Indivest Pte. Ltd., Singapore v. Additional Director of Income

206 Taxmann 351High Court2012#15275 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2017 to 2021.

Judgments citing Indivest Pte. Ltd., Singapore v. Additional Director of Income

Sunita Madhok, Bangalore vs. The Assistant Commissioner of Income Tax Circle-1(2)(1), Bangalore

In the result, the appeals by the assessee are partly allowed

ITA 555/BANG/2018[2007-08]Status: DisposedITAT Bangalore11 Oct 2021AY 2007-08

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri H.N. Khincha, CAFor Respondent: Smt. H. Kabila, Addl.CIT(DR)(ITAT), Bengaluru
Section 234BSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.554 & 555/Bang/2018 Assessment years : 2006-07 & 2007-08 Sunita Madhok, Vs. The Assistant Commissioner L/R of late Sri Romesh Madhok, of Income Tax, # 327, 5th Main Road, 1st Block, Circle 1(2)(1), Koramangala, Bengaluru. Bangalore – 560 004. PAN: ABJPM 9641D APPELLANT RESPONDENT Appellant by : Shri H.N. Khincha, CA Respondent by : Smt. H. Kabila, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 23.08.2021 Date of Pronouncement : 11.10.2021 O R D E R Per Ch…

Sunita Madhok, Bangalore vs. The Assistant Commissioner of Income Tax Circle-1(2)(1), Bangalore

In the result, the appeals by the assessee are partly allowed

ITA 554/BANG/2018[2006-07]Status: DisposedITAT Bangalore11 Oct 2021AY 2006-07

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri H.N. Khincha, CAFor Respondent: Smt. H. Kabila, Addl.CIT(DR)(ITAT), Bengaluru
Section 234BSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.554 & 555/Bang/2018 Assessment years : 2006-07 & 2007-08 Sunita Madhok, Vs. The Assistant Commissioner L/R of late Sri Romesh Madhok, of Income Tax, # 327, 5th Main Road, 1st Block, Circle 1(2)(1), Koramangala, Bengaluru. Bangalore – 560 004. PAN: ABJPM 9641D APPELLANT RESPONDENT Appellant by : Shri H.N. Khincha, CA Respondent by : Smt. H. Kabila, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 23.08.2021 Date of Pronouncement : 11.10.2021 O R D E R Per Ch…

Income Tax Officer, Ward - 3(2)(3), Bangalore vs. Sri Made Gowda Thibbe Gowda, Bangalore

In the result, the appeal of the revenue is dismissed and CO of the assessee is partly allowed

ITA 910/BANG/2019[2008-09]Status: DisposedITAT Bangalore29 Sept 2021AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Chandra Poojariassessment Year : 2008-09

For Appellant: Shri H. Guruswamy, ITP & Shri Ravi Kiran, CAFor Respondent: Shri Priyadarshi Mishra, Jt. CIT(DR)(ITAT), Bengaluru
Section 131Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment year : 2008-09 The Income Tax Officer, Vs. Sri Made Gowda Thibbe Gowda, Ward 3(2)(3), No.290, BEML Layout Cross, 1st Phase, V Stage, Bangalore. Rajarajeshwarinagar, Bangalore – 560 098. PAN: AEJPG 5365D APPELLANT RESPONDENT CO No.51/Bang/2019 [in ITA No.910/Bang/2019] Assessment year : 2008-09 Sri Made Gowda Thibbe Gowda, Vs. The Income Tax Officer, Bangalore – 560 098. Ward 3(2)(3), PAN: AEJPG 5365D Bangalore. CROSS OBJECTOR RESPONDENT / APPELLANT IN APP…

Shri. Jitendra Virwani, Bangalore vs. Assistant Commissioner of Income Tax, Central Circle-1(3), Bangalore

In the result, both the appeals by the assessee are allowed

ITA 47/BANG/2021[2003-04]Status: DisposedITAT Bangalore23 Jun 2021AY 2003-04

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, CAFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 147Section 234DSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 46 & 47/Bang/2021 Assessment years : 2002-03 & 2003-04 Shri Jitendra Virwani, Vs. The Assistant Commissioner No.341, Embassy Woods, of Income-tax, 6A, Cunningham Road, Central Circle 1(3), Vasanth Nagar, Bangalore. Bangalore – 560 052. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramanian, CA Respondent by : Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.04.2021 Date of Pronouncement : 23.06.2021 O R D E R Per…

Shri. Jitendra Virwani, Bangalore vs. Assistant Commissioner of Income Tax, Central Circle-1(3), Bangalore

In the result, both the appeals by the assessee are allowed

ITA 46/BANG/2021[2002-03]Status: DisposedITAT Bangalore23 Jun 2021AY 2002-03

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, CAFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 147Section 234DSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 46 & 47/Bang/2021 Assessment years : 2002-03 & 2003-04 Shri Jitendra Virwani, Vs. The Assistant Commissioner No.341, Embassy Woods, of Income-tax, 6A, Cunningham Road, Central Circle 1(3), Vasanth Nagar, Bangalore. Bangalore – 560 052. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramanian, CA Respondent by : Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.04.2021 Date of Pronouncement : 23.06.2021 O R D E R Per…

Just Textiles Ltd, Ambernath vs. DCIT RG 10(3), Mumbai

In the result, appeal of the assessee is allowed in terms indicated hereinabove

ITA 1907/MUM/2015[2008-09]Status: DisposedITAT Mumbai21 Mar 2017AY 2008-09

Bench: Shri R.C.Sharma, Am & Shri Sandeep Gosain, Jm M/S.Just Textiles Ltd., K-5, Vs. Dcit Rg 10 (3), Mumbai - Additional Midc Anand 400020 Nagar (E), Ambernath – 421506 Pan/Gir No. Aaacj1221D Appellant) .. Respondent)

Section 143(3)Section 148Section 48Section 50

…IN THE INCOME TAX APPELLATE TRIBUNAL “J”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI SANDEEP GOSAIN, JM M/s.Just Textiles Ltd., K-5, Vs. DCIT RG 10 (3), Mumbai - Additional MIDC Anand 400020 Nagar (E), Ambernath – 421506 PAN/GIR No. AAACJ1221D Appellant) .. Respondent) Assessee by Shri Rakesh Joshi Revenue by Shri Saurabh Rai Date of Hearing 08/02/2017 Date of Pronouncement 21/03/2017 आदेश / O R D E R PER R.C.SHARMA (A.M): This is an appeal filed by the assessee against the order of CIT(A) - 21, Mumbai for the A.Y.2008-09 in the matter of order passed u/s.143(3) r.w.s. 147 of the IT Act. 2. In this appea…

Indivest Pte. Ltd., Singapore v. Additional Director of Income (206 Taxmann 351) — Cited in 6 Judgments | BharatTax