Indian Institute of Technology v. DDIT(Exemptions)

96 Taxmann.com 78High Court2018#21798 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Judgments citing Indian Institute of Technology v. DDIT(Exemptions)

M.CT.M.CHIDAMBARAM CHETTIAR FOUNDATION,CHENNAI vs. DCIT (EXEMPTIONS) I, CHENNAI

In the result, the appeals filed by the assessee in ITA Nos

ITA 979/CHNY/2019[2014-15]Status: DisposedITAT Chennai11 Jan 2023AY 2014-15
For Appellant: Shri G. Sitharaman, CAFor Respondent: Shri AR.V. Sreenivasan, Addl.CIT
Section 11Section 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण,‘ए’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी जी मंजुनाथ, लेखा सद"य के सम" . BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 976, 977, 978 & 979/CHNY/2019 िनधा"रण वष" / Assessment Years: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. M.Ct.M. Chidambaram Vs The DDIT, Chettiar Foundation, Exemptions-1, New No.202, Old No.742, Chennai. P.B.No.2730, Anna Salai, Chennai – 600 002. PAN: AABTM 1786A (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri G. Sitharaman, C…

M.CT.M.CHIDAMBARAM CHETTIAR FOUNDATION,CHENNAI vs. DCIT (EXEMPTIONS) I, CHENNAI

In the result, the appeals filed by the assessee in ITA Nos

ITA 978/CHNY/2019[2012-13]Status: DisposedITAT Chennai11 Jan 2023AY 2012-13
For Appellant: Shri G. Sitharaman, CAFor Respondent: Shri AR.V. Sreenivasan, Addl.CIT
Section 11Section 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण,‘ए’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी जी मंजुनाथ, लेखा सद"य के सम" . BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 976, 977, 978 & 979/CHNY/2019 िनधा"रण वष" / Assessment Years: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. M.Ct.M. Chidambaram Vs The DDIT, Chettiar Foundation, Exemptions-1, New No.202, Old No.742, Chennai. P.B.No.2730, Anna Salai, Chennai – 600 002. PAN: AABTM 1786A (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri G. Sitharaman, C…

M.CT.M.CHIDAMBARAM CHETTIAR FOUNDATION,CHENNAI vs. DCIT (EXEMPTIONS) I, CHENNAI

In the result, the appeals filed by the assessee in ITA Nos

ITA 977/CHNY/2019[2011-12]Status: DisposedITAT Chennai11 Jan 2023AY 2011-12
For Appellant: Shri G. Sitharaman, CAFor Respondent: Shri AR.V. Sreenivasan, Addl.CIT
Section 11Section 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण,‘ए’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी जी मंजुनाथ, लेखा सद"य के सम" . BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 976, 977, 978 & 979/CHNY/2019 िनधा"रण वष" / Assessment Years: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. M.Ct.M. Chidambaram Vs The DDIT, Chettiar Foundation, Exemptions-1, New No.202, Old No.742, Chennai. P.B.No.2730, Anna Salai, Chennai – 600 002. PAN: AABTM 1786A (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri G. Sitharaman, C…

M.CT.M.CHIDAMBARAM CHETTIAR FOUNDATION,CHENNAI vs. DCIT (EXEMPTIONS) I, CHENNAI

In the result, the appeals filed by the assessee in ITA Nos

ITA 976/CHNY/2019[2010-11]Status: DisposedITAT Chennai11 Jan 2023AY 2010-11
For Appellant: Shri G. Sitharaman, CAFor Respondent: Shri AR.V. Sreenivasan, Addl.CIT
Section 11Section 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण,‘ए’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी जी मंजुनाथ, लेखा सद"य के सम" . BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.: 976, 977, 978 & 979/CHNY/2019 िनधा"रण वष" / Assessment Years: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. M.Ct.M. Chidambaram Vs The DDIT, Chettiar Foundation, Exemptions-1, New No.202, Old No.742, Chennai. P.B.No.2730, Anna Salai, Chennai – 600 002. PAN: AABTM 1786A (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri G. Sitharaman, C…

Indian Institute of Technology v. DDIT(Exemptions) (96 Taxmann.com 78) — Cited in 4 Judgments | BharatTax