India Limited (2007) 295 ITR 282 (SC) C) Ultratech Cements Ltd. v. State of Rajasthan

123 Taxmann.com 205High Court2021#18879 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 263Section 45Section 54EC

Judgments citing India Limited (2007) 295 ITR 282 (SC) C) Ultratech Cements Ltd. v. State of Rajasthan

Sweta Sonthalia, Kolkata vs. ITO, Ward 7(1), Kolkata

In the result, the appeal filed by the assessee is allowed

ITA 207/KOL/2025[2013-14]Status: DisposedITAT Kolkata22 May 2025AY 2013-14

Bench: Shri Rajesh Kumar&Shri Pradip Kumar Choubey]

Section 54E

…आयकर अपील"य अ"धकरण, कोलकाता पीठ “डी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH: KOLKATA "ी राजेश कुमार, लेखा सट"य एवं "ी "द"प कुमार चौबे, "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member &Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 207/Kol/2025 Assessment Year: 2013-14 Sweta Sonthalia Vs. ITO, Ward- 7(1), Kolkata (PAN: ANBPS 4352 H) ( अपीलाथ" ) Respondent / ""यथ" Appellant / Date of Hearing / सुनवाई 14.05.2025 क" "त"थ Date of Pronouncement/ 22.05.2025 आदेश उ"घोषणा क" "त"थ For the assessee / Shri Amit Agarwal, A.R "नधा"रती क" ओर से For the revenue / राज"व Ms. Ranu Biswa…

Zaveri Exports Private Limited, Hyderabad vs. ACIT., Central Circle-3(4), Hyderabad

In the result, the appeal of the assessee is allowed

ITA 452/HYD/2024[2018-19]Status: DisposedITAT Hyderabad12 Jul 2024AY 2018-19

Bench: Shri Laliet Kumar, Hon’Ble & Shri G. Manjunatha, Hon’Bleassessment Year: 2018-19 Zaveri Exports Private Limited, Vs. The Acit, Central Circle – 3(4), Hyderabad. Hyderabad. Pan : Aaacz1286A. (Appellant) (Respondent) Assessee By: Shri H. Srinivasulu, Advocate. Revenue By: Ms. T. Vijaya Lakshmi, Cit-Dr Date Of Hearing: 09.07.2024 Date Of Pronouncement: 12.07.2024

For Appellant: Shri H. Srinivasulu, AdvocateFor Respondent: Ms. T. Vijaya Lakshmi, CIT-DR
Section 132Section 132(4)Section 142(1)Section 143(3)Section 153ASection 263Section 292CSection 38Section 65BSection 68

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” , HYDERABAD BEFORE SHRI LALIET KUMAR, HON’BLE JUDICIAL MEMBER AND SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER Assessment Year: 2018-19 Zaveri Exports Private Limited, Vs. The ACIT, Central Circle – 3(4), Hyderabad. Hyderabad. PAN : AAACZ1286A. (Appellant) (Respondent) Assessee by: Shri H. Srinivasulu, Advocate. Revenue by: Ms. T. Vijaya Lakshmi, CIT-DR Date of hearing: 09.07.2024 Date of pronouncement: 12.07.2024 O R D E R PER LALIET KUMAR, J.M. This appeal is filed by the assessee, feeling aggrieved by the order p…

Nekkanti Systems Private Limited, Hyderabad vs. Income Tax Officer, Ward-16(2), Hyderabad

In the result, the appeal of Revenue in ITA No

ITA 637/HYD/2019[2014-15]Status: DisposedITAT Hyderabad27 Jul 2022AY 2014-15

Bench: Before Shri Rama Kanta Panda & Shri Laliet Kumarassessment Year : 2014-15 Nekkanti Systems Private Vs. Income Tax Officer, Limited, Ward – 16(2), Hyderabad. Hyderabad. Pan : Aaccn1440J. (Appellant) (Respondent) Assessment Year : 2015-16 The Deputy Vs. Nekkanti Systems Private Commissioner Of Limited, Income Tax, Hyderabad. Circle – 16(1), Pan : Aaccn1440J. Hyderabad. Assessee By: Sri S. Rama Rao. Revenue By: Sri Rajendra Kumar – Cit Dr Date Of Hearing: 18.07.2022 Date Of Pronouncement: 27.07.2022 O R D E R Per Laliet Kumar, J.M. These Are The Two Connected Appeals Filed By The Assessee & Revenue For A.Y. 2014-15 & 2015-16 Against The Orders Of Principal Commissioner Of Income Tax, Hyderabad Dt.29.03.2019 U/S 263 Of The Act & Commissioner Of Income Tax (Appeals) – 4, Hyderabad Dt.23.01.2019 U/S 143(3) Of The Income Tax Act, Respectively.

For Appellant: Sri S. Rama RaoFor Respondent: Sri Rajendra Kumar – CIT DR
Section 142(1)Section 143(2)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Before Shri Rama Kanta Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year : 2014-15 Nekkanti Systems Private Vs. Income Tax Officer, Limited, Ward – 16(2), Hyderabad. Hyderabad. PAN : AACCN1440J. (Appellant) (Respondent) Assessment Year : 2015-16 The Deputy Vs. Nekkanti Systems Private Commissioner of Limited, Income Tax, Hyderabad. Circle – 16(1), PAN : AACCN1440J. Hyderabad. Assessee by: Sri S. Rama Rao. Revenue by: Sri Rajendra Kumar – CIT DR Date of hearing: 18.07.2022 Date of pronouncement: 27.07.2022 O…

Dy. Commissioner of Income Tax, Circle-16(1), Hyderabad vs. Nekkanti Systems Private Limited, Hyderabad

In the result, the appeal of Revenue in ITA No

ITA 484/HYD/2019[2015-16]Status: DisposedITAT Hyderabad27 Jul 2022AY 2015-16

Bench: Before Shri Rama Kanta Panda & Shri Laliet Kumarassessment Year : 2014-15 Nekkanti Systems Private Vs. Income Tax Officer, Limited, Ward – 16(2), Hyderabad. Hyderabad. Pan : Aaccn1440J. (Appellant) (Respondent) Assessment Year : 2015-16 The Deputy Vs. Nekkanti Systems Private Commissioner Of Limited, Income Tax, Hyderabad. Circle – 16(1), Pan : Aaccn1440J. Hyderabad. Assessee By: Sri S. Rama Rao. Revenue By: Sri Rajendra Kumar – Cit Dr Date Of Hearing: 18.07.2022 Date Of Pronouncement: 27.07.2022 O R D E R Per Laliet Kumar, J.M. These Are The Two Connected Appeals Filed By The Assessee & Revenue For A.Y. 2014-15 & 2015-16 Against The Orders Of Principal Commissioner Of Income Tax, Hyderabad Dt.29.03.2019 U/S 263 Of The Act & Commissioner Of Income Tax (Appeals) – 4, Hyderabad Dt.23.01.2019 U/S 143(3) Of The Income Tax Act, Respectively.

For Appellant: Sri S. Rama RaoFor Respondent: Sri Rajendra Kumar – CIT DR
Section 142(1)Section 143(2)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Before Shri Rama Kanta Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year : 2014-15 Nekkanti Systems Private Vs. Income Tax Officer, Limited, Ward – 16(2), Hyderabad. Hyderabad. PAN : AACCN1440J. (Appellant) (Respondent) Assessment Year : 2015-16 The Deputy Vs. Nekkanti Systems Private Commissioner of Limited, Income Tax, Hyderabad. Circle – 16(1), PAN : AACCN1440J. Hyderabad. Assessee by: Sri S. Rama Rao. Revenue by: Sri Rajendra Kumar – CIT DR Date of hearing: 18.07.2022 Date of pronouncement: 27.07.2022 O…

India Limited (2007) 295 ITR 282 (SC) C) Ultratech Cements Ltd. v. State of Rajasthan (123 Taxmann.com 205) — Cited in 4 Judgments | BharatTax