Income Tax v. Vardhman Spinning

93 Taxmann 453High Court1997#25900 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2020.

Judgments citing Income Tax v. Vardhman Spinning

Shri Ajay Kumar Jain, Ajmer vs. Assistant Commissioner of Income Tax (TDS), Ghaziabad

In the result, the M.A. of the Department is dismissed

ITA 54/JPR/2019[2013-14 (26 Q, 4TH QTR.)]Status: DisposedITAT Jaipur07 Aug 2020
For Appellant: Shri Sandeep Jhanwar (Adv.)For Respondent: Smt. Rooni Pal (DCIT) fu/kZkfjrh dh vksj ls@
Section 254(2)Section 271Section 271(1)(c)Section 274

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM MA No. 54/JP/2019 (Arising out of ITA No. 859/JP/2016) fu/kZkj.k o"kZ@Assessment Year : 2011-12 cuke The ITO, Shri Kailash Chand Bangur, Vs. Ward-1, M/s Arun Marble Traders, Kishangarh. 51, Bhati Colony, Jaipur Road, Madanganj, Kishangarh. . LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACYPB 0569 M vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Smt. Rooni…

DCIT, Shimla vs. M/S Hotel Landmark, Shimla

In the result, the appeal of the assessee

ITA 417/CHANDI/2017[2009-10]Status: DisposedITAT Chandigarh11 Jun 2018AY 2009-10

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarassessment Year : 2009-10 M/S Hotel Landmark, Vs. The Cit, The Mall, Shimla Shimla Pan No. Aaefh9693B

For Appellant: Sh. Ashwani Kumar, CAFor Respondent: Sh. Gulshan Raj, CIT DR
Section 263Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year : 2009-10 M/s Hotel Landmark, Vs. The CIT, The Mall, Shimla Shimla PAN No. AAEFH9693B Appellant by : Sh. Ashwani Kumar, CA Respondent by : Sh. Gulshan Raj, CIT DR Date of Hearing : 09.05.2018 Date of Pronouncement : .2018 & Assessment Year : 2009-10 The DCIT, Vs. Hotel Landmark, Shimla The Mall, Shimla PAN No. AAEFH9693B (Appellant) (Respondent) Appellant by : Smt. Chanderkanta, Addl. CIT Respondent by : S/Sh. Ashwani Kumar & Aditya Kumar Date o…

M/S Hotel Landmark, Shimla vs. CIT, Shimla

In the result, the appeal of the assessee

ITA 481/CHANDI/2014[2009-10]Status: DisposedITAT Chandigarh11 Jun 2018AY 2009-10

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarassessment Year : 2009-10 M/S Hotel Landmark, Vs. The Cit, The Mall, Shimla Shimla Pan No. Aaefh9693B

For Appellant: Sh. Ashwani Kumar, CAFor Respondent: Sh. Gulshan Raj, CIT DR
Section 263Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year : 2009-10 M/s Hotel Landmark, Vs. The CIT, The Mall, Shimla Shimla PAN No. AAEFH9693B Appellant by : Sh. Ashwani Kumar, CA Respondent by : Sh. Gulshan Raj, CIT DR Date of Hearing : 09.05.2018 Date of Pronouncement : .2018 & Assessment Year : 2009-10 The DCIT, Vs. Hotel Landmark, Shimla The Mall, Shimla PAN No. AAEFH9693B (Appellant) (Respondent) Appellant by : Smt. Chanderkanta, Addl. CIT Respondent by : S/Sh. Ashwani Kumar & Aditya Kumar Date o…