Ingram Micro India Ltd. v. DCIT

20 Taxmann.com 206High Court2012#23452 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2021 to 2021.

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Judgments citing Ingram Micro India Ltd. v. DCIT

Asst. Director of Income-Tax (Intl.Txn)-II, Hyderabad vs. M/S Midwest Granite (P) Limited, Hyderabad

Accordingly, the assessee’s appeal for the A.Y. 2009-10 is dismissed as withdrawn”

ITA 725/HYD/2013[2006-07]Status: DisposedITAT Hyderabad16 Dec 2021AY 2006-07

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohan Rao, ARFor Respondent: Shri T.Sunil Goutam, DR
Section 132Section 148Section 149(3)Section 153CSection 163Section 163(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 723, 724 & 725/HYD/2013 Assessment Years: 2004-05, 2005-06 & 2006-07 Asst.Director of Income Tax M/s.Midwest Granites (P) (Int.Tax)-II, Vs Limited, HYDERABAD HYDERABAD [PAN: AAACM9486D] (Appellant) (Respondent) C.O. Nos.50, 51 & 52/HYD/2015 (in ITA Nos.723, 724 & 725/Hyd/2013) Assessment Years: 2004-05, 2005-06 & 2006-07 M/s.Midwest Granites (P) Asst.Director of Income Limited, Vs Tax (Int.Tax)-II, HYDERABAD HYDERABAD…

Asst. Director of Income-Tax (Intl.Txn)-II, Hyderabad vs. M/S Midwest Granite (P) Limited, Hyderabad

Accordingly, the assessee’s appeal for the A.Y. 2009-10 is dismissed as withdrawn”

ITA 724/HYD/2013[2005-06]Status: DisposedITAT Hyderabad16 Dec 2021AY 2005-06

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohan Rao, ARFor Respondent: Shri T.Sunil Goutam, DR
Section 132Section 148Section 149(3)Section 153CSection 163Section 163(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 723, 724 & 725/HYD/2013 Assessment Years: 2004-05, 2005-06 & 2006-07 Asst.Director of Income Tax M/s.Midwest Granites (P) (Int.Tax)-II, Vs Limited, HYDERABAD HYDERABAD [PAN: AAACM9486D] (Appellant) (Respondent) C.O. Nos.50, 51 & 52/HYD/2015 (in ITA Nos.723, 724 & 725/Hyd/2013) Assessment Years: 2004-05, 2005-06 & 2006-07 M/s.Midwest Granites (P) Asst.Director of Income Limited, Vs Tax (Int.Tax)-II, HYDERABAD HYDERABAD…

Asst. Director of Income-Tax (Intl.Txn)-II, Hyderabad vs. M/S Midwest Granite (P) Limited, Hyderabad

Accordingly, the assessee’s appeal for the A.Y. 2009-10 is dismissed as withdrawn”

ITA 723/HYD/2013[2004-05]Status: DisposedITAT Hyderabad16 Dec 2021AY 2004-05

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohan Rao, ARFor Respondent: Shri T.Sunil Goutam, DR
Section 132Section 148Section 149(3)Section 153CSection 163Section 163(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 723, 724 & 725/HYD/2013 Assessment Years: 2004-05, 2005-06 & 2006-07 Asst.Director of Income Tax M/s.Midwest Granites (P) (Int.Tax)-II, Vs Limited, HYDERABAD HYDERABAD [PAN: AAACM9486D] (Appellant) (Respondent) C.O. Nos.50, 51 & 52/HYD/2015 (in ITA Nos.723, 724 & 725/Hyd/2013) Assessment Years: 2004-05, 2005-06 & 2006-07 M/s.Midwest Granites (P) Asst.Director of Income Limited, Vs Tax (Int.Tax)-II, HYDERABAD HYDERABAD…

Ingram Micro India Ltd. v. DCIT (20 Taxmann.com 206) — Cited in 3 Judgments | BharatTax