Ingersoll-Rand Technologies and Services Private Limited v. Union of India

113 Taxmann.com 187High Court2020#16497 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing Ingersoll-Rand Technologies and Services Private Limited v. Union of India

Union of India vs. M/S Escon Gensets Private Limited

WA/23/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

Section 4

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23rd DAY OF FEBRUARY 2021 PRESENT THE HON’BLE Mrs. JUSTICE B.V.NAGARATHNA AND THE HON’BLE Mrs. JUSTICE M.G.UMA W.A.NO.18 OF 2020(T-RES) C/W. W.A.NO.104 OF 2020(T-RES) W.A.NO.105 OF 2020(T-RES) W.A.NO.19 OF 2020(T-RES) W.A.NO.206 OF 2020(T-RES) W.A.NO.207 OF 2020(T-RES) W.A.NO.208 OF 2020(T-RES) W.A.NO.209 OF 2020(T-RES) W.A.NO.210 OF 2020(T-RES) W.A.NO.23 OF 2020(T-RES) W.A.NO.27 OF 2020(T-RES) W.A.NO.294 OF 2020(T-RES) W.A.NO.38 OF 2020(T-RES) W.A.NO.51 OF 2020(T-RES) W.A.NO.56 OF 2020(T-RES) W.A.NO.75 OF 2020(T-RES) W.A.NO.292 OF…

Union of India vs. M/S Hp Pps Services India Private Ltd

WA/104/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

Section 4

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23rd DAY OF FEBRUARY 2021 PRESENT THE HON’BLE Mrs. JUSTICE B.V.NAGARATHNA AND THE HON’BLE Mrs. JUSTICE M.G.UMA W.A.NO.18 OF 2020(T-RES) C/W. W.A.NO.104 OF 2020(T-RES) W.A.NO.105 OF 2020(T-RES) W.A.NO.19 OF 2020(T-RES) W.A.NO.206 OF 2020(T-RES) W.A.NO.207 OF 2020(T-RES) W.A.NO.208 OF 2020(T-RES) W.A.NO.209 OF 2020(T-RES) W.A.NO.210 OF 2020(T-RES) W.A.NO.23 OF 2020(T-RES) W.A.NO.27 OF 2020(T-RES) W.A.NO.294 OF 2020(T-RES) W.A.NO.38 OF 2020(T-RES) W.A.NO.51 OF 2020(T-RES) W.A.NO.56 OF 2020(T-RES) W.A.NO.75 OF 2020(T-RES) W.A.NO.292 OF…

Union of India vs. M/S Orchestrate Systems

WA/51/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

Section 4

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23rd DAY OF FEBRUARY 2021 PRESENT THE HON’BLE Mrs. JUSTICE B.V.NAGARATHNA AND THE HON’BLE Mrs. JUSTICE M.G.UMA W.A.NO.18 OF 2020(T-RES) C/W. W.A.NO.104 OF 2020(T-RES) W.A.NO.105 OF 2020(T-RES) W.A.NO.19 OF 2020(T-RES) W.A.NO.206 OF 2020(T-RES) W.A.NO.207 OF 2020(T-RES) W.A.NO.208 OF 2020(T-RES) W.A.NO.209 OF 2020(T-RES) W.A.NO.210 OF 2020(T-RES) W.A.NO.23 OF 2020(T-RES) W.A.NO.27 OF 2020(T-RES) W.A.NO.294 OF 2020(T-RES) W.A.NO.38 OF 2020(T-RES) W.A.NO.51 OF 2020(T-RES) W.A.NO.56 OF 2020(T-RES) W.A.NO.75 OF 2020(T-RES) W.A.NO.292 OF…

Union of India vs. M/S Vertive Energy Private Limited

WA/27/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

Section 4

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23rd DAY OF FEBRUARY 2021 PRESENT THE HON’BLE Mrs. JUSTICE B.V.NAGARATHNA AND THE HON’BLE Mrs. JUSTICE M.G.UMA W.A.NO.18 OF 2020(T-RES) C/W. W.A.NO.104 OF 2020(T-RES) W.A.NO.105 OF 2020(T-RES) W.A.NO.19 OF 2020(T-RES) W.A.NO.206 OF 2020(T-RES) W.A.NO.207 OF 2020(T-RES) W.A.NO.208 OF 2020(T-RES) W.A.NO.209 OF 2020(T-RES) W.A.NO.210 OF 2020(T-RES) W.A.NO.23 OF 2020(T-RES) W.A.NO.27 OF 2020(T-RES) W.A.NO.294 OF 2020(T-RES) W.A.NO.38 OF 2020(T-RES) W.A.NO.51 OF 2020(T-RES) W.A.NO.56 OF 2020(T-RES) W.A.NO.75 OF 2020(T-RES) W.A.NO.292 OF…

Union of India vs. M/S P S Bhat Brother

WA/208/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

Section 4

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23rd DAY OF FEBRUARY 2021 PRESENT THE HON’BLE Mrs. JUSTICE B.V.NAGARATHNA AND THE HON’BLE Mrs. JUSTICE M.G.UMA W.A.NO.18 OF 2020(T-RES) C/W. W.A.NO.104 OF 2020(T-RES) W.A.NO.105 OF 2020(T-RES) W.A.NO.19 OF 2020(T-RES) W.A.NO.206 OF 2020(T-RES) W.A.NO.207 OF 2020(T-RES) W.A.NO.208 OF 2020(T-RES) W.A.NO.209 OF 2020(T-RES) W.A.NO.210 OF 2020(T-RES) W.A.NO.23 OF 2020(T-RES) W.A.NO.27 OF 2020(T-RES) W.A.NO.294 OF 2020(T-RES) W.A.NO.38 OF 2020(T-RES) W.A.NO.51 OF 2020(T-RES) W.A.NO.56 OF 2020(T-RES) W.A.NO.75 OF 2020(T-RES) W.A.NO.292 OF…

Ingersoll-Rand Technologies and Services Private Limited v. Union of India (113 Taxmann.com 187) — Cited in 5 Judgments | BharatTax