India Pvt. Ltd. v. Deputy Commissioner of Income Tax12, PR. Commissioner of Income Tax v. CITI Financial 9

2017 SCC OnLine DEL 10424Reported decision2017#23494 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2024.

Judgments citing India Pvt. Ltd. v. Deputy Commissioner of Income Tax12, PR. Commissioner of Income Tax v. CITI Financial 9

Pr. Commissioner of Income Tax -7 vs. Sumitomo Corporation India (P) Ltd

ITA/52/2023HC Delhi02 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

…ITA 52/2023 & other connected matters Page 1 of 74 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: 28 August 2024 Judgment pronounced on: 02 September 2024 + ITA 52/2023 & CM APPL. 3673/2023 PR. COMMISSIONER OF INCOME TAX -7 .....Appellant Through: Mr. Aseem Chawla, SSC with Ms. Pratishtha Chaudhary, Advocate. versus SUMITOMO CORPORATION INDIA (P) LTD......Respondent Through: Mr. Himanshu S. Sinha, Mr. Prashant Meharchandani & Mr. Jainender Singh Kataria, Advs + ITA 451/20…

The Pr. Commissioner of Income Tax -6 vs. Maruti Suzuki India Ltd

ITA/995/2019HC Delhi02 Mar 2020

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

…ITA 52/2023 & other connected matters Page 1 of 74 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: 28 August 2024 Judgment pronounced on: 02 September 2024 + ITA 52/2023 & CM APPL. 3673/2023 PR. COMMISSIONER OF INCOME TAX -7 .....Appellant Through: Mr. Aseem Chawla, SSC with Ms. Pratishtha Chaudhary, Advocate. versus SUMITOMO CORPORATION INDIA (P) LTD......Respondent Through: Mr. Himanshu S. Sinha, Mr. Prashant Meharchandani & Mr. Jainender Singh Kataria, Advs + ITA 451/20…

The Pr. Commissioner of Income Tax -6 vs. Microsoft India ( R & D) Pvt. Ltd

ITA/993/2019HC Delhi02 Mar 2020

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

…ITA 52/2023 & other connected matters Page 1 of 74 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: 28 August 2024 Judgment pronounced on: 02 September 2024 + ITA 52/2023 & CM APPL. 3673/2023 PR. COMMISSIONER OF INCOME TAX -7 .....Appellant Through: Mr. Aseem Chawla, SSC with Ms. Pratishtha Chaudhary, Advocate. versus SUMITOMO CORPORATION INDIA (P) LTD......Respondent Through: Mr. Himanshu S. Sinha, Mr. Prashant Meharchandani & Mr. Jainender Singh Kataria, Advs + ITA 451/20…

India Pvt. Ltd. v. Deputy Commissioner of Income Tax12, PR. Commissioner of Income Tax v. CITI Financial 9 (2017 SCC OnLine DEL 10424) — Cited in 3 Judgments | BharatTax