Indian Galvanics Cyrium Foils Ltd. v. DCIT, Circle-4(4), Mumbai

95 Taxmann.com 259High Court2018#25932 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2023.

Judgments citing Indian Galvanics Cyrium Foils Ltd. v. DCIT, Circle-4(4), Mumbai

Rishi Chemical Works Pvt. Ltd., Kolkata vs. A.C.I.T., Central Circle-2(1), Kolkata

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 542/KOL/2022[2014-2015]Status: DisposedITAT Kolkata17 Jan 2023AY 2014-2015

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘‘बी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH: KOLKATA "ी राजेश कुमार, लेखा सद"य एवं "ी संजय शमा" "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 541 & 542/Kol/2022 Assessment Years: 2013-14 & 2014-15 Rishi Chemical Works Pvt. Ltd. Vs. ACIT, Central Circle-2(1), Kolkata (PAN: AABCR 4746 C) Appellant / (अपीलाथ") Respondent / ( !यथ") 21.12.2022 Date of Hearing / सुनवाई क$ "त&थ Date of Pronouncement/ 17.01.2023 आदेश उ)घोषणा क$ "त&थ For the Appellant/ Shri Siddharth Agarwal, Advocate "नधा"/रती क$ ओर से…

Rishi Chemical Works Pvt. Ltd., Kolkata vs. ACIT, Central Circle-2(1), Kolkata

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 541/KOL/2022[2013-2014]Status: DisposedITAT Kolkata17 Jan 2023AY 2013-2014

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘‘बी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH: KOLKATA "ी राजेश कुमार, लेखा सद"य एवं "ी संजय शमा" "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 541 & 542/Kol/2022 Assessment Years: 2013-14 & 2014-15 Rishi Chemical Works Pvt. Ltd. Vs. ACIT, Central Circle-2(1), Kolkata (PAN: AABCR 4746 C) Appellant / (अपीलाथ") Respondent / ( !यथ") 21.12.2022 Date of Hearing / सुनवाई क$ "त&थ Date of Pronouncement/ 17.01.2023 आदेश उ)घोषणा क$ "त&थ For the Appellant/ Shri Siddharth Agarwal, Advocate "नधा"/रती क$ ओर से…

Silverbird Trading Private Limited, Mumbai vs. Assistant Commissioner of Income Tax-1(3)(1), Mumbai

In the result, this ground of appeal is also partly

ITA 4662/MUM/2017[2013-14]Status: DisposedITAT Mumbai29 Jan 2019AY 2013-14

Bench: Shri Pawan Singh & Shri Manoj Kumar Aggarwalm/S Silverbird Trading Pvt. Ltd. Acit-1(3)(1) 402, Express Building, 14-E Room No. 540, Aayakar Road, Churchgate, Bhavan, M.K. Road, Mumbai-400020. Mumbai-400020. Vs. Pan: Aaocs8314E Appellant Respondent Appellant By : Shri Jitendra Jain (Ar) Respondent By : Shri Chaudhary Arun Kumar Singh (Dr) Date Of Hearing : 29.01.2019 Date Of Pronouncement : 29.01.2019 Order Under Section 254(1)Of Income Tax Act

For Appellant: Shri Jitendra Jain (AR)For Respondent: Shri Chaudhary Arun Kumar
Section 143(3)Section 253Section 254(1)Section 37

…IN THE INCOME-TAX APPELLATE TRIBUNAL “G” BENCH MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER M/s Silverbird Trading Pvt. Ltd. ACIT-1(3)(1) 402, Express Building, 14-E Room No. 540, Aayakar Road, Churchgate, Bhavan, M.K. Road, Mumbai-400020. Mumbai-400020. Vs. PAN: AAOCS8314E Appellant Respondent Appellant by : Shri Jitendra Jain (AR) Respondent by : Shri Chaudhary Arun Kumar Singh (DR) Date of Hearing : 29.01.2019 Date of Pronouncement : 29.01.2019 ORDER UNDER SECTION 254(1)OF INCOME TAX ACT PER PAWAN SINGH, JUDICIAL MEMBER; 1. This appeal by assessee u…

Indian Galvanics Cyrium Foils Ltd. v. DCIT, Circle-4(4), Mumbai (95 Taxmann.com 259) — Cited in 3 Judgments | BharatTax