Informed Technologies India Ltd. v. DCIT

75 Taxmann.com 128Reported decision2016#25597 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2017.

Judgments citing Informed Technologies India Ltd. v. DCIT

Monisha R. Jaising, Mumbai vs. DCIT Cen Cir 24 & 26, Mumbai

In the result, the appeals of the assessee are partly allowed

ITA 7578/MUM/2014[2010-11]Status: DisposedITAT Mumbai15 Sept 2017AY 2010-11

Bench: Shri Mahavir Singh, Jm & Shri Rajesh Kumar, Am श्री महाविर स िंग, न्याययक दस्य एििं श्री राजेश कुमार, ऱेखा दस्य के मक्ष

For Appellant: Shri Yogesh A TharFor Respondent: Shri Ravjisingh Arneja
Section 23(1)Section 23(1)(a)Section 23(1)(c)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “फी”, म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL BENCH “B” MUMBAI BEFORE SHRI MAHAVIR SINGH, JM AND SHRI RAJESH KUMAR, AM श्री महाविर स िंग, न्याययक दस्य एििं श्री राजेश कुमार, ऱेखा दस्य के मक्ष ITA NO.7577 and 7578/Mum/2014 (ननधधायण वषा / Assessment Years: 2009-10 and 2010-11) Monisha R Jaising, Dy. Commissioner of Income 20/21B, Chand Terraces, Tax, Central-Circle-24 and 26, फनधभ/ St.Andres road, Bandra (W), Aayakar Bhavan, Vs. Mumbai-400020 M K Road, Mumbai-400020 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : स्थधमी रेखध सं./ PAN : ADRPJ4593R (अऩीरधथी /Appellant) (प्रत्म…

Monisha R. Jaising, Mumbai vs. DCIT Cen Cir 24 & 26, Mumbai

In the result, the appeals of the assessee are partly allowed

ITA 7577/MUM/2014[2009-10]Status: DisposedITAT Mumbai15 Sept 2017AY 2009-10

Bench: Shri Mahavir Singh, Jm & Shri Rajesh Kumar, Am श्री महाविर स िंग, न्याययक दस्य एििं श्री राजेश कुमार, ऱेखा दस्य के मक्ष

For Appellant: Shri Yogesh A TharFor Respondent: Shri Ravjisingh Arneja
Section 23(1)Section 23(1)(a)Section 23(1)(c)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “फी”, म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL BENCH “B” MUMBAI BEFORE SHRI MAHAVIR SINGH, JM AND SHRI RAJESH KUMAR, AM श्री महाविर स िंग, न्याययक दस्य एििं श्री राजेश कुमार, ऱेखा दस्य के मक्ष ITA NO.7577 and 7578/Mum/2014 (ननधधायण वषा / Assessment Years: 2009-10 and 2010-11) Monisha R Jaising, Dy. Commissioner of Income 20/21B, Chand Terraces, Tax, Central-Circle-24 and 26, फनधभ/ St.Andres road, Bandra (W), Aayakar Bhavan, Vs. Mumbai-400020 M K Road, Mumbai-400020 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : स्थधमी रेखध सं./ PAN : ADRPJ4593R (अऩीरधथी /Appellant) (प्रत्म…

Container Marine Agencies P.Ltd, Mumbai vs. DCIT Cir 2(1), Mumbai

In the result, assessee’s appeals are allowed

ITA 7500/MUM/2014[2010-11]Status: DisposedITAT Mumbai21 Dec 2016AY 2010-11

Bench: Shri Saktijit Dey & Shri N.K. Pradhan

For Appellant: Ms. Nikita AgarwalFor Respondent: Shri Rajat Mathur
Section 23(1)Section 23(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI N.K. PRADHAN, ACCOUNTANT MEMBER ITA no.7500/Mum./2014 (Assessment Year : 2010–11) ITA no.7501/Mum./2014 (Assessment Year : 2011–12) Container Marine Agencies Pvt. Ltd. Gulab Building, 5th Floor ……………. Appellant Mumbai 400 001 – AAACC2032M v/s Dy. Commissioner of Income Tax Circle–2(1), Aayakar Bhawan ……………. Respondent 101, M.K. Road, Mumbai 400 020 Assessee by : Ms. Nikita Agarwal Revenue by : Shri Rajat Mathur Date of Hearing – 13.12.2016 Date of Order – 21.12.2016 O R D E R PER SAKTIJIT DEY, J.M. T…

Informed Technologies India Ltd. v. DCIT (75 Taxmann.com 128) — Cited in 3 Judgments | BharatTax