INCOME TAX v. MOTOR INDUSTRIES CO. LTD.

331 ITR 79High Court2011#24542 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2013 to 2023.

Judgments citing INCOME TAX v. MOTOR INDUSTRIES CO. LTD.

M/S. Zensar Technologies Ltd, Mumbai vs. The ACIT -2(3), Mumbai

In the result, appeal filed by the revenue is dismissed

ITA 2908/MUM/2008[2003-2004]Status: DisposedITAT Mumbai12 May 2023AY 2003-2004

Bench: Shri Aby T Varkey, Hon’Ble & Shri S. Rifaur Rahman, Hon'Blem/S. Zensor Technologies Ltd V. Acit-2(3) Magnet House, 2Nd Floor Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai- 400038 Pan: Aaacf0742K (Appellant) (Respondent) Acit- 2(3) V. M/S. Zensor Technologies Ltd Room No. 555, Aayakar Bhavan Magnet House, 2Nd Floor Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai- 400038 Pan: Aaacf0742K (Appellant) (Respondent)

Section 10ASection 80HSection 92Section 92(1)Section 92CSection 94(7)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI BEFORE SHRI ABY T VARKEY, HON’BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER M/s. Zensor Technologies Ltd v. ACIT-2(3) Magnet House, 2nd Floor Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai- 400038 PAN: AAACF0742K (Appellant) (Respondent) ACIT- 2(3) v. M/s. Zensor Technologies Ltd Room No. 555, Aayakar Bhavan Magnet House, 2nd Floor Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai- 400038 PAN: AAACF0742K (Appellant) (Respondent) Assessee Represented by : Shri Nitesh Joshi Department Represented by : Shri. Karan P.…

The Commissioner of Income Tax vs. M/S Asea Brown Boveri Ltd

ITA/420/2012HC Karnataka24 Jun 2020

Bench: ALOK ARADHE,M.NAGAPRASANNA

Section 143(1)Section 201Section 201(1)Section 260Section 260ASection 40Section 43BSection 80H

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 24TH DAY OF JUNE 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M.NAGAPRASANNA I.T.A. NO.420 OF 2012 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX LTU, JSS TOWERS, BSK III STAGE BANGALORE. 2. THE ADDL. COMMISSIONER OF INCOME-TAX RANGE-8(1), MUMBAI. 3. JOINT COMMISSIONER OF INCOME-TAX LTU, JSS TOWERS, BSK III STAGE, BANGALORE. ... APPELLANTS (By Sri K V ARAVIND ADV.,) AND: M/S. ASEA BROWN BOVERI LTD., 22A, SHAH INDUSTRIAL ESTATE OFF VEERA DESAI ROAD ANDHERI, MUMBAI…

The Commissioner of Income Tax vs. M/S Robert Bosch (India)Ltd

In the result, the question formulated by us is

ITA/507/2007HC Karnataka10 Oct 2013

Bench: B.MANOHAR,DILIP B.BHOSALE

Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 10th DAY OF OCTOBER 2013 PRESENT THE HON’BLE MR. JUSTICE DILIP B BHOSALE AND THE HON’BLE MR. JUSTICE B MANOHAR ITA.NO.507/2007 c/w ITA.NO.508/2007, ITA.NO.503/2007, ITA.NO.505/2007 IN ITA.NO.507/2007 : BETWEEN : 1. THE COMMISSIONER OF INCOME TAX CENTRAL CIRCLE,C R BUILDING QUEENS ROAD, BANGALORE. 2. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 12(2), BANGALORE. ... APPELLANTS (BY SRI K V ARAVIND, ADV.,) AND : M/S ROBERT BOSCH (INDIA)LTD HOSUR ROAD, KORAMANGALA BANGALORE 560095. ... RESPONDENT (BY SRI K. P. KUMAR, SR. ADV., A/…