Industries Ltd. v. CCIT

302 Taxmann 194High Court#24382 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 250 Section 250(6)Section 253(1)Section 143(2)Section 143(3)Section 144B Section 147 Section 148

Issues it is cited on

section 253(1)first appeal speaking order section 250 india nfac

Judgments citing Industries Ltd. v. CCIT

Swapnil Prabhakar Naik, Khandola Marcela vs. Income Tax Officer, Ward-1(3) Panaji, Panaji

The appeal of the assessee is partly allowed for statistical purpose

ITA 121/PAN/2025[2017-18]Status: DisposedITAT Panaji13 Nov 2025AY 2017-18

Bench: Hon’Ble Shri Pavan Kumar Gadale & Shri G. D. Padmahshali

For Appellant: Mr Vinesh Pikale [‘Ld. AR’]For Respondent: Ms Rijjula Uniyal [‘Ld. DR’]

Section 143(3)Section 250Section 253(1)Section 5ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, GOA BEFORE HON’BLE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER ITA No: 121/PAN/2025 Assessment Year : 2017-18 Swapnil Prabhakar Naik H.No. 220/1, Ganpatiwada, Khandola, Mercela, Goa. PAN : AWDPN7202J . . . . . . . Appellant V/s The Income Tax Officer, Ward-1(3), Panaji, Goa . . . . . . . Respondent Appearances Assessee by: Mr Vinesh Pikale [‘Ld. AR’] Revenue by: Ms Rijjula Uniyal [‘Ld. DR’] Date of conclusive Hearing: 12/11/2025 Date of Pronouncement : 13/11/2025 ORDER PER G. D. PADMAHSHALI; This appeal is institute…

Sonali Mahendra Naik Gaunekar, Panaji vs. Income Tax Officer, Ward - 1(1), Panaji

The appeal of the assessee is partly allowed for statistical purpose

ITA 313/PAN/2025[2016-17]Status: DisposedITAT Panaji28 Oct 2025AY 2016-17

Bench: Hon’Ble Shri Pavan Kumar Gadale & Shri G. D. Padmahshali

For Appellant: Mr Rahul Sarda [‘Ld. AR’]For Respondent: Mr Renga Rajan [‘Ld. DR’]

Section 147Section 148Section 250Section 253(1)Section 263Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, GOA BEFORE HON’BLE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER ITA No: 313/PAN/2025 Assessment Year : 2016-17 Sonali Mahendra Naik Gaunekar Shivoham, Ribeiro Enclave, Behind ITI, Altinho, Panaji, Goa. PAN : AEXPG6959D . . . . . . . Appellant V/s The Income Tax Officer, Ward-1(1), Panaji, Goa . . . . . . . Respondent Appearances Assessee by: Mr Rahul Sarda [‘Ld. AR’] Revenue by: Mr Renga Rajan [‘Ld. DR’] Date of conclusive Hearing: 27/10/2025 Date of Pronouncement : 28/10/2025 ORDER PER G. D. PADMAHSHALI; This appeal…

Mahendra Purushottam Naik Gaunekar, Panaji vs. Income Tax Officer, Panaji

Accordingly. The ground thus stands allowed

ITA 12/PAN/2024[2016-17]Status: DisposedITAT Panaji01 Jul 2025AY 2016-17

Bench: Hon’Ble Shri Pavan Kumar Gadale & Shri G. D. Padmahshali

For Appellant: Mr Rahul Sarda [‘Ld. AR’]For Respondent: Mr Capt. Pradeep Arya [‘Ld. DR’]

Section 143(2)Section 147Section 148Section 250Section 253(1)Section 50CSection 50C(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, GOA BEFORE HON’BLE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER ITA No: 012/PAN/2024 Assessment Year : 2016-17 Mahendra Purushottam Naik Gaunekar Shivoham, Ribeiro Enclave, Behind ITI, Altinho, Panaji, Goa. PAN : ABDPN5971F . . . . . . . Appellant V/s The Income Tax Officer, Ward-1(3), Panaji, Goa . . . . . . . Respondent Appearances Assessee by: Mr Rahul Sarda [‘Ld. AR’] Revenue by: Mr Capt. Pradeep Arya [‘Ld. DR’] Date of conclusive Hearing: 25/06/2025 Date of Pronouncement : 02/07/2025 ORDER PER G. D. PADMAHSHALI;…