Indore Malwa United Wills Ltd. v. State of Madhya Pradesh &. Others

68 ITR 41Reported decision#14344 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 358,351 Indian tax judgments — from 2019 to 2019.

Judgments citing Indore Malwa United Wills Ltd. v. State of Madhya Pradesh &. Others

M/S Best Bakery & Ice Cream Parlour, Angamally vs. ACIT, Ernakulam

In the result, the appeals of the assessee in ITA Nos

ITA 513/COCH/2010[2007-08]Status: DisposedITAT Cochin16 Dec 2019AY 2007-08

Bench: Shri Chandra Poojari, Am &Shri George George K, Jm

For Respondent: Sri. Sudhanshu Shekhar Jha, CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM &Shri George George K, JM ITA No.302/Coch/2010 :Asst.Year2001-2002 ITA No.303/Coch/2010 :Asst.Year2002-2003 ITA No.304/Coch/2010 :Asst.Year2003-2004 ITA No.305/Coch/2010 :Asst.Year2004-2005 ITA No.306/Coch/2010 :Asst.Year2005-2006 ITA No 307/Coch/2010 :Asst.Year 2006-2007 ITA No.308/Coch/2010 :Asst.Year 2007-2008 M/s. Matha Enterprises, Vs. The Assistant Near KSRTC Bus Station, Commissioner of Income- Thrissur Road, tax, Central Circle-1, Angamaly. Kochi. PAN:AADFM 8097N] (Assessee-Appellant) (Revenue-Respondent) IT…

M/S Best Bakery & Ice Cream Parlour, Angamally vs. ACIT, Ernakulam

In the result, the appeals of the assessee in ITA Nos

ITA 509/COCH/2010[2003-04]Status: DisposedITAT Cochin16 Dec 2019AY 2003-04

Bench: Shri Chandra Poojari, Am &Shri George George K, Jm

For Respondent: Sri. Sudhanshu Shekhar Jha, CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM &Shri George George K, JM ITA No.302/Coch/2010 :Asst.Year2001-2002 ITA No.303/Coch/2010 :Asst.Year2002-2003 ITA No.304/Coch/2010 :Asst.Year2003-2004 ITA No.305/Coch/2010 :Asst.Year2004-2005 ITA No.306/Coch/2010 :Asst.Year2005-2006 ITA No 307/Coch/2010 :Asst.Year 2006-2007 ITA No.308/Coch/2010 :Asst.Year 2007-2008 M/s. Matha Enterprises, Vs. The Assistant Near KSRTC Bus Station, Commissioner of Income- Thrissur Road, tax, Central Circle-1, Angamaly. Kochi. PAN:AADFM 8097N] (Assessee-Appellant) (Revenue-Respondent) IT…

M/S Best Bakery & Ice Cream Parlour, Angamally vs. ACIT, Ernakulam

In the result, the appeals of the assessee in ITA Nos

ITA 507/COCH/2010[2001-02]Status: DisposedITAT Cochin16 Dec 2019AY 2001-02

Bench: Shri Chandra Poojari, Am &Shri George George K, Jm

For Respondent: Sri. Sudhanshu Shekhar Jha, CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM &Shri George George K, JM ITA No.302/Coch/2010 :Asst.Year2001-2002 ITA No.303/Coch/2010 :Asst.Year2002-2003 ITA No.304/Coch/2010 :Asst.Year2003-2004 ITA No.305/Coch/2010 :Asst.Year2004-2005 ITA No.306/Coch/2010 :Asst.Year2005-2006 ITA No 307/Coch/2010 :Asst.Year 2006-2007 ITA No.308/Coch/2010 :Asst.Year 2007-2008 M/s. Matha Enterprises, Vs. The Assistant Near KSRTC Bus Station, Commissioner of Income- Thrissur Road, tax, Central Circle-1, Angamaly. Kochi. PAN:AADFM 8097N] (Assessee-Appellant) (Revenue-Respondent) IT…

M/S. Matha Enterprises, Angamally vs. ACIT, Ernakulam

In the result, the appeals of the assessee in ITA Nos

ITA 308/COCH/2010[2007-08]Status: DisposedITAT Cochin16 Dec 2019AY 2007-08

Bench: Shri Chandra Poojari, Am &Shri George George K, Jm

For Respondent: Sri. Sudhanshu Shekhar Jha, CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM &Shri George George K, JM ITA No.302/Coch/2010 :Asst.Year2001-2002 ITA No.303/Coch/2010 :Asst.Year2002-2003 ITA No.304/Coch/2010 :Asst.Year2003-2004 ITA No.305/Coch/2010 :Asst.Year2004-2005 ITA No.306/Coch/2010 :Asst.Year2005-2006 ITA No 307/Coch/2010 :Asst.Year 2006-2007 ITA No.308/Coch/2010 :Asst.Year 2007-2008 M/s. Matha Enterprises, Vs. The Assistant Near KSRTC Bus Station, Commissioner of Income- Thrissur Road, tax, Central Circle-1, Angamaly. Kochi. PAN:AADFM 8097N] (Assessee-Appellant) (Revenue-Respondent) IT…

M/S. Matha Enterprises, Angamally vs. ACIT, Ernakulam

In the result, the appeals of the assessee in ITA Nos

ITA 304/COCH/2010[2003-04]Status: DisposedITAT Cochin16 Dec 2019AY 2003-04

Bench: Shri Chandra Poojari, Am &Shri George George K, Jm

For Respondent: Sri. Sudhanshu Shekhar Jha, CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM &Shri George George K, JM ITA No.302/Coch/2010 :Asst.Year2001-2002 ITA No.303/Coch/2010 :Asst.Year2002-2003 ITA No.304/Coch/2010 :Asst.Year2003-2004 ITA No.305/Coch/2010 :Asst.Year2004-2005 ITA No.306/Coch/2010 :Asst.Year2005-2006 ITA No 307/Coch/2010 :Asst.Year 2006-2007 ITA No.308/Coch/2010 :Asst.Year 2007-2008 M/s. Matha Enterprises, Vs. The Assistant Near KSRTC Bus Station, Commissioner of Income- Thrissur Road, tax, Central Circle-1, Angamaly. Kochi. PAN:AADFM 8097N] (Assessee-Appellant) (Revenue-Respondent) IT…

M/S. Matha Enterprises, Angamally vs. ACIT, Ernakulam

In the result, the appeals of the assessee in ITA Nos

ITA 303/COCH/2010[2002-03]Status: DisposedITAT Cochin16 Dec 2019AY 2002-03

Bench: Shri Chandra Poojari, Am &Shri George George K, Jm

For Respondent: Sri. Sudhanshu Shekhar Jha, CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM &Shri George George K, JM ITA No.302/Coch/2010 :Asst.Year2001-2002 ITA No.303/Coch/2010 :Asst.Year2002-2003 ITA No.304/Coch/2010 :Asst.Year2003-2004 ITA No.305/Coch/2010 :Asst.Year2004-2005 ITA No.306/Coch/2010 :Asst.Year2005-2006 ITA No 307/Coch/2010 :Asst.Year 2006-2007 ITA No.308/Coch/2010 :Asst.Year 2007-2008 M/s. Matha Enterprises, Vs. The Assistant Near KSRTC Bus Station, Commissioner of Income- Thrissur Road, tax, Central Circle-1, Angamaly. Kochi. PAN:AADFM 8097N] (Assessee-Appellant) (Revenue-Respondent) IT…

DCIT, Ernakulam vs. Matha Enterprises, Angamally

In the result, the appeals of the assessee in ITA Nos

ITA 269/COCH/2010[2001-02]Status: DisposedITAT Cochin16 Dec 2019AY 2001-02

Bench: Shri Chandra Poojari, Am &Shri George George K, Jm

For Respondent: Sri. Sudhanshu Shekhar Jha, CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM &Shri George George K, JM ITA No.302/Coch/2010 :Asst.Year2001-2002 ITA No.303/Coch/2010 :Asst.Year2002-2003 ITA No.304/Coch/2010 :Asst.Year2003-2004 ITA No.305/Coch/2010 :Asst.Year2004-2005 ITA No.306/Coch/2010 :Asst.Year2005-2006 ITA No 307/Coch/2010 :Asst.Year 2006-2007 ITA No.308/Coch/2010 :Asst.Year 2007-2008 M/s. Matha Enterprises, Vs. The Assistant Near KSRTC Bus Station, Commissioner of Income- Thrissur Road, tax, Central Circle-1, Angamaly. Kochi. PAN:AADFM 8097N] (Assessee-Appellant) (Revenue-Respondent) IT…

Indore Malwa United Wills Ltd. v. State of Madhya Pradesh &. Others (68 ITR 41) — Cited in 7 Judgments | BharatTax