी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘D’ BENCH, KOLKATA श्री प्रदीप कुमार चौबे, न्याधयक सदस्य एवं श्री राकेश धमश्रा, लेखा सदस्य के समक्ष Before SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 223/KOL/2025 Assessment Year: 2012-13 Universal Trading Company DCIT, Circle-5(1), Kolkata Limited Vs. (Appellant) (Respondent) PAN: AAACU3604M Appearances: Assessee represented by : Akkal Dudhewala, and Vidhi Ladia, AR Department represented by : S.B. Chakraborty, Addl. CIT, Sr.DR. Date of concluding the hearing : 24-June…
