Income Tax Officer Vs. Rajender Prasad Gupta 48 DTR489 JODHPUR-TRIB 6. ACIT v. ReshamPetrotech Ltd.

174 DTR 353Reported decision2019#19528 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2023.

Issues it is cited on

section 148(1)borrowed satisfactionsundry creditorssection 151section 139(1)reassessment proceedingssection 139section 148section 147section 14nfac

Judgments citing Income Tax Officer Vs. Rajender Prasad Gupta 48 DTR489 JODHPUR-TRIB 6. ACIT v. ReshamPetrotech Ltd.

Smt. Bharti Singh, Amritsar vs. Assistant Commissioner of Income Tax Circle-3, Amritsar

Appeals of the appellant are disposed of in the terms indicated as above

ITA 226/ASR/2023[2011-12]Status: DisposedITAT Amritsar21 Sept 2023AY 2011-12

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Tarun Bansal, Adv. &
Section 139(1)Section 147Section 148Section 148(1)Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 221, 222 & 226/Asr/2023 Assessment Years: 2012-13, 2013-14 & 2011-12 Smt. Bharti Singh Vs. ACIT, Circle (3), G. T. Road -14, Amritsar Rani Ka Bagh, Amritsar Punjab- 143 001 [PAN: BASPS2356E] (Appellant) (Respondent) Appellant by : Sh. Tarun Bansal, Adv. & Sh. Lakshay Bansal, CA Sh. Manoj Aggarwal, Sr. DR : Respondent by Date of Hearing : 14.09.2023 Date of Pronouncement : 21.09.2023 ORDER Per Bench: These captioned appeals have been filed by the asses…

Smt. Bharti Singh, Amritsar vs. Assistant Commissioner of Income Tax Circle-3, Amritsar

Appeals of the appellant are disposed of in the terms indicated as above

ITA 222/ASR/2023[2013-14]Status: DisposedITAT Amritsar21 Sept 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Tarun Bansal, Adv. &
Section 139(1)Section 147Section 148Section 148(1)Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 221, 222 & 226/Asr/2023 Assessment Years: 2012-13, 2013-14 & 2011-12 Smt. Bharti Singh Vs. ACIT, Circle (3), G. T. Road -14, Amritsar Rani Ka Bagh, Amritsar Punjab- 143 001 [PAN: BASPS2356E] (Appellant) (Respondent) Appellant by : Sh. Tarun Bansal, Adv. & Sh. Lakshay Bansal, CA Sh. Manoj Aggarwal, Sr. DR : Respondent by Date of Hearing : 14.09.2023 Date of Pronouncement : 21.09.2023 ORDER Per Bench: These captioned appeals have been filed by the asses…

Smt. Bharti Singh, Amritsar vs. Assistant Commissioner of Income Tax Circle-3, Amritsar

Appeals of the appellant are disposed of in the terms indicated as above

ITA 221/ASR/2023[2012-13]Status: DisposedITAT Amritsar21 Sept 2023AY 2012-13

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Tarun Bansal, Adv. &
Section 139(1)Section 147Section 148Section 148(1)Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 221, 222 & 226/Asr/2023 Assessment Years: 2012-13, 2013-14 & 2011-12 Smt. Bharti Singh Vs. ACIT, Circle (3), G. T. Road -14, Amritsar Rani Ka Bagh, Amritsar Punjab- 143 001 [PAN: BASPS2356E] (Appellant) (Respondent) Appellant by : Sh. Tarun Bansal, Adv. & Sh. Lakshay Bansal, CA Sh. Manoj Aggarwal, Sr. DR : Respondent by Date of Hearing : 14.09.2023 Date of Pronouncement : 21.09.2023 ORDER Per Bench: These captioned appeals have been filed by the asses…

Tirlok Singh, Kurukshetra vs. DCIT, Intl. Taxation, Gurgaon

In the result, the appeal of the assessee stands allowed

ITA 3995/DEL/2018[2009-10]Status: DisposedITAT Delhi08 Dec 2021AY 2009-10

Bench: Shri Anil Chaturvedi& Shri Sanjay Gargआयकरअपीलसं./Ita No.3995/Del/2018 िनधा"रणवष" / Assessment Year : 2009-10 Sh. Tirlok Singh, बनाम The Dcit(International S/O Sh. Surjit Singh, Taxation), Circle, Village Kalsa, Tehsil Pehowa, Gurgaon Kurukshetra "थायीलेखासं./Pan No: Cbzps6654J अपीलाथ"/Appellant ""यथ"/Respondent Hearing Though Video Conferencing िनधा"रतीक"ओरसे/Assessee By : Shri Sudhir Sehgal, Advocate राज"वक"ओरसे/ Revenue By : Dr. Jagdish Singh, Sr. Dr सुनवाईक"तारीख/Date Of Hearing : 06.10.2021 उदघोषणाक"तारीख/Date Of Pronouncement : 08.12.2021 आदेश/Order Per Sanjay Garg:

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Dr. Jagdish Singh, Sr. DR
Section 143(3)Section 147Section 148Section 68

…s 339 ITR 0037 CAL-High Court 4. Income Tax Officer V/s Sunil Kumar 153 TAXMANN 38 CHD-TRIB (MAG) 5. Income Tax Officer Vs. Rajender Prasad Gupta 48 DTR489 JODHPUR-TRIB 6. ACIT Vs. ReshamPetrotech Ltd 136 ITD185 AHD-TRIB 7. Gaurav Joshi V/s Income Tax Officer 174 DTR 353 JAL-CAMP ASR TRIB 8. Sahi! Mahajan V/s Income Tax Officer 9. Amrik Singh V/s Income Tax Officer 142 DTR 6 ASR-TRIB 10. BirBahadur Singh SijwaliV/s Income Tax Officer 53 taxmann.com 366 DEL-TRIB 11. Income Tax Officer V/s LakhmaniMewalDass 103 ITR347 (SC) 12. Commissioner of Income Tax V/s ParamjitKaur 311 ITR38 P&H-High Court 13. Income Tax Offic…

Income Tax Officer Vs. Rajender Prasad Gupta 48 DTR489 JODHPUR-TRIB 6. ACIT v. ReshamPetrotech Ltd. (174 DTR 353) — Cited in 4 Judgments | BharatTax