Ind/2019 Sheela Agarwal and Ankur Agarwal Page 7 of 17 1. Pr. CIT v. Swati Bajaj

Rachna Goyal, Jodhpur vs. ITO, Ward-1(2), Jodhpur

In the result, the appeal is dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR. BEFORE: DR. MITHA LAL MEENA, ACCOUNTANT MEMBER & DR. S. SEETHALAKSHMI, JUDICIAL MEMBER Ι.Τ.Α. No. 529/Jodh/2023 Assessment Year: 2013-14 Rachna Goyal J-2-C, Subhash Colony, Palace Road, Ratnada, Jodhpur. PAN. No. AJNPG2188H Appellant Income Tax Officer, Vs. Ward 1(2), Jodhpur. Respondent Appellant by Sh. T.C. Gupta, Advocate Respondent by Sh. Karni Dan, Addl.CIT (Sr.DR Date of Hearing 07/05/2025 Date of Pronouncement 25/06/2025 PER: DR. S. SEETHALAKSHMI, J.М. This is an appeal filed by the assessee against the order of ld. CIT (A), National Faceless Ap…

Hitesh Kumar Bindal, Indore vs. The DCIT Circle 1(1), Indore

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos. 351 & 352/Ind/2022 Assessment Years:2011-12 & 2012-13 Shri Hitesh Kumar Bindal, Dy. CIT, Swastik House, Tax Circle, 1(1) बनाम/ 21/3, Ratlam Kothi, Indore. Indore Vs. (Assessee / Appellant) (Revenue / Respondent) PAN: AGGPB9228H Assessee by Ms.Nisha Lahoti, CA and Shri Vijay Bansal, CA Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 10.05.2023 Date of Pronouncement 04.08.2023 आदेश / O R D E R Per B.M. Biyani, A.M.: Th…

Hitesh Kumar Bindal, Indore vs. The DCIT Circle 1(1), Indore

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos. 351 & 352/Ind/2022 Assessment Years:2011-12 & 2012-13 Shri Hitesh Kumar Bindal, Dy. CIT, Swastik House, Tax Circle, 1(1) बनाम/ 21/3, Ratlam Kothi, Indore. Indore Vs. (Assessee / Appellant) (Revenue / Respondent) PAN: AGGPB9228H Assessee by Ms.Nisha Lahoti, CA and Shri Vijay Bansal, CA Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 10.05.2023 Date of Pronouncement 04.08.2023 आदेश / O R D E R Per B.M. Biyani, A.M.: Th…

Ankur Agrawal, Indore vs. ITO-5(1), Indore

In the result, all three appeals of two assessee are allowed

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos.215 & 216/Ind/2019 (Assessment Years:2014-15 & 2015-16 ) Smt. Sheela Agrawal, ITO-5(5), 10/1 Ankur Villa, Indore Vs. Dr. R.S Bhandari Marg, Indore (Appellant / Assessee) (Respondent/ Revenue) PAN: ABTPA 5415 D Shri Ankur Agrawal, ITO-5(5), 10/1 Ankur Villa, Indore Dr. R.S Bhandari Marg, Vs. Indore (Appellant / Assessee) (Respondent/ Revenue) PAN: ADZPA 2154 M Assessee by Shri Hitesh Chimnani & Yash Kukreja ARs Revenue by Shri…

Smt. Sheela Agrawal, Indore vs. ITO-5(5), Indore

In the result, all three appeals of two assessee are allowed

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos.215 & 216/Ind/2019 (Assessment Years:2014-15 & 2015-16 ) Smt. Sheela Agrawal, ITO-5(5), 10/1 Ankur Villa, Indore Vs. Dr. R.S Bhandari Marg, Indore (Appellant / Assessee) (Respondent/ Revenue) PAN: ABTPA 5415 D Shri Ankur Agrawal, ITO-5(5), 10/1 Ankur Villa, Indore Dr. R.S Bhandari Marg, Vs. Indore (Appellant / Assessee) (Respondent/ Revenue) PAN: ADZPA 2154 M Assessee by Shri Hitesh Chimnani & Yash Kukreja ARs Revenue by Shri…

Smt. Sheela Agrawal, Indore vs. ITO-5(5), Indore

In the result, all three appeals of two assessee are allowed

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA Nos.215 & 216/Ind/2019 (Assessment Years:2014-15 & 2015-16 ) Smt. Sheela Agrawal, ITO-5(5), 10/1 Ankur Villa, Indore Vs. Dr. R.S Bhandari Marg, Indore (Appellant / Assessee) (Respondent/ Revenue) PAN: ABTPA 5415 D Shri Ankur Agrawal, ITO-5(5), 10/1 Ankur Villa, Indore Dr. R.S Bhandari Marg, Vs. Indore (Appellant / Assessee) (Respondent/ Revenue) PAN: ADZPA 2154 M Assessee by Shri Hitesh Chimnani & Yash Kukreja ARs Revenue by Shri…