Inspector of Police v. N.M.T. Joy 2

The Pr.Commissioner of Income Tax vs. Sri Koundinya Educational Society

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

…4, State of Haryana vs. M/s. Krishna Rice Mills5, S.R. Chaudhuri vs. State of Punjab6, State rep by Inspector of Police vs. N.M.T. Joy 2 (2007) 3 SCC 700 3 (1985) 1 SCC 162 4 1985 (Supp) SCC 607 5 AIR 1982 SC 1106 6 (2001) 7 SCC 126 CJ, MSM,J and DVSS,J W.P.Nos.13203 of 2020 & batch 14 Immaculate7, P.H. Pandian vs. P. Veldurai and another8, J.R. Raghupathy vs. State of A.P9, Supreme Court Employees Welfare Association vs. Union of India10, Collector of Central Excise, Calcutta-II vs. M/s. Eastend Paper Industries Limited11 1…

The Commisioner of Income-Tax vs. M/S Inteva Products India Automative Pvt Ltd

Appeals are dismissed with costs

Bench: S.SUJATHA,VINEET KOTHARI

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 02ND DAY OF SEPTEMBER, 2022 PRESENT THE HON’BLE MR. JUSTICE G.NARENDAR AND THE HON’BLE MR. JUSTICE RAVI V.HOSMANI R.F.A.NO.397 OF 2014 C/W R.F.A.NO.396 OF 2014 BETWEEN: SRI. A. BOOPATHI, S/O LATE T. M. ANJINEYALU, AGED ABOUT 59 YEARS, R/AT NO.14, PROMENADE ROAD, CIVIL STATION, BANGALORE - 560 005. ALSO AT RESIDENT OF NO.17, CLARKE ROAD, RICHARDS TOWN, BANGALORE - 560 005. …APPELLANT (COMMON IN BOTH APPEALS) [BY SRI K ANANDARAMA, ADVOCATE (…

The Commisioner of Income-Tax vs. M/S Essar Digitronics Pvt Ltd

Appeals are dismissed with costs

Bench: S.SUJATHA,VINEET SARAN

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 02ND DAY OF SEPTEMBER, 2022 PRESENT THE HON’BLE MR. JUSTICE G.NARENDAR AND THE HON’BLE MR. JUSTICE RAVI V.HOSMANI R.F.A.NO.397 OF 2014 C/W R.F.A.NO.396 OF 2014 BETWEEN: SRI. A. BOOPATHI, S/O LATE T. M. ANJINEYALU, AGED ABOUT 59 YEARS, R/AT NO.14, PROMENADE ROAD, CIVIL STATION, BANGALORE - 560 005. ALSO AT RESIDENT OF NO.17, CLARKE ROAD, RICHARDS TOWN, BANGALORE - 560 005. …APPELLANT (COMMON IN BOTH APPEALS) [BY SRI K ANANDARAMA, ADVOCATE (…