India (P.) Ltd. vs. DCIT (83 Taxmann.com 81); Safran Engineering Services India (P.) Ltd. v. ACIT (

89 Taxmann.com 79Income Tax Appellate Tribunal2018#25818 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2019 to 2022.

Judgments citing India (P.) Ltd. vs. DCIT (83 Taxmann.com 81); Safran Engineering Services India (P.) Ltd. v. ACIT (

Howden Solyvent (India) Pvt. Ltd., Chennai vs. DCIT, Chennai

Appeal stands partly allowed in terms of our above order

ITA 732/CHNY/2015[2010-11]Status: DisposedITAT Chennai31 Oct 2022AY 2010-11

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Darpan Kripalani (Advocate) &For Respondent: Dr. S. Palani Kumar- CIT-DR

Section 143(3)Section 144C(5)Section 234BSection 43B

…आयकर अपीलीय अिधकरण ‘डी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI माननीय "ी महावीर िसंह, उपा"" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ITA No.732/Chny/2015 (िनधा"रणवष" / Assessment Year: 2010-11) Howden Solyvent (India) Pvt. Ltd. DCIT बनाम 147, Poonamalee High Road, Corporate Circle-6(2) Numbal Village, Kancheepuram D.T. Chennai. / Vs. Chennai – 600 077. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACF-6153-G (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Appellant by :…

United Breweries Ltd, Bengaluru vs. Deputy Commissioner of Income Tax, Circle-7(1)(1), Bengaluru

ITA 2569/BANG/2017[2013-14]Status: DisposedITAT Bangalore01 Jun 2022AY 2013-14

Bench: Shri N.V. Vasudevan, Vice Preseident & Shri Padmavathy S

For Appellant: Shri K.R. Vasudevan, AdvocateFor Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru

Section 143(3)Section 92Section 92B(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESEIDENT AND SHRI PADMAVATHY S, ACCOUNTANT MEMBER IT(TP)A No.2569/Bang/2017 Assessment years : 2013-14 United Breweries Ltd., Vs. The Deputy Commissioner UB Tower, UB City, of Income Tax, 24, Vittal Mallya Road, Circle 7(1)(1), Bangalore – 560 001. Bangalore. PAN: AAACU 6053C APPELLANT RESPONDENT Appellant by : Shri K.R. Vasudevan, Advocate Respondent by : Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru. Date of hearing : 24.05.2022 Date of Pronouncement : 01.06.2022 O R D E R Per Padmavathy S., Accountant Member…

M/S. Tnt India Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, both the appeals of the assessee are treated as allowed for statistical purposes

ITA 1403/BANG/2010[2006-07]Status: DisposedITAT Bangalore09 Sept 2019AY 2006-07

Bench: Shri B.R Baskaran & Shri Pavan Kumar Gadale

For Appellant: Shri Dhanesh Batra, C.A &For Respondent: Shri E.S Nagendra Prasad, CIT (DR)

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH : BANGALORE BEFORE SHRI B.R BASKARAN, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER IT(TP)A No.1403/Bang/2010 Assessment year : 2006-07 IT(TP)A No.1218/Bang/2011 Assessment year : 2007-08 TNT India Pvt. Ltd., Vs. TheDy. Commissioner of Income-tax, No.82/1, Richmond Road, Circle-12(4), Bengaluru-560 025. Bengaluru. PAN – AAACT 6649 K. APPELLANT RESPONDENT Appellant by : Shri Dhanesh Batra, C.A & Ms. Chandni Shah, C.A Respondent by : Shri E.S Nagendra Prasad, CIT (DR) Date of hearing : 20.06.2019 Date of Pronouncement : 09.09.2019 O R D E…