ACIT, CHENNAI vs. CORNET TECHNOLOGY (INDIA) PVT LTD., KANCHEEPURAM
In the result, appeals filed by the revenue for all three assessment years are dismissed
ITA 3383/CHNY/2019[2011-12]Status: DisposedITAT Chennai11 Jan 2023AY 2011-12
Bench: Shri Mahavir Singh & Shri G. Manjunathaआयकर अपील सं./Ita Nos.: 3381, 3382 & 3383/Chny/2019 िनधा"रण वष" / Assessment Years: 2006-07, 2010-11 & 2011-12 Assistant Commissioner Of M/S. Cornet Technologies Income Tax, V. (India) Pvt. Ltd., Corporate Circle -1(2), “A” Wing, Ii Floor, New Plot No. Chennai – 600 034. 10, A-16, Sipcot Information Technology Park, Padur Post, Siruseri, Kanchipuram – 603 103. [Pan: Aabcc-5184-B] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri. Ar V Sreenivasan, Addl. Cit ""यथ" क" ओर से/Respondent By : Shri. P.V. Krishnamani, Ca सुनवाई क" तारीख/Date Of Hearing : 04.01.2023 घोषणा क" तारीख/Date Of Pronouncement : 11.01.2023
For Appellant: Shri. AR V Sreenivasan, Addl. CITFor Respondent: Shri. P.V. Krishnamani, CA
Section 10ASection 10BSection 14Section 1O
…आयकर अपीलीय अिधकरण, ‘ए ’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं एवं "ी जी. मंजुनाथ, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 3381, 3382 & 3383/Chny/2019 िनधा"रण वष" / Assessment Years: 2006-07, 2010-11 & 2011-12 Assistant Commissioner of M/s. Cornet Technologies Income Tax, v. (India) Pvt. Ltd., Corporate Circle -1(2), “A” Wing, II Floor, New Plot No. Chennai – 600 034. 10, A-16, SIPCOT Information Technology Park, Padur Post, Siruseri, Kanchipuram – 603 103. [PAN: AABCC-5…