India Cements Ltd. v. CIT

296 ITR 168High Court2008#24286 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Judgments citing India Cements Ltd. v. CIT

Jsw Steel Limited, Mumbai vs. Addlcit, Bangalore

858/M/2011

ITA 858/BANG/2011[2007-08]Status: DisposedITAT Mumbai16 Mar 2022AY 2007-08

Bench: Shri Om Prakash Kant () & Shri Amarjit Singh () Assessment Year: 2007-08 Jsw Steel Limited, The Addl. Cit, Range 11, Jindal Mansion, 5A, Vs. Bangalore. Dr. G. Deshmukh Marg, Mumbai-400026. Pan No. Aaacj 4323 N Appellant Respondent Assessment Year: 2007-08 Dc. Cc.46, M/S Jsw Steel Ltd., R.No. 659, 6Th Floor, Aayakar Vs. Jindal Mansion, 5-A, Dr. G Bhavan, M.K. Road, Deshmukh Marg, Mumbai-20. Mumbai-400026. Pan No. Aaacj 4323 N Appellant Respondent Assessment Year: 2007-08 M/S Jsw Steel Ltd., Dcit, Central Circle 46, Jsw Centre, Bandra Kurla Vs. 6Th Flr., Aayakar Bhavan, M.K. Complex, Road, Mumbai-400051. Mumbai-400020. Pan No. Aaacj 4323 N Appellant Respondent

For Appellant: Mr. Danesh Bafna &For Respondent: Mr. Achal Sharma, CIT-DR
Section 14ASection 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI AMARJIT SINGH (JUDICIAL MEMBER) Assessment Year: 2007-08 JSW Steel Limited, The Addl. CIT, Range 11, Jindal Mansion, 5A, Vs. Bangalore. Dr. G. Deshmukh Marg, Mumbai-400026. PAN No. AAACJ 4323 N Appellant Respondent Assessment Year: 2007-08 DC. CC.46, M/s JSW Steel Ltd., R.No. 659, 6th floor, Aayakar Vs. Jindal Mansion, 5-A, Dr. G Bhavan, M.K. Road, Deshmukh Marg, Mumbai-20. Mumbai-400026. PAN No. AAACJ 4323 N Appellant Respondent Assessment Year: 2007-08 M/s JSW Steel Ltd., DCIT, Central Circle 4…

ACIT 16(1), Mumbai vs. Indusind Media & Communicaton Ltd, Mumbai

ITA 772/MUM/2016[2011-12]Status: DisposedITAT Mumbai17 Jan 2018AY 2011-12

Bench: Shri Saktijit Dey, Jm & Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./I.T.A. No.772/Mum/2016 (िनधा"रण वष" / Assessment Year: 2011-12) Assistant Commissioner Of Income Tax- Indusind Media & Communication Ltd. बनाम/ 16(1) In Centre, 49/50,Midc,12Th Road Room No.439, Aaykar Bhavvan, M.K.Road, Andheri (E), Mumbai-400 093 Vs. Mumbai-400 020 "थायी लेखा सं./जीआइआर सं./Pan/Gir No.Aaaci-1198-L (अपीलाथ" /Appellant) (""थ" / Respondent) : & आयकर अपील सं./I.T.A. No.1167/Mum/2016 (िनधा"रण वष" / Assessment Year: 2011-12) Indusind Media & Communication Ltd. Assistant Commissioner Of Income Tax- बनाम/ In Centre, 49/50,Midc,12Th Road 16(1) Andheri (E), Mumbai-400 093 Room No.439, Aaykar Bhavvan, M.K.Road, Vs. Mumbai-400 020 "थायी लेखा सं./जीआइआर सं./Pan/Gir No.Aaaci-1198-L (अपीलाथ" /Appellant) (""थ" / Respondent) :

For Appellant: Mihir Nanavdekar,Ld.ARFor Respondent: Saurabh Kumar Rai, Ld.DR
Section 143(3)Section 32(2)

…ITA Nos.772 &1167/Mum/2016 Indusind Media & Communication Limited Assessment Year 2011-12 आयकर अपीलीय अिधकरण “आई” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI "ी श""जीत दे, "ाियक सद" एवं "ी मनोज कुमार अ"वाल, लेखा सद" के सम" । BEFORE SHRI SAKTIJIT DEY, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./I.T.A. No.772/Mum/2016 (िनधा"रण वष" / Assessment Year: 2011-12) Assistant Commissioner of Income Tax- Indusind Media & Communication Ltd. बनाम/ 16(1) In centre, 49/50,MIDC,12th Road Room No.439, Aaykar Bhavvan, M.K.Road, Andheri (E), Mumbai-400 093 Vs. Mumbai-400 020 "थायी लेखा सं./जीआइआ…

Indusind Media & Communications Ltd, Mumbai vs. ACIT 16(1), Mumbai

ITA 1167/MUM/2016[2011-12]Status: DisposedITAT Mumbai17 Jan 2018AY 2011-12

Bench: Shri Saktijit Dey, Jm & Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./I.T.A. No.772/Mum/2016 (िनधा"रण वष" / Assessment Year: 2011-12) Assistant Commissioner Of Income Tax- Indusind Media & Communication Ltd. बनाम/ 16(1) In Centre, 49/50,Midc,12Th Road Room No.439, Aaykar Bhavvan, M.K.Road, Andheri (E), Mumbai-400 093 Vs. Mumbai-400 020 "थायी लेखा सं./जीआइआर सं./Pan/Gir No.Aaaci-1198-L (अपीलाथ" /Appellant) (""थ" / Respondent) : & आयकर अपील सं./I.T.A. No.1167/Mum/2016 (िनधा"रण वष" / Assessment Year: 2011-12) Indusind Media & Communication Ltd. Assistant Commissioner Of Income Tax- बनाम/ In Centre, 49/50,Midc,12Th Road 16(1) Andheri (E), Mumbai-400 093 Room No.439, Aaykar Bhavvan, M.K.Road, Vs. Mumbai-400 020 "थायी लेखा सं./जीआइआर सं./Pan/Gir No.Aaaci-1198-L (अपीलाथ" /Appellant) (""थ" / Respondent) :

For Appellant: Mihir Nanavdekar,Ld.ARFor Respondent: Saurabh Kumar Rai, Ld.DR
Section 143(3)Section 32(2)

…ITA Nos.772 &1167/Mum/2016 Indusind Media & Communication Limited Assessment Year 2011-12 आयकर अपीलीय अिधकरण “आई” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI "ी श""जीत दे, "ाियक सद" एवं "ी मनोज कुमार अ"वाल, लेखा सद" के सम" । BEFORE SHRI SAKTIJIT DEY, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./I.T.A. No.772/Mum/2016 (िनधा"रण वष" / Assessment Year: 2011-12) Assistant Commissioner of Income Tax- Indusind Media & Communication Ltd. बनाम/ 16(1) In centre, 49/50,MIDC,12th Road Room No.439, Aaykar Bhavvan, M.K.Road, Andheri (E), Mumbai-400 093 Vs. Mumbai-400 020 "थायी लेखा सं./जीआइआ…

India Cements Ltd. v. CIT (296 ITR 168) — Cited in 3 Judgments | BharatTax