Indian Bank v. Dy.CIT

213 Taxmann 384Reported decision2013#19884 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2016.

Judgments citing Indian Bank v. Dy.CIT

American Express Bank Ltd, Mumbai vs. DDIT (It) RG 1(1), Mumbai

In the result, all the appeals of the assessee stands allowed

ITA 6875/MUM/2012[1996-97]Status: DisposedITAT Mumbai31 May 2016AY 1996-97

Bench: Shri Rajendra & Shri Amit Shukla

Section 143(3)Section 250

…आयकर अपीलीय अिधकरण “ए” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI "ी राज", लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 6872/Mum/2012 (Assessment year: 1992-93) ITA No. : 6873/Mum/2012 (Assessment year: 1994-95) ITA No. : 6874/Mum/2012 (Assessment year: 1995-96) ITA No. : 6875/Mum/2012 (Assessment year: 1996-97) अमेर"कन ए"स"ेस ब"क "ल"मटेड Vs ADIT(IT)-1(1), R. No.117, 1st Floor, M/s American Express Ballaro Estate, N M Rd., Bank Ltd., C/o SRBC and Associates, Mumbai -400 038 6th Floor,…

American Express Bank Ltd, Mumbai vs. DDIT (It) RG 1(1), Mumbai

In the result, all the appeals of the assessee stands allowed

ITA 6874/MUM/2012[1995-96]Status: DisposedITAT Mumbai31 May 2016AY 1995-96

Bench: Shri Rajendra & Shri Amit Shukla

Section 143(3)Section 250

…आयकर अपीलीय अिधकरण “ए” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI "ी राज", लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 6872/Mum/2012 (Assessment year: 1992-93) ITA No. : 6873/Mum/2012 (Assessment year: 1994-95) ITA No. : 6874/Mum/2012 (Assessment year: 1995-96) ITA No. : 6875/Mum/2012 (Assessment year: 1996-97) अमेर"कन ए"स"ेस ब"क "ल"मटेड Vs ADIT(IT)-1(1), R. No.117, 1st Floor, M/s American Express Ballaro Estate, N M Rd., Bank Ltd., C/o SRBC and Associates, Mumbai -400 038 6th Floor,…

American Express Bank Ltd, Mumbai vs. DDIT (It) RG 1(1), Mumbai

In the result, all the appeals of the assessee stands allowed

ITA 6873/MUM/2012[1994-95]Status: DisposedITAT Mumbai31 May 2016AY 1994-95

Bench: Shri Rajendra & Shri Amit Shukla

Section 143(3)Section 250

…आयकर अपीलीय अिधकरण “ए” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI "ी राज", लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 6872/Mum/2012 (Assessment year: 1992-93) ITA No. : 6873/Mum/2012 (Assessment year: 1994-95) ITA No. : 6874/Mum/2012 (Assessment year: 1995-96) ITA No. : 6875/Mum/2012 (Assessment year: 1996-97) अमेर"कन ए"स"ेस ब"क "ल"मटेड Vs ADIT(IT)-1(1), R. No.117, 1st Floor, M/s American Express Ballaro Estate, N M Rd., Bank Ltd., C/o SRBC and Associates, Mumbai -400 038 6th Floor,…

American Express Bank Ltd, Mumbai vs. DDIT (It) RG 1(1), Mumbai

In the result, all the appeals of the assessee stands allowed

ITA 6872/MUM/2012[1992-93]Status: DisposedITAT Mumbai31 May 2016AY 1992-93

Bench: Shri Rajendra & Shri Amit Shukla

Section 143(3)Section 250

…आयकर अपीलीय अिधकरण “ए” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI "ी राज", लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 6872/Mum/2012 (Assessment year: 1992-93) ITA No. : 6873/Mum/2012 (Assessment year: 1994-95) ITA No. : 6874/Mum/2012 (Assessment year: 1995-96) ITA No. : 6875/Mum/2012 (Assessment year: 1996-97) अमेर"कन ए"स"ेस ब"क "ल"मटेड Vs ADIT(IT)-1(1), R. No.117, 1st Floor, M/s American Express Ballaro Estate, N M Rd., Bank Ltd., C/o SRBC and Associates, Mumbai -400 038 6th Floor,…

Indian Bank v. Dy.CIT (213 Taxmann 384) — Cited in 4 Judgments | BharatTax