Industrial Feeders v. ACIT

68 Taxmann.com 92High Court2016#25481 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2019.

Judgments citing Industrial Feeders v. ACIT

M/S. Krishna Developers, Jamnagar vs. The Dy. Commr. of Income Tax, Cen. Cir.2, Rajkot-Gujarat

In the result the appeal of the assessee is partly allowed

ITA 459/RJT/2015[2012-13]Status: DisposedITAT Rajkot25 Jun 2019AY 2012-13

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./Ita Nos.458-459/Rjt/2015 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 M/S. Krishna Developers, D.C.I.T, 402, 4Th Floor, Oscar Apartment, Vs. Central Circle-2, Limda Lane, Rajkot. Jamnagar.

For Appellant: Shri M.J. Ranpura, A.RFor Respondent: Shri B.B. Rajendra Prasad, CIT. DR
Section 153C

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (CONDUCTED THROUGH E-COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.458-459/Rjt/2015 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 M/s. Krishna Developers, D.C.I.T, 402, 4th Floor, Oscar Apartment, Vs. Central Circle-2, Limda Lane, Rajkot. Jamnagar. PAN: AAJFK0115D (Applicant) (Respondent) Assessee by : Shri M.J. Ranpura, A.R Revenue by : Shri B.B. Rajendra Prasad, CIT. DR सुनवाई क" तारीख/Date of Hearing : 03/06/2019 घोषणा क" तारीख /Date…

M/S. Krishna Developers, Jamnagar vs. The Dy. Commr. of Income Tax, Cen. Cir.2, Rajkot-Gujarat

In the result the appeal of the assessee is partly allowed

ITA 458/RJT/2015[2011-12]Status: DisposedITAT Rajkot25 Jun 2019AY 2011-12

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./Ita Nos.458-459/Rjt/2015 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 M/S. Krishna Developers, D.C.I.T, 402, 4Th Floor, Oscar Apartment, Vs. Central Circle-2, Limda Lane, Rajkot. Jamnagar.

For Appellant: Shri M.J. Ranpura, A.RFor Respondent: Shri B.B. Rajendra Prasad, CIT. DR
Section 153C

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (CONDUCTED THROUGH E-COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.458-459/Rjt/2015 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 M/s. Krishna Developers, D.C.I.T, 402, 4th Floor, Oscar Apartment, Vs. Central Circle-2, Limda Lane, Rajkot. Jamnagar. PAN: AAJFK0115D (Applicant) (Respondent) Assessee by : Shri M.J. Ranpura, A.R Revenue by : Shri B.B. Rajendra Prasad, CIT. DR सुनवाई क" तारीख/Date of Hearing : 03/06/2019 घोषणा क" तारीख /Date…

Rajasayee Fine Linen Private Limited, Chennai vs. DCIT, Coimbatore

In the result, the assessee’s appeal is treated as allowed for

ITA 1034/CHNY/2017[2012-13]Status: DisposedITAT Chennai15 Feb 2018AY 2012-13

Bench: Shri N.R.S. Ganesan & Shri S. Jayaraman

For Appellant: Shri.Vijayaraghavan, AdvocateFor Respondent: Shri. ARV Sreenivasan, JCIT
Section 37

…आयकर अपील"य अ"धकरण ,’ए’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी एन . एस . आर . गणेशन, "या"यक सद"य एवं"ी एस जयरामन, लेखा सद"य केसम# BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. No. 1034/Chny/2017 "नधा"रण वष"/Assessment Year : 2012-13 M/s. Rajasayee Fine Linen Private The Deputy Commissioner of Income Limited, Vs. Tax, 125, Pappampatti Road, Corporate Circle -1, Chinthamanipudur, Income Tax Office, Coimbatore – 641 103. Coimbatore. [PAN: AACCR 7869P] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ%क&ओरसे/Appellant by : S…

Industrial Feeders v. ACIT (68 Taxmann.com 92) — Cited in 3 Judgments | BharatTax