India Cement International v. ITO

185 Taxmann 51High Court2009#23263 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2023.

Judgments citing India Cement International v. ITO

DCIT-3(2)(1), Mumbai vs. Syntel Private Limited, Mumbai

In the result, the appeal of the Revenue is dismissed

ITA 1972/MUM/2023[2016-2017]Status: DisposedITAT Mumbai08 Sept 2023AY 2016-2017

Bench: Shri Om Prakash Kant () & Shri Pavan Kumar Gadale () Assessment Year: 2016-17 Dcit-3(2)(1), Syntel Private Limited, Room No. 608, 6Th Floor, Unit No. 112 Sdf Iv, Seepz Aayakar Bhavan, M.K. Road, Vs. Andheri East Mumbai-400096. Mumbai-400020. Pan No. Aaacs 8305 D Appellant Respondent

For Appellant: Mr. Harsh M. KapadiaFor Respondent: Mr. Dr. Kishor Dhule, CIT-DR
Section 10ASection 80A(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI PAVAN KUMAR GADALE (JUDICIAL MEMBER) Assessment Year: 2016-17 DCIT-3(2)(1), Syntel Private Limited, Room No. 608, 6th floor, Unit No. 112 SDF IV, Seepz Aayakar Bhavan, M.K. Road, Vs. Andheri East Mumbai-400096. Mumbai-400020. PAN No. AAACS 8305 D Appellant Respondent Assessee by : Mr. Harsh M. Kapadia Revenue by : Mr. Dr. Kishor Dhule, CIT-DR Date of Hearing : 06/09/2023 Date of pronouncement : 08/09/2023 ORDER PER OM PRAKASH KANT, AM This appeal by the Revenue is directed against order dated…

Wns Global Services P.Ltd, Mumbai vs. DCIT Cir 14(3)(1), Mumbai

In the result, the appeals are partly allowed

ITA 2257/MUM/2017[2012-13]Status: DisposedITAT Mumbai19 Mar 2020AY 2012-13

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiita No.2257/Mum/2017 Assessment Year : 2012 -13 Ita No.1955/Mum/2016 Assessment Year : 2011 -12

For Appellant: Shri Porus Kaka & Shri Manish KanthFor Respondent: Shri Kumar Sanjay & Smt. Kavita Kaushik
Section 10ASection 143(3)Section 144C(5)Section 263Section 32(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “K”, MUMBAI Before Shri Rajesh Kumar, Accountant Member & Shri Ram Lal Negi, Judicial Member ITA No.2257/Mum/2017 Assessment Year : 2012 -13 ITA No.1955/Mum/2016 Assessment Year : 2011 -12 WNS Global Services P. Ltd. Dy. CIT Circle 14(3)(1), Pl. No.10, Gate No.4, Mumbai Vs. Godrej & Boyce Complex, Phirojshanagar, LBS Marg, Vikhroli (W), Mumbai 400 079. PAN: AAACW 2598L (Appellant) (Respondent) Appellant By : Shri Porus Kaka & Shri Manish Kanth Respondent By : Shri Kumar Sanjay & Smt. Kavita Kaushik Date of Hearing :31.01.2020 Date of Pronouncement : 19.03.…

Wns Global Services P. Ltd, Mumbai vs. DCIT Cir 14(3)(1), Mumbai

In the result, the appeals are partly allowed

ITA 1955/MUM/2016[2011-12]Status: DisposedITAT Mumbai19 Mar 2020AY 2011-12

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiita No.2257/Mum/2017 Assessment Year : 2012 -13 Ita No.1955/Mum/2016 Assessment Year : 2011 -12

For Appellant: Shri Porus Kaka & Shri Manish KanthFor Respondent: Shri Kumar Sanjay & Smt. Kavita Kaushik
Section 10ASection 143(3)Section 144C(5)Section 263Section 32(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “K”, MUMBAI Before Shri Rajesh Kumar, Accountant Member & Shri Ram Lal Negi, Judicial Member ITA No.2257/Mum/2017 Assessment Year : 2012 -13 ITA No.1955/Mum/2016 Assessment Year : 2011 -12 WNS Global Services P. Ltd. Dy. CIT Circle 14(3)(1), Pl. No.10, Gate No.4, Mumbai Vs. Godrej & Boyce Complex, Phirojshanagar, LBS Marg, Vikhroli (W), Mumbai 400 079. PAN: AAACW 2598L (Appellant) (Respondent) Appellant By : Shri Porus Kaka & Shri Manish Kanth Respondent By : Shri Kumar Sanjay & Smt. Kavita Kaushik Date of Hearing :31.01.2020 Date of Pronouncement : 19.03.…

India Cement International v. ITO (185 Taxmann 51) — Cited in 3 Judgments | BharatTax