Income Tax Officer v. M.P. Police Sakh Sahakari Sanstha Maryadit

164 Taxmann.com 412Income Tax Appellate Tribunal2024#19412 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 331,145 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 2(24)(x)Section 271ESection 36(i)(va)Section 80P(2)(a)(i)

Issues it is cited on

section 268asection 10(23c)penny stocksection 80p(2)(a)(i)cross objectiondouble taxationsection 263section 26prescribedinterestsection 143(3)nfac

Judgments citing Income Tax Officer v. M.P. Police Sakh Sahakari Sanstha Maryadit

Deputy Commissioner of Income Tax, Circle-1, Nagpur vs. Ms Gondwana Engineers Limited, Nagpur

In the result, the appeal of the Revenue is dismissed

ITA 387/NAG/2024[2015-16]Status: DisposedITAT Nagpur21 Mar 2025AY 2015-16

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Rachit ThakarFor Respondent: Shri Abhay Y. Marathe
Section 154Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.387/Nag./2024 (Assessment Year : 2015–16) Dy. Commissioner of Income Tax ……………. Appellant Circle–1, Nagpur v/s M/s. Gondwana Engineers Ltd. ……………. Respondent 82, Abhayankar Nagar, Park Road Nagpur 440 010 PAN – AAACG5860F Assessee by : Shri Rachit Thakar Revenue by : Shri Abhay Y. Marathe Date of Hearing – 13/02/2025 Date of Order – 21/03/2025 O R D E R PER K.M. ROY, A.M. Captioned appeal by the Revenue is direct against the impugned order dated 13/07/2020, passed b…

Assistant Commissioner of Income Tax, Jalgoan vs. Sunil Ramnarayan Mantri, Jalgaon

In the result, the appeal of the Revenue is dismissed

ITA 269/PUN/2024[2016-17]Status: DisposedITAT Pune29 Nov 2024AY 2016-17

Bench: Shri R.K. Panda & Ms. Astha Chandra

For Appellant: Shri Sanket M. JoshiFor Respondent: Shri Arvind Desai
Section 143(3)Section 269TSection 271ESection 275(1)(c)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.269/PUN/2024 धििाारण वर्ा / Assessment Year : 2016-17 The Assistant Commissioner of Shri Sunil Ramnarayan Mantri, Income Tax, 173, Navi Peth, 2nd Floor, Circle -1, Jalgaon Vs. Saraswati Bhavan, M.G. Road, Jalgaon – 425001 PAN : AAQPM9214J अपीलार्थी / Appellant प्रत्यर्थी / Respondent CO No.15/PUN/2024 धििाारण वर्ा / Assessment Year : 2016-17 Shri Sunil Ramnarayan Mantri, The Assistant Commissioner 173, Navi Peth, 2n…

Asstt. Commissioner of Income-Tax Circle-5, Pune vs. Renu Electronics Private Limited, Pune

In the result, appeal of the Revenue is dismissed

ITA 353/PUN/2024[2011-12]Status: DisposedITAT Pune25 Oct 2024AY 2011-12

Bench: Ms.Astha Chandra & Dr.Dipak P. Ripoteआयकर अपील सं. / Ita No.353/Pun/2024 िनधा"रण वष" / Assessment Year: 2011-12 The Assistant V Renu Electronics Private Commissioner Of S Limited, S.No.2/6, Near Baner Income Tax, Circle-5, Telephone Exchange, Baner, Pune. Pune – 411045. Pan: Aaacr8741G Appellant / Revenue Respondent / Assessee Cross Objection No.18/Pun/2024 िनधा"रण वष" / Assessment Year: 2011-12 The Assistant V Renu Electronics Private Commissioner Of S Limited, S.No.2/6, Near Baner Income Tax, Circle-5, Telephone Exchange, Baner, Pune. Pune – 411045. Pan: Aaacr8741G Appellant / Revenue Respondent / Assessee Assessee By Shri Nikhil Pathak – Ar Revenue By Shri Arvind Desai – Addl.Cit(Dr) Date Of Hearing 03/10/2024 Date Of Pronouncement 28/10/2024 आदेश/ Order Per Dr. Dipak P. Ripote, Am: These Are Two Appeals Ita No.353/Pun/2024 Filed By The Revenue & Cross Objection C.O. No.18/Pun/2024 Filed By The

Section 10ASection 142(3)Section 143(3)Section 147Section 250Section 32(1)(iia)

…।आयकर अपीलीय अिधकरण ”बी” "ायपीठ पुणेम"। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “B” :: PUNE BEFORE MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.353/PUN/2024 िनधा"रण वष" / Assessment Year: 2011-12 The Assistant V Renu Electronics Private Commissioner of s Limited, S.No.2/6, Near Baner Income Tax, Circle-5, Telephone Exchange, Baner, Pune. Pune – 411045. PAN: AAACR8741G Appellant / Revenue Respondent / Assessee Cross Objection No.18/PUN/2024 िनधा"रण वष" / Assessment Year: 2011-12 The Assistant V Renu Electronics Private Commissioner of s Limited, S.No…

Assistant Commissioner of Income Tax, Bhopal vs. Mapaex Remedies Pvt. Ltd., Bhopal

In the result, the appeal of the revenue is dismissed due to low tax effect

ITA 432/IND/2023[2013-14]Status: HeardITAT Indore05 Sept 2024AY 2013-14

Bench: Shri Vijay Pal Rao & Shri B.M. Biyaniacit Mapaex Remedies Pvt. Ltd. Bhopal Room No.213, Aayakar Bhawan Vs. Arera Hills, Hoshangabad Road, Bhopal (Appellant / Revenue) (Respondent/ Assessee) Pan: Aalpu0989K Assessee By Shri Ram Kumar Yadav, Cit-Dr Revenue By Shri Sumit Nema, Sr. Adv. With Shri Gagan Tiwari Adv. Date Of Hearing 05.09.2024 Date Of Pronouncement 05.09.2024

Section 143(3)Section 801CSection 80I

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ACIT Mapaex Remedies Pvt. Ltd. Bhopal Room No.213, Aayakar Bhawan Vs. Arera Hills, Hoshangabad Road, Bhopal (Appellant / Revenue) (Respondent/ Assessee) PAN: AALPU0989K Assessee by Shri Ram Kumar Yadav, CIT-DR Revenue by Shri Sumit Nema, Sr. Adv. With Shri Gagan Tiwari Adv. Date of Hearing 05.09.2024 Date of Pronouncement 05.09.2024 O R D E R Per Vijay Pal Rao, JM : This appeal by Revenue is directed against the order dated 08.09.2…