Indian Medical Trust v. Pr. CIT(Central)Jaipur

99 Taxmann.com 273Income Tax Appellate Tribunal2018#12168 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 12ASection 12ABSection 12AB(1)(b)(i)Section 36ASection 36A(3)

Judgments citing Indian Medical Trust v. Pr. CIT(Central)Jaipur

MULBHUT ADHIKAR KARYA SANSTHA,THANE vs. CIT (EXEMPTION), PUNE

In the result, assessee’s appeal stands allowed

ITA 3189/MUM/2024[2023-24]Status: DisposedITAT Mumbai13 Jun 2025AY 2023-24

Bench: BEFORESHRI VIKRAM SINGH YADAV (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

For Appellant: Shri Rohan DedhiaFor Respondent: Shri Uma Shankar Prasad (CIT DR)
Section 12ASection 12A(1)(ac)Section 36ASection 36A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORESHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER Mulbhut Adhikar Karya vs Commissionerof Income Tax Sanstha, Thane, (Exemptions), Pune, 322, 3rd Floor, Income Tax Office, NL 5, Bldg 12, Room No.18, Sector 11, Nerul, Darave BO- PMT Building Commercial Complex, 400706 Shankar Seth Road, Swargate, Pune- PAN: AAHTM2615G 411037 APPELLANT RESPONDENT Assessee by : Shri Rohan Dedhia Respondent by : Shri Uma Shankar Prasad (CIT DR) Date of hearing : 11/06/2025 Date of pronouncement : 13/06/2025 O R D E R Per Anike…

SHRI VYANKANATH MAHARAJ SHIKSHAN SANSTHA MURTIZAPUR,AKOLA vs. ITO WARD - 2, EXEMP, NAGPUR, NAGPUR

In the result, assessee’s appeal stands allowed

ITA 398/NAG/2024[2022-23]Status: DisposedITAT Nagpur21 Mar 2025AY 2022-23

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Kishore P. DewaniFor Respondent: Shri Sandipkumar Salunke
Section 12ASection 12A(1)(ac)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.398/Nag./2024 (Assessment Year : N.A.) Shri Vyankanath Maharaj Shikshan Sanstha Murtizapur Near Nemade Typing School ……………. Appellant Shri Vyankatesh School Murtizapur 444 107 PAN – AARAS7006G v/s Income Tax Officer ……………. Respondent Ward–2, Exemption, Nagpur Assessee by : Shri Kishore P. Dewani Revenue by : Shri Sandipkumar Salunke Date of Hearing – 20/01/2025 Date of Order – 21/03/2025 O R D E R PER K.M. ROY, A.M. The instant appeal by the assessee is emanating fr…

SHRI GURU RAM DASS EDUCATIONAL SOCIETY,MOHALI vs. PR.CIT(CENTRAL) GURGAON, AT CHANDIGARH

ITA 98/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

CHANDIGARH EDUCATIONAL SOCIETY,MOHALI vs. PR.CIT(CENTRAL)-GURGAON, AT CHANDIGARH

ITA 97/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

CHANDIGARH EDUCATIONAL TRUST,MOHALI vs. PR.CIT-CENTRAL,GURGAON, AT CHANDIGARH

ITA 96/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

ITO (EXEMPTIONS), NEW DELHI vs. CAREER LAUNCHER EDUCATION FOUNDATION, NEW DELHI

Accordingly, appeal for AY 2011-12 of the assessee and the learned assessing officer are allowed for the statistical purposes

ITA 3307/DEL/2016[2011-12]Status: DisposedITAT Delhi30 Jul 2019AY 2011-12

Bench: Shri H. S. Sidhu & Shri Prashant Maharishi

For Appellant: Shri Rakesh K. Sehgal, CAFor Respondent: Shri Munish Kumar Gupta, CIT
Section 11Section 12Section 12ASection 2Section 80

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 4760 & 2371/Del/2015, 1997/Del/2016 (Assessment Year: 2010-11, 2011-12) Career Launcher Education Vs. ITO(E) Foundation, R-90, 1st Floor, Trust Ward-III, Greater Kailash-I, New Delhi New Delhi PAN: AAATC7406Q (Appellant) (Respondent) ITA No. 3660/Del/2015 & 3307/Del/2016 (Assessment Year: 2010-11 & 2011-12) ITO(E) Vs. Career Launcher Education Trust Ward-III, Foundation, R-90, 1st Floor, New Delhi Greater Kailash-I, New Delhi PAN: AAATC7406Q (Appellant) (Respo…

M/S. CAREER LAUNCHER EDUCATION FOUNDATION,NEW DELHI vs. ITO (E0, NEW DELHI

Accordingly, appeal for AY 2011-12 of the assessee and the learned assessing officer are allowed for the statistical purposes

ITA 2371/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Jul 2019AY 2010-11

Bench: Shri H. S. Sidhu & Shri Prashant Maharishi

For Appellant: Shri Rakesh K. Sehgal, CAFor Respondent: Shri Munish Kumar Gupta, CIT
Section 11Section 12Section 12ASection 2Section 80

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 4760 & 2371/Del/2015, 1997/Del/2016 (Assessment Year: 2010-11, 2011-12) Career Launcher Education Vs. ITO(E) Foundation, R-90, 1st Floor, Trust Ward-III, Greater Kailash-I, New Delhi New Delhi PAN: AAATC7406Q (Appellant) (Respondent) ITA No. 3660/Del/2015 & 3307/Del/2016 (Assessment Year: 2010-11 & 2011-12) ITO(E) Vs. Career Launcher Education Trust Ward-III, Foundation, R-90, 1st Floor, New Delhi Greater Kailash-I, New Delhi PAN: AAATC7406Q (Appellant) (Respo…

ST. WILFRED EDUCATIONAL SOCIETY,JAIPUR vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) RAJASTHAN, JAIPUR

ITA 9/JPR/2019[2013-14]Status: DisposedITAT Jaipur18 Mar 2019AY 2013-14
For Appellant: Shri Dilip Shivpuri (Adv) &For Respondent: Shri Varinder Mehta (CIT-DR)
Section 10Section 11(5)Section 12ASection 13(1)(c)Section 133A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA Nos. 09 & 10/JP/2019 fu/kZkj.k o"kZ@Assessment Year: 2014-15 cuke St. Wilfred Educational Pr. Commissioner of Vs. Society, Income Tax (Central), Sector-10, Meera Marg, Rajasthan, 2nd Floor, New Central Mansarovar, Jaipur. Revenue Building (Annexe), Janpath, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABAS 4029 H vihykFkhZ@Appellant izR;FkhZ@Respondent fu/…

ST. WILFRED EDUCATIONAL SOCIETY,JAIPUR vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) RAJASTHAN, JAIPUR

ITA 10/JPR/2019[2013-14]Status: DisposedITAT Jaipur18 Mar 2019AY 2013-14
For Appellant: Shri Dilip Shivpuri (Adv) &For Respondent: Shri Varinder Mehta (CIT-DR)
Section 10Section 11(5)Section 12ASection 13(1)(c)Section 133A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA Nos. 09 & 10/JP/2019 fu/kZkj.k o"kZ@Assessment Year: 2014-15 cuke St. Wilfred Educational Pr. Commissioner of Vs. Society, Income Tax (Central), Sector-10, Meera Marg, Rajasthan, 2nd Floor, New Central Mansarovar, Jaipur. Revenue Building (Annexe), Janpath, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABAS 4029 H vihykFkhZ@Appellant izR;FkhZ@Respondent fu/…